Mrs.Mariam Beevi vs Jossy Fernandez (Alias)
2021 Latest Caselaw 2325 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

   WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                          RFA.No.356 OF 2007

AGAINST THE JUDGMENT DATED 21.11.2006 AS AMENDED ON 09-02-2007 IN
           OS NO.343/1994 OF PRINCIPAL SUB COURT,KOCHI


APPELLANTS:

      1        MRS.MARIAM BEEVI , W/O. LATE K.A.MUHAMMED,
               HOUSE NO.1/1967, "SIX ON COTTAGE",,
               YMCA ROAD, FORT KOCHI.

      2        MRS. K.M.FATHIMA JASMIN
               D/O LATE DR. K.M.MUHAMMED, -DO- -DO-

      3        MRS. K.M.FABIJA JASMINE -DO- -DO-.

      4        MR. K.M.SHAHUL HAMEED -DO- -DO-

      5        MRS. K.M.FARISHA JASMINE -DO- -DO-.

               BY ADVS.
               SRI.P.R.VENKATESH
               SRI.R.AZAD BABU

RESPONDENTS:

      1        JOSSY FERNANDEZ (ALIAS), J.A.FERNANDEZ &
               NOW RESIDING AT C/O P.O.BOX 2159,, DUBAI, UAE.

      2        MRS. JAIN, WIFE OF JOSEY FERNANDEZ
               CC 11/2750, THAMARAPARAMBU, KOCHI 1
               NOW RESIDING, C/O P.O.BOX 2159, DUBAI, UAE.


           THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
      20.01.2021,    THE COURT ON THE SAME DAY DELIVERED THE
      FOLLOWING:
 RFA.No.356 OF 2007
                                      2




                                   JUDGMENT

Dated this the 20th day of January, 2021

The learned counsel for the appellants submits that the

subject matter of the R.F.A. has been settled out of court between

the parties. Evidencing the same, a memo has been filed before this

Court. Recording the memo, the appeal stands dismissed as

withdrawn. There will be no order as to costs.

Sd/-

N.ANIL KUMAR, JUDGE

dlk/20.01.2021