Kerala High Court
C.T.Betty vs State Of Kerala on 19 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
WP(C).No.12319 OF 2019(L)
PETITIONERS:
1 C.T.BETTY
AGED 47 YEARS
S/O.THOMAS, CHIRACKAL HOUSE, AGALI P.O., ATTAPPADY,
PALAKKAD DISTRICT.
2 MEENA T.R.
AGED 47 YEARS
D/O T.K.RAGHAVAN, HILPET, KOTTAMALA, CHITTOOR P.O.,
AGALI (VIA), PALAKKAD DISTRICT, PIN-678 581.
3 SATHEESHKUMAR P.U.
AGED 44 YEARS
S/O NARAYANAN NAIR, PAKKATT HOUSE, AGALI (PO),
PALAKKAD DISTRICT, PIN-678 581.
4 G.RADHAKRISHNAN
AGED 52 YEARS
S/O GOPALA KURUP (LATE), HILLPET HOUSE, KOTAMALA,
CHITTOOR P.O, AGALI, PALAKKAD DISTRICT, PIN-678 581.
5 MINI G. KURUP
AGED 47 YEARS
W/O. SURESH BABU P., PRASADAM HOUSE, BHOOTHEVAZHY,
AGALI P.O., ATTAPPADI, PALAKKAD DISTRICT, PIN-678
581.
6 PRABHAKARAN P
AGED 49 YEARS
S/O. PANCHU, MANCHEERYIL HOSUE, AGALI P.O., PALAKKAD
DISTRICT.
7 RANGASWAMY R.
AGED 49 YEARS
S/O. RASIAPPA CHETTIAR, NELLIPATHI, AGALI P.O.,
PALAKKAD DISTRICT.
8 DOMINIC T.C.
AGED 50 YEARS
S/O CHERIYAN, THOTTUGALPARAMBIL HOUSE, AGALI (P.O),
PALAKKAD DISTRICT.
WP(C).No.12319/2019 & Con. Cases
2
9 K.PRATHAPAN,
AGED 51 YEARS
S/O. A.T.MATHEW (LATE), MANIMANDIRAM, AGALI P.O.,
PALAKKAD DISTRICT.
10 BIJOY M.V.
AGED 46 YEARS
S/O. M.K.VARKEY, MADHAVASSERIL HOUSE, PARAVALAVU,
JELLIPPARA P.O., ATTAPPADI, PALAKKAD DISTRICT, PIN-
678 582.
11 JASEENTHA THOMAS
AGED 52 YEARS
W/O. ROY, KAPPALUMAKKAL HOUSE, AGALI P.O., AGALI,
ATTAPPADY, PALAKKAD DISTRICT, PIN-678 581.
12 PAZHANISWAMY K.S.
AGED 49 YEARS
H.NO.38, SOUTH KADAMPARA, SHOLOYOOR P.O., PALAKKAD
DISTRICT.
13 RAJASREE T.C.
W/O. BALASUBRAMANIAN, ARATTUTHODY HOUSE,
GOORKKADAVU, AGALI P.O., PALAKKAD DISTRICT.
14 TOM JOSEPH
AGED 46 YEARS
S/O. JOSEPH, CHERUKUDATHUVAYALI HOUSE, CHITOOR
P.O., AGALI, PALAKKAD DISTRICT, PIN-678 581
15 SAKKEENA M
AGED 46 YEARS
D/O. MOIDUNNY, CHEROMPADATH HOUSE, BHOTHIVASHY,
AGALI P.O., PALAKKAD DISTRICT, PIN-678 581.
16 GOPALAKRISHNAN K
AGED 50 YEARS
S/O. LAKSHMANAN, KOLLIYANIYIL HOUSE, JELLIPPARA
P.O., ATTAPPADY, PALAKKAD DISTRICT, PIN-678 581.
17 P.V.PAUL
PUTHUPPARAMBIL HOSUE, PERIMBADARI P.O., MANNARKKAD,
PALAKKAD DISTRICT, PIN-678 621.
18 J.CLEMENT SELVARAJ
S/O. G.JOSEPH, CARMEL HOUSE, CHURCH VIEW LANE,
KALATHODE, OLLUKKARA P.O., THRISSUR DISTRICT, PIN-
680 655.
WP(C).No.12319/2019 & Con. Cases
3
19 UMESH S
AGED 46 YEARS
S/O. P.GOPINATHAN NAIR, SOMARAJAPURAM, POOPANI
ROAD, PERUMBAVOOR, ERNAKULAM DISTRICT, PIN-683 542.
20 N.SREEDHARAN NAMBOOTHIRI
S/O. M.M.NARYANAN NAMBOOTHIRI, AISHWARYA, KUMARA
COIL (P.O), KANYAKUMARI DISTRICT, PIN-629 180.
21 SHEEN AUGUSTINE
S/O. M.A.LUIS, MANGATTUKATTIL HOUSE, PONNURKKARA
P.O., THRISSUR-680 301.
BY ADVS.
SRI.LINDONS C.DAVIS
SMT.E.U.DHANYA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
695 001.
2 KERALA INSTITUTE OF LOCAL ADMINISTRATION
REPRESENTED BY ITS DIRECTOR, MULANKUNNATHUKAVVU,
THRISSUR-680 581.
R1 BY GOVERNMENT PLEADER
R2 BY ADV. SRI.V.A.MUHAMMED
SRI. SUNIL KUMAR KURIAKOSE - GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, ALONG WITH WP(C).18269/2019(G), WP(C).29150/2019(P),
WP(C).29209/2019(A), WP(C).29826/2019(C), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C).No.12319/2019 & Con. Cases
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
WP(C).No.18269 OF 2019(G)
PETITIONERS:
1 JAYASREE.K.M
AGED 51 YEARS
D/O.SAJU.B,POURNAMI HOUSE,THIRUMARADY.P.O,
ERNAKULAM DISTRICT,PIN-686662.
2 SHAJI JOSEPH,
AGED 50 YEARS
S/O.JOSEPH,PALAMPURAKKAL HOUSE,
KANAKKARI.P.O,KOTTAYAM DISTRICT,
PIN-686632.
3 BINDUMOLE.K.J,
AGED 54 YEARS
D/O.KUMARAN,KEECHAMATTATHIL HOUSE,
MAMANA,DHONIGUNDU,JELLIPPARA.P.O,
PALAKKAD DISTRICT-678582.
BY ADVS.
SRI.LINDONS C.DAVIS
SMT.E.U.DHANYA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM,
PIN-695001.
2 KERALA INSTITUTE OF LOCAL ADMINISTRATION,
REPRESENTED BY ITS DIRECTOR,
MULANKUNNATHUKAVVU,THRISSUR-680581.
R2 BY ADV. SRI.V.A.MUHAMMED
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, ALONG WITH WP(C).12319/2019(L), WP(C).29150/2019(P),
WP(C).29209/2019(A), WP(C).29826/2019(C), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C).No.12319/2019 & Con. Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
WP(C).No.29150 OF 2019(P)
PETITIONERS:
1 GAYATHRI, N.
AGED 43 YEARS
W/O RAJEEV SANKAR, NARAMANGALATH MANA, ANNAMANADA
P.O.THRISSUR DIST, PIN-680 741.
2 JANATTEE T.A,
OTTATHAIKAL HOUSE, NEAR SILVER COLLEGE, PERAMBRA
P.O.KOZHIKODE, PIN-673 525.
3 ROOPAK T,
LAKE VIEW APARTMENTS, ST. VINCENT COLONY ROAD,
ERANHIPALAM P.O.KOZHIKODE, PIN-673 006.
4 PRAKASH NAIR,
KARATMADATHIL HOUSE, KOTTUR P.O.KOZHIKODE-673 614.
5 ABDUL GAFOOR K.T,
AGED 46 YEARS
S/O K.T.MOIDUTTY, KALLETHODI HOUSE, VALAPURAM
P.O.MALAPPURAM, PIN-679 323.
6 MARISWAMY L,
AGED 48 YEARS
DOOR NO. 351/4, METTU STREET, NALATTIN, PUTHUR
P.O.KOVILPATTY (T.K) TUTICORIN DIST, TAMIL NADU,
PIN 628 716.
7 KAKKI N SEIVAN,
AGED 49 YEARS
SREE MANI NILAYAM, CHEERAKAKADAVU, PUDU
P.O.ATTAPPADY, PALAKKAD DIST-678 581.
8 RUGMINI N,
NENDRAMKUNNATHU HOUSE, MANGODE P.O.CHERPULASSERY,
PALAKKAD DT 679 503.
9 SHEEJA.K.G,
WP(C).No.12319/2019 & Con. Cases
6
KUNNUMPURATH HOUSE, KARARA P.O.ATTAPADY, PALAKKAD
DIST-678 581.
10 S. ARUMUGAM,
S/O SANKARAKUMAR, NO 19, KORALAN NAGAR, 4TH STREET,
PALAGANATHAM P.O.MADURAI-682 003.
11 C.K. RAVEENDRAN,
S/O KUMARADAS, CHARUVIL HOUSE, 4TH MILE, KOOVAPALLY
P.O.KOTTAYAM-686 518.
12 SHAJU G,
S/O GOPINATHAN NAIR, GOPIKA 201/SECOND LANE SARY
NAGAR, UMMINI, ENGINEERING COLLEGE P.O.PALAKKAD
DIST, PIN-678 008.
