Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dr.Ajithkumar vs State Of Kerala
2021 Latest Caselaw 2235 Ker

Citation : 2021 Latest Caselaw 2235 Ker
Judgement Date : 20 January, 2021

Kerala High Court
Dr.Ajithkumar vs State Of Kerala on 20 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

   WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                      WP(C).No.20195 OF 2013(Y)


PETITIONERS:

      1        DR.AJITHKUMAR
               AGED 48 YEARS
               S/O. GOVINDAPILLAI,
               ASSOCIAGTE PROFESSOR,
               SCHOOL OF ENGINEERING COCHIN UNIVERSITY OF SCIENCE
               AND TECHNOLOGY, KOCHI-22.

      2        DR. JAYADAS.N.H.
               AGED 47 YEARS
               S/O. HARIDAS, ASSOCATE PROFESSOR,
               SCHOOL OF ENGINEERING,
               COCHIN UNIVERSITY OF SCIENCE AND TECHONOLOGY,
               KOCHI-22.

               BY ADV. SRI.AJITH MURALI

RESPONDENTS:

      1        STATE OF KERALA
               REPREWSENTED BNY CHIEF SECRETARY,
               SECRETARIAT,
               THIRUVANANTHAPURAM-695001.

      2        THE VICVE CHANCELLOR
               COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
               KALAMASSERI,
               ERNAKLULAM-683104.

      3        COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
               REPRESENTED BY THE REGISTRAR,
               COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
               KALAMASSERI,
               ERNAKULAM. PIN-683104.

      4        THE CHAIRMAN
               ALL INDIA COUNCIL FOR TECHINICAL EDUCATION,
               INDIRA GANDHI SPORTS COMPLEX, NEW DELHI-110002.

      5        THE CHAIRMAN
               UNIVERSITY GRANT COMMISSION,
               BAHADURSHAH ZAFARMARG, NEW DELHI-110002.
 WP(C).No.20195 OF 2013(Y)

                             2


      6     DR. DAVID PETER
            READER INCOMPUTER SCIENCE AND ENGINEERING,
            SCHOOL OF ENGGINEERING, COCHIN UNIVERSITY OF
            SCIENCE AND TECHNOLOGY, KOCHI-22.

            R1 BY ADV. SRI.S.KRISHNAMOORTHY CGC
            R1, R6 BY ADV. SRI.P.LEELAKRISHNAN
            R1 BY ADV. SRI.SHYAM KRISHNAN
            R1 BY ADV. SRI.V.S.SEBASTIAN
            R1 BY ADV. SRI.S.P.ARAVINDAKSHAN PILLAISCCOCHIN
            UNIVERSITY OF SCIENCE
            R2 BY ADV. SRI.S.P.ARAVINDAKSHAN
            PILLAI,SC,COCHIN UNIVERSITY OF SCIENCE
            R5 BY ADV. SRI.S.KRISHNAMOORTHY, CGC


            GP SRI B HARISH KUMAR

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.20195 OF 2013(Y)

                                 3

                           JUDGMENT

Dated this the 20th day of January 2021

This Court on 28.09.2020, noticing the fact that the learned

counsel representing the petitioners had been appointed as a

Public Prosecutor, directed to issue notice to the parties.

Thereafter, on three occasions some counsel had appeared,

though his name is not mentioned. It appears that nobody is

interested in pressing the matter. The writ petition is therefore

dismissed for non prosecution.

Sd/-

AMIT RAWAL

JUDGE nak WP(C).No.20195 OF 2013(Y)

APPENDIX PETITIONERS' EXHIBITS:

EXHIBIT P1 P1. THE TRUE COPY OF THE CAREER ADVANCEMENT SCHEME 1996 OF ALL INDIA COUNCIL FOR TECHINICAL EDUCATION.

EXHIBIT P2 P2. THE TRUE COPY OF THE ASSESSMENT REPORT OF THE DR. P. NAHABHUSHAN SUBMITTED BEFORE THE 2ND RESPONDENT.

EXHIBIT P3 P3. THE TRUE COPY OF THE REPORT OF DR.

K. CHANDRASEKHARAN SUBMITTED BEFGORE THE 2ND RESPONDENT DATED 9-5-2009.

EXHIBIT P4 P4. THE TRUE COPY OF THE REPORT OF DRF.

M.R. KAIMAL SUBMITTED BEFORE THE 2ND RESPONDENT DATED 29-6-2009.

EXHIBIT P5 P5. THE EXTRACT OF THE NOTE PREPARED BY THE 3RD RESPONDENT OBTAINED AS PER THE PROVISIONS OF RTI ACT 2005.

EXHIBIT P6 P6. THE TRUE COPY OF THE CLARIFICATION LETTER NO. F-3/2000(PS) DATED 2-2-2002 SENT BY THE JOINT SECRETARY OF THE UNIVERSITY GRANTS COMMISSION TO THE VICE CHANCELLOR, COCHIN UNIVERSITY.

EXHIBIT P7 P7. THE COPY OF THE APPLICATION UNDER RTI ACT 2005 AND THE REPLY FURNISHED TO THE SAME BY THE PUBLIC INFORMATION OFFICER OF THE COCHIN UNIVERSITY OF SCIENCE AND TGECHNOLOGY DATED 29-12-12.

EXHIBIT P8 P8. THE COPY OF THE APPLICATION UNDER RTI ACT 2005 AND THE REPLY DATED 22-6- 2012 FURNISHED TO THE SAME BY TGHE DIRECTOR AND REGIONAL OFFICER OF THE SOUTH WESTERN REGIONAL OFFICE OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION.

EXHIBIT P9 P9. THE TRUE COPY OF THE LETTER NO. AD.

D1/66/51/2000 DATED 21-1-13 SENT BY THE 3RD RESPONDENT REGISTRAR TO THE ADVISOR, AICTE.

WP(C).No.20195 OF 2013(Y)

EXHIBIT P10 P10. A COPY OF THE MINUTES OF SELECTION COMMITTEE DATED 13-10-10.

EXHIBIT P11 P11. THE TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT UNIVERSITY ORDER NO. AD. F1/2799/86 DATED 22-4-2011.

EXHIBIT P12 P12. THE TRUE COPY OF THE ORDER NO. AD.

F1/2799/86 DATED 6-7-2013 ISSUED BY THE 3RD RESPONDENT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter