Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Linta Mariya T.V. vs The Chairman
2021 Latest Caselaw 2144 Ker

Citation : 2021 Latest Caselaw 2144 Ker
Judgement Date : 19 January, 2021

Kerala High Court
Linta Mariya T.V. vs The Chairman on 19 January, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                    WP(C).No.23316 OF 2020(L)


PETITIONER :-

            LINTA MARIYA T.V., AGED 24 YEARS
            D/O.SRI. VARGHESE T.C., THEKKANATH HOUSE,
            MUTHUVARA, P.O.PUZHAKKAL,
            THRISSUR DISTRICT - 680 553.

            BY ADVS.
            SRI.K.P.S.SURESH
            SMT.REENA SHARON SURESH

RESPONDENTS :-

      1     THE CHAIRMAN
            INSTITUTE OF BANKING PERSONNEL SELECTION IBPS
            HOUSE, 90 FEET D.P. ROAD, NEAR THAKUR POLYTECHNIC
            OFF. WESTERN EXPRESS HIGHWAY, PB NO.P.8587,
            KANDIVALI C MUMBAI-400 101, MAHARASHTRA.

      2     THE GENERAL MANAGER
            BANK OF INDIA, STAR HOUSE, II FLOOR,
            BOI BUILDING, ERABALU STREET, CHENNAI,
            TAMIL NADU - 600 001.

            BY   ADV.   SRI.M.GOPIKRISHNAN NAMBIAR
            BY   ADV.   SRI.K.JOHN MATHAI
            BY   ADV.   SRI.JOSON MANAVALAN
            BY   ADV.   SRI.KURYAN THOMAS
            BY   ADV.   SRI.PAULOSE C. ABRAHAM
            BY   ADV.   SRI.JAWAHAR JOSE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C).No.23316 OF 2020(L)

                                  -: 2 :-


                              JUDGMENT

Dated this the 19th day of January 2021

After the matter was heard some time, the learned counsel for

the petitioner sought leave to withdraw the writ petition, without

prejudice to the right of the petitioner to approach the appropriate

forum. The writ petition is, therefore, dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE //TRUE COPY//

P. A. TO JUDGE

Jvt/20.1.2021.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter