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Indus Towers Limited vs Ms. B.Neethu Lal
2021 Latest Caselaw 2162 Ker

Citation : 2021 Latest Caselaw 2162 Ker
Judgement Date : 19 January, 2021

Kerala High Court
Indus Towers Limited vs Ms. B.Neethu Lal on 19 January, 2021
        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

    Con.Case(C).No.2129 OF 2020 IN WP(C). 21022/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 21022/2020(C) OF HIGH
                     COURT OF KERALA


PETITIONER/PETITIONER IN WPC :

           INDUS TOWERS LIMITED
           REPRESENTED BY THEIR CIRCLE LEGAL HEAD
           (KERALA) RAJKUMAR PAVOTHIL, VANKARATH TOWERS,
           8TH FLOOR, N.H.BYEPASS, PALARIVATTOM,
           ERNAKULAM-682024.

           BY ADVS.
           SRI.PHILIP T.VARGHESE
           SRI.THOMAS T.VARGHESE
           SMT.ACHU SUBHA ABRAHAM
           SMT.V.T.LITHA
           SMT.K.R.MONISHA
           SMT.SHRUTHI SARA JACOB
           SHRI.SIDHARTH.R.WARIYAR

RESPONDENT/2ND RESPONDENT IN WPC :

           MS. B.NEETHU LAL, AGED 40 YEARS
           FATHER'S NAME NOT KNOWN TO THE PETITIONER,
           THE SECRETARY, PERUMBAVOOR MUNICIPALITY,
           MUNICIPAL OFFICE, PERUMBAVOOR-683542.

           R1 BY ADV. SRI.MATHEW B. KURIAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 19.01.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Contempt Case (C) No.2129 of 2020

                                    ..2..




             Contempt Case (C) No.2129 of 2020
              -----------------------------------------------


                              JUDGMENT

The learned counsel for the respondent submits that

the direction issued by this court has already been complied

with.

The said submission is not disputed.

In the circumstances, the Contempt of Court Case

is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE

ds 19.01.2021 Contempt Case (C) No.2129 of 2020

..3..

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT IN W.P.

(C)NO.21022/2020 DATED 5.11.2020.

ANNEXURE A2 TRUE COPY OF THE LETTER SUBMITTED BY THE PETITIONER TO THE RESPONDENT DATED 10.11.2020.

ANNEXURE A3 TRUE COPY OF THE ACKNOWLEDGEMENT GIVEN BY THE RESPONDENT TO THE PETITIONER DATED 10.11.2020.

ANNEXURE R1(A) TRUE COPY BUILDING PERMIT DATED 14.01.2021 ISSUED BY THIS RESPONDENT

 
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