Citation : 2021 Latest Caselaw 2022 Ker
Judgement Date : 19 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
WP(C).No.19866 OF 2013(G)
PETITIONER:
MARY DENCY.P.R
W/O.JOSE M.J., AGED 34 YEARS,
COMPUTER OPERATOR, REGIONAL CENTRE, KERALA STATE
NIRMITHI KENDRA, KOTTAYAM AND RESIDING AT MUKALEL
HOUSE, MANNANAM P.O, KOTTAYAM - 686 561.
BY ADVS.
SRI.P.K.JAYAKRISHNAN
SRI.P.K.GEETHAKRISHNAN
SRI.SANIL KUNJACHAN
RESPONDENTS:
1 THE STATE OF KERALA
REP. BY THE SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF HOUSING, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE KERALA STATE NIRMITHI KENDRA
P.T.P.NAGAR, THIRUVANANTHAPURAM - 695 038,
REPRESENTED BY ITS DIRECTOR.
3 THE DIRECTOR
KERALA STATE NIRMITHI KENDRA, P.T.P NAGAR,
THIRUVANANTHAPURAM - 695 038.
4 THE REGIONAL ENGINEER
REGIONAL CENTRE, KERALA STATE NIRMITHI KENDRA,
M.G.UNIVERSITY CAMPUS, KOTTAYAM - 686 561.
R1 BY ADV. SRI.RAJESH NAIR
SRI. SUNIL KUMAR KURIAKOSE - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.19866 OF 2013 2
JUDGMENT
Even though this matter has been filed
as early as in the year 2013, it has never
been admitted by this Court nor as the
petitioner pressed for hearing, except on
the date it was considered for interim
orders on 13/03/2014.
2. When this matter was called today,
there was no appearance for the petitioner
and I am, therefore, inferentially guided to
the impression that either this matter has
become infructuous or that the petitioner is
not desirous of prosecuting this writ
petition any further.
In the afore circumstances, I dismiss
this writ petition for non prosecution.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
MC/22.1.2021
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 EXHIBIT P1: A TRUE COPY OF ORDER NO.AD1/169/09/KSNK DATED 09.01.2009.
EXHIBIT P2 EXHIBIT P2: A TRUE COPY OF LETTER NO.ADMN(A)/03/10/RNK DATED 08.01.2010.
EXHIBIT P3 EXHIBIT P3: A TRUE COPY OF LETTER NO.ADMN.
(A)/3/10/RNK-KTM DATED 12.01.2010.
EXHIBIT P4 EXHIBIT P4: A TRUE COPY OF ORDER NO.AD1/169/09/KSNK DATED 03.04.2010.
EXHIBIT P5 EXHIBIT P5: A TRUE COPY OF ORDER NO.AD1/4647/2010/KSNK DATED 07.08.2010.
EXHIBIT P6 EXHIBIT P6: A TRUE COPY OF REPRESENTATION DATED 04.10.2010 TO THE 2ND RESPONDENT.
EXHIBIT P7 EXHIBIT P7: A TRUE COPY OF LETTER NO.ADMN/3/10/RNK-KTM DATED 06.10.2010.
EXHIBIT P8 EXHIBIT P8: A TRUE COPY OF ORDER NO.AD1/7952/09/KSNK DATED 19.08.2009.
EXHIBIT P9 EXHIBIT P9: A TRUE COPY OF LIST OF 16 OFFICES OF KERALA STATE NIRMITHI KENDRA.
EXHIBIT P10 EXHIBIT P10: A TRUE COPY OF STATEMENT SHOWING DUTIES AND RESPONSIBILITIES OF STAFF MEMBERS DATED 27.05.2009.
EXHIBIT P11 EXHIBIT P11: A TRUE COPY OF MEMO NO.AD1/3431/10/KSNK DATED 8.10.2010.
EXHIBIT P12 EXHIBIT P12: A TRUE COPY OF REPRESENTATION DATED 13.10.2010.
EXHIBIT P13 EXHIBIT P13: A TRUE COPY OF JUDGMENT DATED 02.03.2012 IN W.P(C) NO.31752/2010.
EXHIBIT P14 EXHIBIT P14: A TRUE COPY OF PAPER PUBLICATION NOTICE DATED 25.02.2012 PUBLISHED IN MATHRUBHOOMI EMPLOYMENT NEWS.
EXHIBIT P15 EXHIBIT P15: A TRUE COPY OF LETTER NO.AD1/533/12/KSNK DATED 11.10.2012.
EXHIBIT P16 EXHIBIT P16: A TRUE COPY OF JUDGMENT DATED
10.12.2012 IN C.O.C.NO.1834/2012 IN W.P(C)NO.31752/2010.
EXHIBIT P17 EXHIBIT P17: A TRUE COPY OF LETTER NO.AD1/169/11/KSNK DATED 03.05.2012.
EXHIBIT P18 EXHIBIT P18: A TRUE COPY OF LETTER NO.AD1/533/12/KSNK DATED 11.10.2012.
EXHIBIT P19 EXHIBIT P19: A TRUE COPY OF PROCEEDINGS NO.KSNK/ADMN/REG/211/05 DATED 27.01.2006.
EXHIBIT P20 EXHIBIT P20: A TRUE COPY OF LETTER ADMN/07/11/RNKP DATED 11.02.2011 ALONGWITH THE DAILY/CONTRACT TECHNICAL, NON TECHNICAL STAFFS AT RNK, PALAKKAD.
EXHIBIT P21 EXHIBIT P21: A TRUE COPY OF LETTER NO.AD/157(A)/2010/RNK/TVPM DATED 29.11.2010.
EXHIBIT P22 EXHIBIT P22: A TRUE COPY OF LETTER NO.RTI/957/10/KSNK DATED 16.05.2011.
EXHIBIT P23 EXHIBIT P23: A TRUE COPY OF LETTER NO.RTI/2783/13/KSNK DATED 31.05.2013.
MC
(TRUE COPY) PA TO JUDGE
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