P.Devadasan vs The Administrator
2021 Latest Caselaw 2145 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                    WP(C).No.23192 OF 2012(Y)

PETITIONERS:
       1     P.DEVADASAN
             IIND GRADE OVERSEER,COMMAND AREA DEVELOPMENT
             AUTHORITY,SUB DIVISION NO.3,PALAKKAD.

      2      M.SREEKANTAN
             IIND GRADE OVERSEER,COMMAND AREA DEVELOPMENT
             AUTHORITY,SUB DIVISION,PALAKKAD.

      3      K.A.VIVEKANANDAN
             IIND GRADE OVERSEER,COMMAND AREA DEVELOPMENT
             AUTHORITY,SUB DIVISION NO.II,PALAKKAD.

      4      SMT.T.D.SELVI
             IIND GRADE DRAFTSMAN,COMMAND AREA DEVELOPMENT
             AUTHORITY,SUB DIVISION NO.I,PALAKKAD.

      5      R.THANKAPRAKASHAM
             PEON,COMMAND AREA DEVELOPMENT AUTHORITY,SUB DIVISION
             NO.I,PALAKKAD.

             SRI.P.N.MOHANAN
             SMT.I.VINAYAKUMARI

RESPONDENTS:
       1     THE ADMINISTRATOR, COMMAND AREA DEVELOPMENT
             AUTHORITY, COMMAND AREA DEVELOPMENT
             AUTHORITY,CHEMBUKAVU,THRISSUR-680 001.

      2      STATE OF KERALA
             REPRESENTED BY CHIEF SECRETARY,GOVERNMENT
             SECRETARIAT,THIRUVANANTHAPURAM-695001.

      3      THE COMMAND AREA DEVELOPMENT AUTHORITY
             REPRESENTED BY ITS SECRETARY,THIRUVANANTHAPURAM,PIN-
             695001.

      4      THE CHIEF ENGINEER, COMMAND AREA DEVELOPMENT
             AUTHORITY,THRISSUR-680 001.

             SRI. SUNIL KUMAR KURIAKOSE - GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.23192 OF 2012(Y)

                                    2




                               JUDGMENT

Dated this the 19th day of January 2021

The learned counsel for the petitioners submits that

pending this lis, the petitioners were regularised in the year

2013 and that they have all now retired from service.

Recording the afore, I close this writ petition without any

further orders.

                                        Sd/- DEVAN RAMACHANDRAN

    Stu                                          JUDGE