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E.S.Aleyamma vs Rajesh Kumar Singh Ias
2021 Latest Caselaw 198 Ker

Citation : 2021 Latest Caselaw 198 Ker
Judgement Date : 5 January, 2021

Kerala High Court
E.S.Aleyamma vs Rajesh Kumar Singh Ias on 5 January, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

    TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

          Con.Case(C).No.622 OF 2020 IN OP(KAT). 268/2019

AGAINST THE JUDGMENT IN OP(KAT) 268/2019 DATED 11.11.2019 OF HIGH
                         COURT OF KERALA


PETITIONER/S:

                E.S.ALEYAMMA,
                AGED 56 YEARS,
                D/O. K.J.SAMUEL, RESIDING AT ERATTAKALIKAL HOUSE,
                VALAKAM, MECHAL PO, KOTTAYAM DISTRICT, PIN 686 586,
                RETIRED AS ATTENDER, GOVERNMENT VETERINARY
                DISPENSARY, PALAKUZHA, ERNAKULAM, KERALA-686 662.

                BY ADV. SRI.G.SIVASANKAR

RESPONDENT/S:

      1         RAJESH KUMAR SINGH IAS
                (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER),
                PRINCIPAL SECRETARY, ANIMAL HUSBANDRY DEPARTMENT,
                GOVERNMENT SECRETARIAT, STATUE, THIRUVANANTHAPURAM-
                695 001.

      2         DR.M.K.PRASAD
                (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIOENR),
                DIRECTOR, ANIMAL HUSBANDARY DEPARTMENT, GOVERNMENT OF
                KERALA, VIKAS BHAVAN, THIRUVANANTHAPURAM-695 033.

                R1-2 BY SENIOR GOVERNMENT PLEADER SRI.M.R.SABU




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.622 OF 2020

                                  2

                             JUDGMENT

Dated this the 5th day of January 2021

K.VINOD CHANDRAN, J.

Considering the affidavit dated 17.12.2020 as also

Annexure R1(a) dated 14.12.2020, the Contempt Case (C)

stands closed.

Sd/-

K.VINOD CHANDRAN

JUDGE

Sd/-

V.G.ARUN

JUDGE

uu

05.01.2021 Con.Case(C).No.622 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT IN OP(KAT) NO.268/19 DATED 11.11.2019.

ANNEXURE A2 THE TRUE COPY OF THE POSTAL RECEIPT ADDRESSED TO THE IST AND 2ND RESPONDENT, DATED 2.12.2019.

ANNEXURE A3 THE TRUE COPY OF THE POSTAL RECEIPT ADDRESSED TO THE 2ND RESPONDENT, DATED 2.12.2019.

ANNEXURE A4 THE TRUE COPY OF THE ACKNOWLEDGMENT CARD SHOWING DELIVERY OF THE JUDGMENT ON 5.12.2019 TO THE IST RESPONDENT.

ANNEXURE A5 THE TRUE COPY OF THE ACKNOWLEDGMENT CARD SHOWING DELIVERY OF THE JUDGMENT ON 5.12.2019 TO THE 2ND RESPONDENT.

 
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