P.Abdul Azeez vs The Headmaster
2021 Latest Caselaw 2146 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      WP(C).No.22061 OF 2013(G)


PETITIONER:

               P.ABDUL AZEEZ
               S/O. ABDU HAJI, AGED 58 YEARS, RETIRED HEADMASTER,
               RESIDING AT THAZHA, KOORARI, IRIKKUR P.O.,
               KANNUR- 670 593.

               BY ADVS.
               SRI.K.R.AVINASH (KUNNATH)
               SRI.ABDUL RAOOF PALLIPATH

RESPONDENTS:

      1        THE HEADMASTER, SEETHI SAHIB HIGHER SECONDARY SCHOOL
               118/5, MANNA, TALIPARAMBA, KANNUR - 670 141.

      2        THE DISTRICT EDUCATIONAL OFFICER
               KANNUR-1.

               R1 BY ADV. SRI.V.G.ARUN
               R1-2 BY GOVERNMENT PLEADER
               R1 BY ADV. SRI.T.R.HARIKUMAR
               R1 BY ADV. SRI.T.P.RAMACHANDRAN



               SRI. P.M.MANOJ - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.22061 OF 2013            2

                             JUDGMENT

The learned counsel for the petitioner

submits that this writ petition is not

pressed.

This submission is recorded.

Consequently this writ petition is dismissed

as having been not pressed.

Sd/-

DEVAN RAMACHANDRAN

JUDGE

MC/22.1.2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXHIBIT-P1-TRUE COPY OF THE ISSUED BY THE IST RESPONDENT DATED 19/06/2012.

EXHIBIT P2 EXHIBIT-P2-TRUE COPY OF THE LAWYER NOTICE

EXHIBIT P3 EXHBIT-P3-TRUE COPY OF THE REPLY DATED 25/08/2012 FROM THE IST RESPONDENT.

EXHIBIT P4 EXHIBIT-P4-TRUE COPY OF THE AUDIT REPORT FOR THE YEAR 01/04/2009 TO 31/03/2010.

EXHIBIT P5 EXHIBIT-P5-TRUE COPY OF THE ACKNOWLEDGMENT OF EXHIBIT-P4.

EXHIBIT P6 EXHIBIT-P6-TRUE COPY OF THE UNDERTAKING MADE BY THE PETITIONER DATED 23/11/2011. RESPONDENT'S/S EXHIBITS:

  NIL


  MC

                         (TRUE COPY)                PA TO JUDGE