13 UNNIKRISHNAN,
S/O SANKARA GUPTHAN, MUNCHAPARA, KRISHNAKRIPA,
T.S.ROAD, MANNARKKAD P.O.PIN-688 582.
14 LISSY N.A,
D/O KURIAN ABRAHAM (LATE), VELLAMPATTU HOUSE,
KALLAMALA P.O.ATTAPPADY, PALAKKAD DT, PIN-678 582.
BY ADVS.
SRI.LINDONS C.DAVIS
SMT.E.U.DHANYA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
695 001.
2 KERALA INSTITUTE OF LOCAL ADMINISTRATION,
REPRESENTED BY ITS DIRECTOR, MULANKUNNATHUKAVVU,
THRISSUR-680 581.
R2 BY SRI.V.A.MUHAMMED, SC, KILA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, ALONG WITH WP(C).12319/2019(L), WP(C).18269/2019(G),
WP(C).29209/2019(A), WP(C).29826/2019(C), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C).No.12319/2019 & Con. Cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
WP(C).No.29209 OF 2019(A)
PETITIONERS:
1 DEEPA, P.
AGED 44 YEARS
W/O KANAKARAJ .P, LAKSHMI NIVAS, AGALI
P.O.ATTAPPADY, PALAKKAD DIST-678 581.
2 MURUKAN R,
AGED 42 YEARS
S/O RANGAN, KARIVADAM OORU, THAVALAM P.O.ATTAPPADY,
PALAKKAD DIST-678 582.
3 P.V.VASU,
POOLAPARAMBIL HOUSE, AGALI P.O.ATTAPPADY, PALAKKAD
DIST-678 581.
4 E.SASI KUMAR,
SNEHA BHAVAN, AGALI P.O.ATTAPPADY, PALAKKAD DIST-
678 581.
5 GEORGE V.A,
VENGATHANATH HOUSE, KARARA P.O.ATTAPPADY, PALAKKAD
DIST-678 581.
6 SILJI MATHEW C,
PUTHUKULANGARA HOUSE, AGALI P.O.ATTAPPADY, PALAKKAD
DIST-678 581.
7 ELIZABETH V,
PADAYATTIL HOUSE, KARARA P.O.ATTAPPADY, PALAKKAD
DIST-678 581.
8 SURESH KUMAR.M.A,
SURESH BHAVAN, SHOLAYOOR P.O.ATTAPPADY, PALAKKAD
DIST-678 581.
9 USHA P.A,
KARAPARAMBIL HOUE, AGALI P.O.ATTAPPADY, PALAKKAD
DIST-678 581.
WP(C).No.12319/2019 & Con. Cases
8
10 SOMASEKARAN,
KARAPARAMBIL HOUSE, AGALI P.O.ATTAPPADY, PALAKKAD
DIST-678 581.
11 MANIKANDAN,
S/O LAKSHMI, THAYYIL HOUSE, AGALI P.O.ATTAPPADY,
PALAKKAD DIST-678 581.
12 PADMAKUMARI AMMA S,
NANDHANAM, AGALI P.O.ATTAPPADY, PALAKKAD DIST-678
581.
13 SATHI C.M,
D/O MURUKAN NAIR, CHERIYANTHUR HOUSE, AGALI
P.O.ATTAPPADY, PALAKKAD DIST-678 581.
14 SAJITHA C.M,
D/O MURUKAN NAIR, CHERIYANTHUR HOUSE, AGALI
P.O.ATTAPPADY, PALAKKAD DIST-678 581.
15 MOHANAN M,
S/O MADHAVAN, CHANNATHOOR HOUSE, AGALI
P.O.ATTAPPADY, PALAKKAD DIST-678 581.
16 BHARATHAN. M,
KOCHUMADATHIL HOUSE CHITTOR P.O..ATTAPPADY,
PALAKKAD DIST-678 581.
17 SARAVANAN .R,
NAIKKARPADY OORU, KOTTATHARA P.O..ATTAPPADY,
PALAKKAD DIST-678 581.
18 ANISH M.S,
MANIKANDA NIVAS, AGALI P.O..ATTAPPADY, PALAKKAD
DIST-678 581.
19 DIPIL KUMAR S,
S/O SUKUMARAN, KIZHAVALLIYIL HOUSE, AGALI
P.O..ATTAPPADY, PALAKKAD DIST-678 581.
20 RAJESH KUMAR C.R,
CHERUPARAMBIL HOUSE, CHITTOOR P.O..ATTAPPADY,
PALAKKAD DIST-678 581.
21 MALLEESWARAN R,
RAMAVILASAM, THAVALAM P.O..ATTAPPADY, PALAKKAD
DIST-678 581.
WP(C).No.12319/2019 & Con. Cases
9
BY ADVS.
SRI.LINDONS C.DAVIS
SMT.E.U.DHANYA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
695 001.
