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Remya S.V vs The Regional Passport ...
2021 Latest Caselaw 2228 Ker

Citation : 2021 Latest Caselaw 2228 Ker
Judgement Date : 20 January, 2021

Kerala High Court
Remya S.V vs The Regional Passport ... on 20 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

   WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                      WP(C).No.26825 OF 2020(C)


PETITIONER:

               REMYA S.V.
               AGED 30 YEARS
               W/O. ANEESH PHILIPOSE, KUNNUMPURAM PUTHEN VEEDU, TC
               14/2988, KESAVADASAPURAM, PATTOM P.O.,
               THIRUVANANTHAPURAM-695 001

               BY ADVS.
               SRI.D.KISHORE
               SMT.MEERA GOPINATH
               SMT.ANJU DAVIS K.
               SRI.R.MURALEEKRISHNAN (MALAKKARA)

RESPONDENTS:

      1        THE REGIONAL PASSPORT OFFICER-THIRUVANANTHAPURAM
               SNSM BUILDING, KARALKADA JUNCTION, KAITHAMUKKU-PETTAH
               ROAD, THIRUVANANTHAPURAM, KERALA-695 024

      2        THE UNION OF INDIA,
               REPRESENTED BY ITS SECRETARY, MINISTRY OF EXTERNAL
               AFFAIRS, SOUTH BLOCK, RAISINA HILL, NEW DELHI-110 011

               R1-2 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.26825 OF 2020(C)

                                       2

                             JUDGMENT

Dated this the 20th day of January 2021

Learned counsel for the respondents submits that the grievance

raised by the petitioner no more survives as after correcting the date

of birth, the passport has already been issued in favour of the

petitioner.

Accepting the statement made by the learned counsel for the

respondents, the petition is closed.

Sd/-

A.M.BADAR Nsd //true copy// JUDGE PA to Judge WP(C).No.26825 OF 2020(C)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE RELEVANT EXTRACT OF THE PASSPORT OF THE PETITIONER BEARING NUMBER T 8151833

EXHIBIT P2 TRUE COPY OF THE RELEVANT EXTRACT OF THE SECONDARY SCHOOL LEAVING CERTIFICATE OF THE PETITIONER ISSUED ON 20.6.2006

EXHIBIT P3 TRUE COPY OF THE AADHAR CARD OF THE PETITIONER

EXHIBIT P4 TRUE COPY OF THE BIRTH CERTIFICATE OF THE PETITIONER ISSUED ON 15.10.2020 BY THE CORPORATION OF THIRUVANANTHAPURAM

EXHIBIT P5 TRUE COPY OF THE RELEVANT EXTRACT OF THE CORRECTED SECONDARY SCHOOL LEAVING CERTIFICATE OF THE PETITIONER ISSUED ON 19.11.2020

EXHIBIT P6 TRUE COPY OF THE CORRECTED AADHAR CARD OF THE PETITIONER

EXHIBIT P7 TRUE COPY OF THE ONLINE APPOINTMENT RECEIPT ISSUED TO THE PETITIONER BY THE PASSPORT SEVA KENDRA

EXHIBIT P8 TRUE COPY OF THE RELEVANT EXTRACT OF THE COMPENDIUM OF INSTRUCTIONS/GUIDELINES FOR ISSAC OF PASSPORT IN INDIA/ABROAD ISSUED BY THE 2ND RESPONDENT

 
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