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Sheeba V.P vs The State Police Chief
2021 Latest Caselaw 1992 Ker

Citation : 2021 Latest Caselaw 1992 Ker
Judgement Date : 19 January, 2021

Kerala High Court
Sheeba V.P vs The State Police Chief on 19 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                &

              THE HONOURABLE MRS. JUSTICE M.R.ANITHA

    TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942

                     WP(Crl.).No.303 OF 2020

PETITIONERS:
       1     SHEEBA V.P.,
             AGED 44 YEARS
             S/O.SURESH BABU.P.M.,PUTHENMARACHALIL HOUSE,
             KOLAVI PALAM ROAD,BHAGAVANMUKKU,MELADI.P.O.,
             PAYYOLI,KOZHIKODE DISTRICT,PIN-673522.

      2      SURESH BABU.P.M.,
             AGED 51 YEARS
             S/O. APPUKUTTY,PUTHENMARACHALIL HOUSE,
             KOLAVI PALAM ROAD,BHAGAVANMUKKKU,
             MELADI.P.O.,PAYYOLI,KOZHIKODE DISTRICT,
             PIN-673522.

      3      ANANYA SREEJITH,
             AGED 19 YEARS
             D/O.SREEJU,NERAVATH HOUSE,MEPPAYUR.P.O.,
             KANNUR DISTRICT,PIN-673524.

             BY ADVS.
             SRI.R.SUDHEER
             SMT.K.N.RAJANI
             SRI.P.SAJU
             SRI.R.PRATHEESH (ARANMULA)
             SHRI.RAJEESH V.R.
RESPONDENTS:
       1     THE STATE POLICE CHIEF,
             VAZHUTHACAUD,THIRUVANANTHAPURAM.
             PIN-695010.

      2      THE DISTRICT POLICE CHIEF,
             PAVAMANI ROAD,TAZHEKKOD,KOZHIKODE,
             KERALA,PIN-673004.

      3      DEPUTY SUPERINTENDENT OF POLICE,
             PUTHIYAPPU,VADAKARA,KOZHIKODE,
             KERALA,PIN-673101.

      4      THE STATION HOUSE OFFICER,
             PAYYOLI-PERAMBRA ROAD,MEPPAYUR,
 WP(Crl.).No.303 OF 2020    2

             KOZHIKKODE,KERALA,PIN-673655.

      5      JOMET SHAJU,
             AGED 20 YEARS
             S/O.SHAJU,KAPPILAMMOOTTIL HOUSE,
             POOZHITHODU,PERUVANNAMOZHI,
             KOZHIKODE,PIN-673528.

      6      ATHUL ASHOK,
             AGED 24 YEARS
             S/O. ASHOK, KIZHAKKETHAZHATHU,THIKKODI P.O.,
             KOZHIKODE DISTRICT,PIN-673529.

             R1-R4 BY SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND


     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON
19.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.303 OF 2020           3




                               JUDGMENT

Dated this the 19th day of January, 2021

Vinod Chandran, J.

The learned Counsel for the petitioners seeks permission to

withdraw this writ petition. Permission granted and the writ

petition is dismissed as withdrawn.

Sd/-

K.VINOD CHANDRAN JUDGE.

Sd/-

M.R.ANITHA JUDGE.

Bb/19/1/2021

//True Copy//

P.A. To Judge

 
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