Jaya Prakash vs The State Police Chief
2021 Latest Caselaw 2315 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                     &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

   WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                       WP(Crl.).No.416 OF 2017(S)


PETITIONER/S:

                JAYA PRAKASH,
                S/O.RAVINDRANATHAN PILLAI,AGED 55,PRASANTH BHAVAN,
                CHIRAVALUMKAL,KANGAZHA,KOTTAYAM.

                BY ADVS.
                SRI.C.S.MANILAL
                SRI.S.NIDHEESH

RESPONDENT/S:

      1         THE STATE POLICE CHIEF,
                POLICE HEAD QUARTERS,VAZHUTHACAUD,
                TRIVANDRUM-695014.

      2         THE DISTRICT POLICE CHIEF,
                COLLECTORATE,KOTTAYAM-686002.

      3         THE SUB INSPECTOR OF POLICE,
                KARUKACHAL POLICE STATION,KOTTAYAM-686540.

      4         RENJITHA.G.NAIR
                AGED 38, PUTHEN PARAMBIL,
                KANGAZHA.P.O,PATHANAD,KOTTAYAM-686541.

                R1-R2 BY SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND




     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON
20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.416 OF 2017

                                2




                           JUDGMENT

Dated this the 20th day of January 2021

K.VINOD CHANDRAN, J.

Learned counsel for the petitioner submits that the

W.P.(Crl) is not pressed.

Accordingly, the W.P.(Crl) is dismissed as not

pressed.

Sd/-

K.VINOD CHANDRAN

JUDGE

Sd/-

M.R.ANITHA

JUDGE

uu

20.01.2021 WP(Crl.).No.416 OF 2017

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE COMPLAINT DATED 19.10.2017

EXHIBIT P2 TRUE COPY OF THE RECEIPT DATED 19.10.2017

EXHIBIT P3 TRUE COPY OF THE F.I.R.IN CRIME NO.1359/17 OF KARUKACHAL POLICE STATION.