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Issac Mathew vs Madhu V.K
2021 Latest Caselaw 2111 Ker

Citation : 2021 Latest Caselaw 2111 Ker
Judgement Date : 19 January, 2021

Kerala High Court
Issac Mathew vs Madhu V.K on 19 January, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      OP(C).No.61 OF 2021

  OS 827/2019 OF II ADDITIONAL MUNSIFF COURT,THIRUVANANTHAPURAM

                            ------------


PETITIONER/2ND DEFENDANT:

             ISSAC MATHEW,
             AGED 73 YEARS
             S/O. LATE IDYCULA MATHAI, TC NO. 64/677(3),
             I- NIVAS, KARUMAM P.O, NEMOM P.O,
             THIRUVANANTHAPURAM.

             BY ADVS.
             SRI.S.MOHAMMED AL RAFI
             SRI.I.SHAHUL HAMEED

RESPONDENTS/PLAINTIFF AND 1ST DEFENDANT:

      1      MADHU V.K.,
             S/O. KRISHNANKUTTY, PROPRIETOR, MAS FARM,
             PUNCHAKKARI, THIRUVALLOM P.O, TRIVANDRUM-695 027.

      2      INISH ISSAC MATHEW,
             D/O. ISSAC MATHEW, T.C. NO. ISSAC MATHEW,
             T.C. NO. 64/677(3), I- NIVAS, KARUMAM P.O,
             NEMOM, TRIVANDRUM-695 002


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 19.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        SATHISH NINAN, J.
              ==================
                     O. P. (C) No.61 of 2021
              ==================
             Dated this the 19th day of January, 2021

                             JUDGMENT

Petitioner seeks for an expeditious disposal of

OS 827/2019 pending on the files of the II Additional Munsiff's Court, Thiruvananthapuram.

2. The report called for through the Registry

reveals that the suit is in its preliminary stage

and a written statement is yet to be filed. The

petitioner is aged 73 years and he is the second

defendant in the suit.

3. I dispose of this original petition

directing the trial court to expedite the

proceedings and to make every endeavour to have the

suit tried and disposed of before mid-summer

vacation, 2022.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.61 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S. NO.

827/2019

EXHIBIT P2 TRUE COPY OF THE PETITION IN I.A. NO.

8838/19 IN O.S. NO. 827/19

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 4.6.2019 IN I.A. NO. 8838/19 IN O.S. 827/19 WITHOUT SCHEDULE.

EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED IN I.A.

NO. 8838/19 IN O.S. NO. 827/19 BY THE PETITIONER.

-------------

 
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