Sajimon vs Gopi
2021 Latest Caselaw 2090 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      OP(C).No.1953 OF 2020

               OS 451/2016 OF MUNSIFF COURT , KOCHI

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PETITIONERS/DEFANDANTS:


      1      SAJIMON
             AGED 46 YEARS
             S/O.GANGADHARAN, OORALAKKASSERRIL HOUSE,
             PALLURUTHY P.O., PERUMPADAPPU, KOCHI, PIN-682 006.

      2      AJIMOL
             AGED 49 YEARS
             S/O.GANGADHARAN, OORALAKKASSERRIL HOUSE,
             PALLURUTHY P.O., PERUMPADAPPU, KOCHI, PIN-682 006.

      3      RAJIMON
             AGED 42 YEARS
             S/O.GANGADHARAN, OORALAKKASSERRIL HOUSE,
             PALLURUTHY P.O., PERUMPADAPPU, KOCHI, PIN-682 006.

      4      SABEESH,
             AGED 38 YEARS
             S/O.GANGADHARAN, OORALAKKASSERRIL HOUSE,
             PALLURUTHY P.O., PERUMPADAPPU, KOCHI, PIN-682 006.

             BY ADV. SRI.K.S.PRAVEEN

RESPONDENTS/PLAINTIFFS:

      1      GOPI
             AGED 67 YEARS
             S/O.RAMAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
             PERUMPADAPPU, KOCHI, PIN-682 006.

      2      ALLY,
             AGED 67 YEARS
             D/O.RAMAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
             PERUMPADAPPU, KOCHI, PIN-682 006.
 OP(C).No.1953 OF 2020



       3       LAILA,
               AGED 61 YEARS
               D/O.RAMAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
               PERUMPADAPPU, KOCHI, PIN-682 006.

       4       SARALA,
               AGED 56 YEARS
               D/O.RAMAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
               PERUMPADAPPU, KOCHI, PIN-682 006.

       5       SASI,
               AGED 64 YEARS
               S/O.RAMAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
               PERUMPADAPPU, KOCHI, PIN-682 006.

       6       THAMPI
               AGED 51 YEARS
               S/O.RAMAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
               PERUMPADAPPU, KOCHI, PIN-682 006.

       7       THANKAMANI,
               AGED 67 YEARS
               D/O.KRISHNAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
               PERUMPADAPPU, KOCHI, PIN-682 006.

       8       NADESAN,
               AGED 65 YEARS
               S/O.KRISHNAN, VELEEPARAMBIL HOUSE, PALLURUTHY P.O.,
               PERUMPADAPPU, KOCHI, PIN-682 006.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 19.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                        SATHISH NINAN, J.
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                   O. P. (C) No.1953 of 2020
              ==================
             Dated this the 19th day of January, 2021

                             JUDGMENT

The petitioner seeks for an expeditious

disposal of OS 451/2016 pending on the files of the Munsiff's Court, Kochi.

2. The report called for through the Registry

reveals that the suit presently stands listed for

trial on 08.02.2021. The court has expressed that

the suit can be disposed of within a month.

3. Accordingly the original petition is

disposed of directing the trial court to dispose of

the suit within the time as indicated.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1953 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 PHOTOCOPY OF THE PLAINT IN OS NO.451/2016 ON THE FILE OF THE MUNSIFFS COURT, KOCHI.

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