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Marthoman Church vs Dr.Viswas Metha
2021 Latest Caselaw 2311 Ker

Citation : 2021 Latest Caselaw 2311 Ker
Judgement Date : 20 January, 2021

Kerala High Court
Marthoman Church vs Dr.Viswas Metha on 20 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

  WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

          Con.Case(C).No.777 OF 2020 IN WP(C). 33316/2019

  AGAINST THE JUDGMENT IN WP(C) 33316/2019(L) OF HIGH COURT OF
                             KERALA


PETITIONER/S:

      1         MARTHOMAN CHURCH
                MULANTHURUTHY, REPRESENTED BY ITS TRUSTEE,
                K.K.JIMMY THARAKAN, S/O.KORA, AGED 66 YEARS,
                KALLARACKAL, MULANTHURUTHY P.O., PIN-682314.

      2         SRI.SHAJAN JACOB,
                AGED 61 YEARS
                PALLIPPURAM HOUSE, MULANTHURUTHY P.O., PIN-682314.

      3         SRI.EBIN MATHAI,
                AGED 56 YEARS
                S/O.IYPE MATHEW, PONODATH HOUSE, AMBALLOOR P.O.,
                PIN-682315.

      4         FR.GEO GEORGE,
                AGED 49 YEARS
                VICAR, MARTHOMAN CHURCH, MULANTHURUTHY, PIN-682314.

      5         FR. DAVID THANKACHAN,
                AGED 37 YEARS
                S/O.THANKACHAN, ASSISTANT VICAR, MARTHOMAN CHURCH,
                MULANTHURUTHY, PIN-682314.

      6         FR. THOMAS K.ELIAS,
                AGED 43 YEARS
                S/O.ELIAS, ASSISTANT VICAR, MARTHOMAN CHURCH,
                MULANTHURUTHY, PIN-682314.

      7         FR. ALEX P.GEORGE,
                AGED 37 YEARS
                S/O.GEORGE, ASSISTANT VICAR, MARTHOMAN CHURCH,
                MULANTHURUTHY, PIN-682314.

                BY ADVS.
                SRI.S.SREEKUMAR (SR.)
                SRI.P.MARTIN JOSE
                SRI.R.GITHESH
                SRI.P.PRIJITH
                 SRI.THOMAS P.KURUVILLA
                SRI.AJAY BEN JOSE
                SRI.MANJUNATH MENON
                SRI.SACHIN JACOB AMBAT
                SHRI.HARIKRISHNAN S.

RESPONDENT/S:

      1         DR.VISWAS METHA,
                (AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONERS), CHIEF SECRETARY, THE STATE OF KERALA,
                GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.

      2         SRI.S.SUHAS IAS,
                (AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONERS) THE DISTRICT COLLECTOR, ERNAKULAM,
                CIVIL STATION, ERNAKULAM-682030.

      3         SRI. LOKANATH BEHERA,
                (AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONERS) THE STATE POLICE CHIEF, POLICE HEAD
                QUARTERS, THIRUVANANTHAPURAM-695001.

      4         SRI.K.KARTHICK,
                (AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONERS)THE DISTRICT POLICE CHIEF, ERNAKULAM
                RURAL, ALUVA-683101.

      5         SRI.ANIL KUMAR,
                (AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONERS) THE DEPUTY SUPERINTENDENT OF POLICE,
                MUVATTUPUZHA, PIN-686661.

      6         SRI.V.S.SYAM KUMAR,
                (AGE AND FATHER'S NAME NOT KNOWN TO THE
                PETITIONERS) THE STATION HOUSE OFFICER,
                MULANTHURUTHY, MULANTHURUTHY P.O., PIN-682314.


                R1-2 BY SRI.K.V.SOHAN, STATE ATTORNEY

                S GOPINATHAN SR GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                           JUDGMENT

[Con.Case(C).777/2020]

Dated this the 20th day of January 2021

The Commission report is on Board. Nothing further

survives in the matter. Recording compliance of the

directions and with liberty to the petitioners to

agitate any other dispute in proper forum, the contempt

case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE ms APPENDIX OF Con.Case(C) 777/2020 PETITIONER'S/S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT DATED 18.5.2020 IN W.P.(C) 33316 OF 2019.

ANNEXURE II TRUE COPY OF REPRESENTATION DATED 21.5.2020 SUBMITTED BY THE PETITIONERS BEFORE THE 2ND RESPONDENT.

ANNEXURE III TRUE COPY OF REPRESENTATION DATED 25.5.2020 SUBMITTED BY THE PETITIONERS BEFORE THE 6TH RESPONDENT.

ANNEXURE IV TRUE COPY OF REPRESENTATION DATED 26.5.2020 SUBMITTED BY THE PETITIONERS BEFORE THE 6TH RESPONDENT.

ANNEXURE V TRUE COPY OF REPRESENTATION DATED 1.6.2020 SUBMITTED BY THE PETITIONERS BEFORE THE 6TH RESPONDENT.

 
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