The Manager vs A.Shajahan Ias
2021 Latest Caselaw 2337 Ker

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Con.Case(C).No.2073

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

  WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

        Con.Case(C).No.2073 OF 2020 IN WP(C). 10700/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 10700/2020(J) OF HIGH COURT
                    OF KERALA DATED 8.6.2020


PETITIONER/S:

                THE MANAGER, AM LOWER PRIMARY SCHOOL
                TRIPRANGODE, P.O.TRIPRANGODE, MALAPPURAM DISTRICT-
                676 108

                BY ADVS.
                SRI.V.A.MUHAMMED
                SRI.M.SAJJAD

RESPONDENT/S:

                A.SHAJAHAN IAS
                SECRETARY TO GOVERNMENT, GENERAL EDUCATION
                DEPARTMENT, SECRETARIAT, ANNEXE-II,
                THIRUVANANTHAPURAM-695 001

                R1 BY SMT.MAYA M N, GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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Con.Case(C).No.2073




                        C.S.DIAS, J.
             ======================
           Contempt Case (C) No.2073 of 2020
             ======================
          Dated this the 20th day of January, 2021.

                        JUDGMENT

The learned Government Pleader, on instructions,

submits that Annexure-IV judgment has been complied with

by the respondent on 12.1.2021. The said submission is

recorded.

Resultantly, the contempt case is closed.

Sd/-

                                        C.S.DIAS

SKS/20.1.2021                             JUDGE

Con.Case(C).No.2073


                           APPENDIX

PETITIONER'S/S EXHIBITS:

ANNEXURE-I TRUE COPY OF THE DECISION REPORTED IN 2009(3) KLT 857

ANNEXURE-II TRUE COPY OF THE G.O(RT) NO.519/14/G.EDN DATED 31.01.2014

ANNEXURE-III TRUE COPY OF THE G.O(RT) NO.3124/2019/G.EDN DATED 01.08.2019

ANNEXURE-IV TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.10700 OF 2020 DATED 08.06.2020

ANNEXURE-V TRUE COPY OF THE G.O(RT) NO.

2859/2020/G.EDN DATED 23.10.2020