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Eldoe Poulose vs Vipin Lal K
2021 Latest Caselaw 2310 Ker

Citation : 2021 Latest Caselaw 2310 Ker
Judgement Date : 20 January, 2021

Kerala High Court
Eldoe Poulose vs Vipin Lal K on 20 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

          Con.Case(C).No.928 OF 2020 IN WP(C). 32805/2019

  AGAINST THE JUDGMENT IN WP(C) 32805/2019(A) OF HIGH COURT OF
                             KERALA

                                 ------------


PETITIONER/PETITIONER IN WP(C) 32805/2019:

              ELDOE POULOSE
              AGED 45 YEARS
              S/O POULOSE, THEYYAMPURATH HOUSE, VELAMCODE P.O.,
              THAMARASSERY (VIA), KOZHIKODE - 673580.

              BY ADV. SRI.P.P.JACOB

RESPONDENTS/RESPONDENTS 1 & 2 IN WP(C) 32805/2019:

      1       VIPIN LAL K.
              S/O.BALAN, AGED 26 YEARS, KELABATH HOUSE,   KOYILANDI
              TALUK, ORAVIL P.O., ULLIYERI (VIA), PIN -   673 614,
              SECRETARY, KODENCHERRY SERVICE SAHAKARANA   BANK
              LTD.NO.F 1762, P.O.KODENCHERRY, KOZHIKODE   - 673
              580.

      2       GEORGEKUTTY
              S/O.JOSE VARGHESE, AGED 55 YEARS, VILAKKUNNEL
              HOUSE, VELAMCODE P.O., KODENCHERRY, PRESIDENT,
              MANAGING COMMITTEE OF THE KODENCHERRY SERVICE
              SAHAKARANA BANK LTD. NO.F 1762, P.O.KODENCHERRY,
              KOZHIKODE - 673 580.

              R1-2   BY   ADV.   SRI.B.S.SWATHI KUMAR
              R1-2   BY   ADV.   SMT.ANITHA RAVINDRAN
              R1-2   BY   ADV.   SRI.HARISANKAR N UNNI
              R1-2   BY   ADV.   SMT.P.S.BHAGYA SURABHI

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY
HEARD ON 20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                 C. O. C. No.928 of 2020 in
               W. P. (C) No.32805 of 2019
           ==================
          Dated this the 20th day of January, 2021

                        JUDGMENT

In view of the order passed in IA 3/2020 in

W.P.(C) No.32805/2019, the contempt case is closed.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy//

P.S. to Judge APPENDIX OF Con.Case(C) 928/2020 PETITIONER'S/S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT IN W.P.(C) 32805/19 DATED28/5/2020.

ANNEXURE II TRUE PHOTOCOPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS DATED 30/5/2020.

-------------

 
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