Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

George Varghese George vs Gireesh
2021 Latest Caselaw 2094 Ker

Citation : 2021 Latest Caselaw 2094 Ker
Judgement Date : 19 January, 2021

Kerala High Court
George Varghese George vs Gireesh on 19 January, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR. JUSTICE SATHISH NINAN

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                       OP(C).No.1752 OF 2020

          OS 10/2018 OF ADDITIONAL SUB COURT-II,KOLLAM

                            ------------


PETITIONER:

              GEORGE VARGHESE GEORGE
              AGED 65 YEARS
              S/O.GEORGE, NIRMAL NIKETHAN, MAYYANADU P.O.,
              MAYYANADU VILLAGE, KOLLAM (DIST.) -691303.

              BY ADV. SRI.M.RAJESH

RESPONDENT:

              GIREESH
              AGED 51 YEARS
              S/O.GANGADHARAN, KARIKKATTAZHIKOM, MAYYANADU P.O.,
              MAYYANADU VILLAGE, KOLLAM (DIST.) -691303.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 19.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        SATHISH NINAN, J.
              ==================
                   O. P. (C) No.1752 of 2020
              ==================
             Dated this the 19th day of January, 2021

                              JUDGMENT

All that the petitioner has sought for is an

expeditious disposal of OS 10/2018 pending on the files of the Sub Court-II, Kollam.

2. The report called for through the Registry

reveals that there is yet another suit between the

parties as OS 24/2018 in relation to the same

subject matter. The plaintiff in OS 24/2018 is yet

to pay the balance court fee.

3. I dispose of this original petition

directing the trial court to expedite the suit and

to have the suit disposed of preferably before

Christmas vacation 2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1752 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF PLAINT IN OS NO.10/2018 PENDING BEFORE THE SUB COURT, KOLLAM.

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE RESPONDENT BEFORE THE SUB COURT, KOLLAM.

EXHIBIT P3 TRUE COPY OF THE PLAINT IN O.S.NO.24/2018 FILED BY THE RESPONDENT BEFORE THE HON'BLE SUB COURT, KOLLAM.

EXHIBIT P4 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONER BEFORE THE HON'BLE SUB COURT, KOLLAM IN O.S.NO.24/2018.

EXHIBIT P5 TRUE COPY OF THE I.A.NO.1/2020 IN O.S.NO.10/2018 FILED BY THE PETITIONER BEFORE THE SUB COURT, KOLLAM.

EXHIBIT P6 THE TRUE COPY OF THE OBJECTION TO I.A.NO.1/2020 IN O.S. 10/2018 FILED BY THE RESPONDENT.

---------------

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter