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Aneesh Kumar vs Assain
2021 Latest Caselaw 2092 Ker

Citation : 2021 Latest Caselaw 2092 Ker
Judgement Date : 19 January, 2021

Kerala High Court
Aneesh Kumar vs Assain on 19 January, 2021
            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

   TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                        OP(C).No.1886 OF 2020

            OS 58/2020 OF MUNSIFF'S COURT-II,KOZHIKODE

                             -----------


PETITIONER/PLAINTIFF:

             ANEESH KUMAR
             AGED 55 YEARS
             S/O. CHEROOTY, KUTTIKATTIL, KUNNAMANGALAM AMSOM,
             KARANTHUR DESOM, KARANTHUR POST, KOZHIKODE-673 571.

             BY ADVS.
             SRI.K.M.FIROZ
             SMT.M.SHAJNA

RESPONDENT/DEFENDANT:

             ASSAIN
             AGED 63 YEARS
             S/O. KUYYALIL ALI HAJI, CHANDAMPARAMBA, PERUVAYAL
             AMSOM, POOVATT PARAMBA DESOM, POOVATTUPARAMBA POST,
             KOZHIKODE-673 008.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 19.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
           ==================
                O. P. (C) No.1886 of 2020
           ==================
          Dated this the 19th day of January, 2021

                        JUDGMENT

The petitioner approached this Court aggrieved

by the delay in passing orders on IA 2/2020, an application seeking interim injunction.

2. It is reported that pending the original

petition orders have already been passed on the

said application. Recording the above submission,

the original petition is closed.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1886 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF PLAINT IN O.S.NO.58 OF 2020 ON THE FILES OF MUNSIFF COURT-II, KOZHIKODE.

EXHIBIT P1(A) TRUE COPY OF I.A.NO.2 OF 2020 IN O.S.NO.58 OF 2020 ON THE FILES OF MUNSIFF COURT-II, KOZHIKODE.

EXHIBIT P1(B) TRUE COPY OF I.A.NO.2 OF 2020 IN O.S.NO.58 OF 2020 ON THE FILES OF MUNSIFF COURT-II, KOZHIKODE.

EXHIBIT P2 TRUE COPY OF PHOTOGRAPHS OF PLAINT SCHEDULE PROPERTY.

EXHIBIT P2(A) TRUE COPY OF PARTITION DEED NO.2282 OF 1998 OF SUB REGISTRAR OFFICE, CHATHAMANGAM.

EXHIBIT P2(B) TRUE COPY OF POSSESSION CERTIFICATE NO.KL11012615740/2020 DATED 23.10.2020 ISSUED BY VILLAGE OFFICER, KUNNAMANGALAM.

EXHIBIT P3 TRUE COPY OF REPORT ADVOCATE COMMISSIONER IN I.A.NO.3 OF 2020 IN O.S.NO.581 OF 2020 ON THE FILES OF MUNSIFF COURT-II, KOZHIKODE.

--------------

 
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