Ashraf vs Shyju
2021 Latest Caselaw 2328 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

    WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                        OP(C).No.73 OF 2021

   IA 30/2020 OF ADDITIONAL DISTRICT COURT - IV, VACATION COURT
                              KOLLAM

PETITIONER/S:
       1      ASHRAF
              AGED 65 YEARS
              S/O.MUHAMMED KUNJU, AADILS HOUSE, KANNANALLOOR,
              KOLLAM-691576.
       2      SHAHIDA BEEVI,
              AGED 60 YEARS
              W/O.ASHRAF, AADILAS HOUSE, KANNANALLOOR, KOLLAM-
              691576.
              BY ADV. SRI.R.KISHORE (KALLUMTHAZHAM)

RESPONDENT/S:
       1      SHYJU
              AGED 48 YEARS
              S/O.ABBAS KUNJU, HEERA KINRA CLASSIC PATTOM PALACE,
              KESAVADASAPURAM, THIRUVANANTHAPURAM, PIN-695004.

      2      SHEENA BEEGOM,
             AGED 47 YEARS
             W/O.SHYJU, HEERA KINRA CLASSIC, PATTOM PALACE,
             KESAVADASAPURAM, PIN-695004.

      3      SAJEEV,
             AGED 46 YEARS
             S/O.JANARDHANAN NAIR, ABRAM THOTTATHIL, KANNANALLOOR
             P.O., VADAKKE MYLAKKAD CHERRY, THAZHUTHALA VILLAGE,
             KOLLAM-691576.

      4      SREEDEVI,
             AGED 64 YEARS
             D/O.SAVITHRI, ABRAM THOTTATHIL KANNANALLOOR P.O.,
             VADAKKE MYLAKKAD CHERRY, THAZHUTHALA VILLAGE, KOLLAM-
             691576.

      5      JAFFAR,
             ANZILA MANZIL, KANNANALLOOR P.O., KOLLAM, PIN-691576.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   2
OP(C).No.73 OF 2021




                            JUDGMENT

The learned counsel for the petitioners seek

permission to withdraw the original petition. Permission

granted. The original petition is dismissed as withdrawn.

Sd/-

                                             SATHISH NINAN

rsr                                               JUDGE