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V.V.Michael vs V.M.Salim
2021 Latest Caselaw 2154 Ker

Citation : 2021 Latest Caselaw 2154 Ker
Judgement Date : 19 January, 2021

Kerala High Court
V.V.Michael vs V.M.Salim on 19 January, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

            RP.No.893 OF 2020 IN WP(C). 25409/2018

   JUDGMENT IN WP(C) 25409/2018(A) OF HIGH COURT OF KERALA
                       DATED 23.10.2018
                     ------------------

REVIEW PETITIONER/ADDL.R2 IN THE WP(C) :-

            V.V.MICHAEL, AGED 94 YEARS, S/O.VARU,
            EX. DEPUTY MAYOR, VALIYAPARAMBIL HOUSE,
            KUMARANASSAN ROAD, KOCHI - 682 019,
            NOW RESIDING AT VALIYAPARAMBIL HOUSE, VV ROAD,
            ELAMKULAM, KOCHI - 20.

            BY ADVS.
            SRI.V.V.NANDAGOPAL NAMBIAR
            SMT.SMITHA (EZHUPUNNA)
            SRI.DHEERAJ KRISHNAN PEROT

RESPONDENTS/PETITIONERS/RESPONDENT No.1 :-

      1     V.M.SALIM, AGED 56,
            S/O. V.G. MADHAVAN, VALIYAPARAMBIL HOUSE,
            MANIKKINER P.O, KOTHAMANGALAM,
            ERNAKULAM DISTRICT, KERALA - 686 693.

      2     BETSY SALIM, AGED 48,
            W/O. V.M. SALIM, VALIYAPARAMBIL HOUSE,
            MANIKKINER P.O, KOTHAMANGALAM,
            ERNAKULAM DISTRICT, KERALA - 686 693

      3     THE EXECUTIVE ENGINEER,
            OFFICE OF THE EXECUTIVE ENGINEER,
            WATER AUTHORITY, P.H. DIVISION, KOCHI - 682 016

            BY SRI.P.BENJAMIN PAUL, SC, KWA


     THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
19.01.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.893 OF 2020

                                  -: 2 :-


                              O R D E R

Dated this the 19th day of January, 2021

It is submitted by the learned counsel for the review petitioner

that the review petitioner has expired. It is further submitted that

steps have been taken by the Water Authority for drawing the line

through another route, without disturbing the petitioner's property.

The said submissions are recorded. The review petition is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/20.1.2021.

RP.No.893 OF 2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A1 TRUE COPY OF ORDER DATED 11.04.2017 IN IA NO.

2010/2017 AND 2957/2017 IN O.S. NO. 538 OF 2010.

//TRUE COPY//

P.A. TO JUDGE

 
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