Baby vs Varghese
2021 Latest Caselaw 2288 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

  WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                     OP(C).No.1466 OF 2020

   E.A.NO. 29/2019 IN E.P.NO. 105/2017 IN OS.NO. 165/2013 OF
                 MUNSIFF'S COURT, PERUMBAVOOR

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PETITIONER/JUDGMENT DEBTOR:

             BABY
             AGED 58 YEARS
             S/O OUSEPH, CHULLI HOUSE, CHELAMATTOM KARA,
             CHELLAMATTOM VILLAGE, KUNNATHUNADU TALUK,
             ERNAKULAM DISTRICT.

             BY ADV. SRI.K.SUNILKUMAR

RESPONDENT/DECREE HOLDER:

             VARGHESE
             AGED 65 YEARS
             S/O OUSEPH, CHULLI HOUSE, CHELAMATTOM KARA,
             CHELLAATTOM VILLAGE, KUNNATHUNADU TALUK,
             ERNAKULAM DSTRICT-683550


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 20.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
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                O. P. (C) No.1466 of 2020
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          Dated this the 20th day of January, 2021

                               JUDGMENT

All that the petitioner seeks for is an

expeditious disposal of EA 29/2019 in EP 105/2017 pending on the files of the Munsiff's Court,

Perumbavoor.

2. The report called for through the Registry

reveals that the petition lastly stood posted to

19.01.2021. Without expressing anything on the

merits of the application, I dispose of this

original petition directing the execution court to

make every endeavour to have the application

disposed of before 30th of September 2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy//

P.S. to Judge OP(C).No.1466 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE PLAINT IN O.S.

NO.165/2013 ON THE FILE OF MUNSIFF'S COURT, PERUMBAVOOR.

EXHIBIT P2 THE TRUE COPY OF THE JUDGMENT DATED 16/11/2016 IN O.S. NO.165/2013 ON THE FILE OF MUNSIFF'S COURT, PERUMBAVOOR.

EXHIBIT P3 THE TRUE COPY OF THE E.P.NO. 105/2017 IN O.S.NO.165/2013 ON THE FILE OF MUNSIFF'S COURT, PERUMBAVOOR.

EXHIBIT P4 THE TRUE COPY OF THE E.A.NO. 29/2019 IN E.P.NO.105/2017 IN O.S.NO.165/2013 ON THE FILE OF MUNSIFF'S COURT, PERUMBAVOOR.

EXHIBIT P5 THE TRUE COPY OF THE JUDGMENT DATED 05/04/2019 IN O.P(C).NO. 1166/2019 OF THIS HON'BLE COURT

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