Janardhanan V.C. vs The District Project Officer
2021 Latest Caselaw 2003 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                      WP(C).No.28396 OF 2011(Y)


PETITIONERS:

      1        JANARDHANAN V.C., SAUMYA, MULLAMPARA,
               MANJERI.P.O, MALAPPURAM DISTRICT.

      2        SUDHAKARAN.C.K
               CHELURKALATHIL HOUSE,, PERUNTHATTIRI,
               MAKKARAPARAMBA,, MALAPPURAM DISTRICT.

      3        BALAN.T THALAPPIL HOUSE
               CHAMRAVATTOM.P.O,, MALAPPURAM DISTRICT.

      4        SATHEESH KUMAR.P.C
               PANAMPATTA CHALIL, ELAYUR,, IRUVETTY.P.O, AREACODE,,
               MALAPPURAM DISTRICT.

      5        INDU.M MELETHIL HOUSE
               POOLAMANNA.P.O, MALAPPURAM DISTRICT.

      6        HASEENA K. KAKKADAN HOUSE
               VEETICHAL, RAMANKUTH.P.O, NILAMBUR, MALAPPURAM
               DISTRICT.

      7        ABDUL MUNEER K. KARLATH HOUSE
               CHEMMANKADAVU, KOUR.P.O, MALAPPURAM DISTRICT.

      8        MUHAMMED NIZAR.P
               PULIKKADAN HOUSE,, CHETHALLOR.P.O, PALAKKAD DISTRICT.

      9        BINOJ.C KURUVILTHODIKA HOUSE
               VENGARA.P.O, MALAPPURAM DISTRICT.

      10       KRISHNAN.K KALATHIL HOUSE
               KARIPARAMBA, PANTHARANGADI.P.O,, TIRURANGADI TALUK,
               MALAPPURAM DISTRICT.

               BY ADV. SRI.T.A.SHAJI (SR.)


RESPONDENTS:

      1        THE DISTRICT PROJECT OFFICER,
               SARVA SIKSHA ABHIYAN PROJECT,, MALAPPURAM.
 WP(C).No.28396 OF 2011(Y)

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        2        STATE OF KERALA REPRESENTED BY THE
                 SECRETARY TO GOVERNMENT,, GENERAL EDUCATION
                 DEPARTMENT,, SECRETRIAT, THIRUVANANTHAPURAM.

        3        ABDUL LATHEEF
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 NILAMBUR, MALAPPURAM DISTRICT.

        4        HASSAINAR.P
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 VANDOOR, MALAPPURAM DISTRICT.

        5        ABDU WAHAB
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 PERINTHALMANNA, MALAPPURAM DISTRICT.

        6        SAJU
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 MALAPPURAM, MALAPPURAM DISTRICT.

        7        SHOUKATH
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 TIRUR, MALAPPURAM DISTRICT.

        8        ABDUSALAM
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 AREEKODE, MALAPPURAM DISTRICT.

        9        YUSUF
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 MANJERI, MALAPPURAM DISTRICT.

        10       MUHAMMED SHIBILI
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 MANKADA, MALAPPURAM DISTRICT.

        11       MUHAMMED HARIS
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 VENGARA, MALAPPURAM DISTRICT.

        12       BABURAJ.K.T
                 PEON, BLOCK RESOURCE CENTRE, SARVA SIKSHA, ABIYAN,
                 PRRAPPANAGADI, MALAPPURAM DISTRICT.

                 SRI.K.A.JALEEL, ADDL. ADVOCATE GENERAL
                 SRI. SUNIL KUMAR KURIAKOSE - GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28396 OF 2011(Y)

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                             JUDGMENT

Dated this the 19th day of January 2021

The learned counsel for the petitioners submits that this

matter has become infructuous. Hence, this writ petition is

dismissed as having become infructuous.

                                       Sd/- DEVAN RAMACHANDRAN

   Stu                                          JUDGE