M.A.Issac vs The Regional Transport Authority
2021 Latest Caselaw 2226 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

   WEDNESDAY, THE 20TH DAY OF JANUARY 2021 / 30TH POUSHA, 1942

                      WP(C).No.27433 OF 2020(D)


PETITIONER:

               M.A.ISSAC
               AGED 63 YEARS
               S/O. AVARACHAN,
               MOTHAL HOUSE, P. O.
               CHULLIYODE,
               SULTHAN BATHERY,
               WAYANAD.

               BY ADV. SMT.P.ASHA

RESPONDENTS:

      1        THE REGIONAL TRANSPORT AUTHORITY
               KOZHIKODE, REPRESENTED BY ITS SECRETARY, COLLECTORATE
               P. O.,
               KOZHIKODE - 673 020.

      2        THE SECRETARY
               REGIONAL TRANSPORT AUTHORITY,
               KOZHIKODE, COLLECTORATE P. O.,
               KOZHIKODE - 673 020.


OTHER PRESENT:

               SR.GP K.P HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).27433/2020
                                      2




                               JUDGMENT

When the matter was taken up, learned counsel for the petitioner

submits that the matter has become infructuous and sought permission to

withdraw the Writ Petition.

2. Permitted.

Writ Petition is dismissed as withdrawn.

Sd/-

                                                  SUNIL THOMAS

Sbna                                                 JUDGE
 W.P(C).27433/2020





                         APPENDIX
PETITIONER'S EXHIBITS:

EXHIBIT P1           TRUE COPY OF THE JUDGMENT DATED 19.09.2007
                     IN WPC 24499/2007.

EXHIBIT P2           TRUE COPY OF THE PROCEEDINGS OF THE RTA
                     DATED 21.11.2014.

EXHIBIT P3           TRUE   COPY OF   THE   NOTIFICATION DATED

23.03.2017 PUBLISHED IN THE GAZETTE OF KERALA.

EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 23.06.2017 IN MVAA NO.1/2015.

EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 14.05.2019 IN WPC 12941/2019.

EXHIBIT P6 TRUE COPY OF THE PROCEEDINGS OF THE RTA IN ITEM NO.39 DATED 04.10.2017.

EXHIBIT P7 TRUE COPY OF THE PROCEEDINGS OF THE RTA IN ITEM NO.32 DATED 20.11.2019.

EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 25.09.2020 IN MVAA NO.27/2020.

EXHIBIT P9 TRUE COPY OF THE TEMPORARY PERMIT APPLICATION DATED 13.11.2020.