Citation : 2021 Latest Caselaw 2148 Ker
Judgement Date : 19 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
WP(C).No.14647 OF 2012(E)
PETITIONER:
DR.PETER KOSHY
AGED 61 YEARS
FORMER PRINCIPAL,
MOUNT ZION COLLEGE OF ENGINEERING, KOZHUVALLOOR,
CHENGANNUR,
RESIDING AT TC. 2/3397(4), KRA-27,
CHALAKUZHY, PATTOM P.O., THIRUVANANTHAPURAM-695004.
BY ADVS.
SRI.P.SANJAY
SRI.GLEN ANTONY
SMT.A.PARVATHI MENON
SMT.M.VANAJA
RESPONDENTS:
1 THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
7TH FLOOR, CHANDER LOK BUILDING, JANPATH,
NEW DELHI-110001.
2 CHARITABLE EDUCATIONAL AND WELFARE SOCIETY
KADAMMANITTA, PATHANAMTHITTA DISTRICT, PIN-689649.
3 MOUNT ZION COLLEGE OF ENGINEERING
KOZHUVALLOOR, ALAPPUZHA DISTRICT, PIN-690557.
4 THE CHAIRMAN
THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
(AICTE), 7TH FLOOR, CHANDER LOK BUILDING,
JANPATH, NEW DELHI-110001.
R1 & R4 BY SRI.S.KRISHNAMURTHY,SC, AICTE
SRI. JESTIN MATHEW
SRI. JAYKAR K.S., SC, AICTE
SRI.SAJITH KUMAR V., SC, AICTE
R2 & R3 BY ADV. SRI.T.S.JOHN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.14647 OF 2012(E)
2
JUDGMENT
Dated this the 19th day of January 2021
It is reported that the petitioner is sadly no more. Nothing
further survives for adjudication. The writ petition is accordingly
dismissed.
Sd/-
GOPINATH P.
JUDGE DK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!