2 KERALA INSTITUTE OF LOCAL ADMINISTRATION,
REPRESENTED BY ITS DIRECTOR, MULANKUNNATHUKAVVU,
THRISSUR-680 581.
R2 BY SRI.V.A.MUHAMMED, SC, KILA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, ALONG WITH WP(C).12319/2019(L), WP(C).18269/2019(G),
WP(C).29150/2019(P), WP(C).29826/2019(C), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C).No.12319/2019 & Con. Cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
TUESDAY, THE 19TH DAY OF JANUARY 2021 / 29TH POUSHA, 1942
WP(C).No.29826 OF 2019(C)
PETITIONERS:
1 K. MURUGAN,
AGED 29 YEARS
S/O.R.KUMARAGURUPARAN, NO.29, MANDHIRIYAPPAN
STREET, GANAPATHY, COIMBATORE, TAMILNADU- 641006.
2 RADHAKRISHNAN P.,
SREE MANDIR, PUTHURKKARA, AYYANTHOLE P.O.,
THRISSUR- 680003.
3 RAJANY R.,
CHERUKUDATHUVAYALIL (H), CHITTOOR P.O., AGALI,
ATTAPPADY-678581.
4 ALI AKBAR H.,
KUNNIKKAL HOUSE, AGALI P.O., ATTAPPADY.
5 BABU P.,
PARANTHODI HOUSE, ONCHIYAM P.O., VADAKARA,
KOZHIKODE.
6 MANIKANDAN P.,
S/O.KRISHNAN, PANAMKAVIL HOUSE, KALLADATHUR P.O.,
PALAKKAD-679552.
7 SAJI P.V.,
PADINJAREKKARA HOUSE, AGALI P.O., ATTAPPADY.
8 JEENA S.KUMAR,
AGED 39 YEARS
D/O.SUKUMARAN P.K., PLAVULLATHIL HOUSE, KADUVINAL
P.O., VALLIKUNNAM, ALAPUZHA- 690501.
9 LISA SUNNY,
PADINJAREKKARA HOUSE, AGALI P.O., ATTAPPADY.
10 AJITHA M.S.,
MADATHIL HOUSE, KALKKANDI P.O., ATTAPPADY.
WP(C).No.12319/2019 & Con. Cases
11
11 RAJASREE.S.,
W/O.RAJAMANIKAN, ATTINGAL HOUSE, AGALI P.O.,
PALAKKAD- 678581.
BY ADVS.
SRI.LINDONS C.DAVIS
SMT.E.U.DHANYA
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY, LOCAL SELF GOVERNMENT
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN-
695001.
2 KERALA INSTITUTE OF LOCAL ADMINISTRATION,
REPRESENTED BY ITS DIRECTOR, MULANKUNNATHUKAVVU,
THRISSUR- 680581
R2 BY SRI.V.A.MUHAMMED, SC, KILA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.01.2021, ALONG WITH WP(C).12319/2019(L), WP(C).18269/2019(G),
WP(C).29150/2019(P), WP(C).29209/2019(A), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C).No.12319/2019 & Con. Cases
12
JUDGMENT
The petitioners in these cases - which
have all been heard together on account of
similarity of the factual circumstances
pleaded and the identical nature of the
reliefs sought - are stated to be working,
both permanently and on contract, with the
Attappady Hills Area Development Society
(AHADS for short)Agali, Palakkad. They have
approached this Court seeking arrears of
salary, as also benefits of medical allowance
and leave surrender, alleging that same have
not been disbursed to them on account of
certain untenable objections raised by the
Finance Department. The petitioners,
therefore, pray that these benefits be
directed to be disbursed to them at the
earliest.
2. I notice that, on hearing the
learned counsel for the petitioners -
Shri.Lindons C.Davis, on 04/01/2021, this
WP(C).No.12319/2019 & Con. Cases
Court had directed the learned Government
Pleader - Shri.Sunil Kumar Kuriakose to
obtain instructions as to why the medical
allowances and leave surrender benefits have
not been disbursed to the petitioners, after
recording his submission that the arrears of
salary had already been disbursed.
3. Today, Shri.Sunil Kumar Kuriakose,
learned Government Pleader, submits that,
going by the terms of engagement of the
petitioners, they were all on contract or on
daily wages and therefore, that they are not
entitled to medical allowances or leave
surrender benefits, though some of them may
have been entitled to medical reimbursement
as per the extant Rules and Regulations,
provided they were appointed to sanctioned
posts. He, however, asserted that none of the
petitioners in these cases were appointed to
sanctioned posts and therefore, that, except
salary, they are not entitled to medical
WP(C).No.12319/2019 & Con. Cases
allowances or leave surrender benefits. He,
therefore, prayed that these writ petitions
be closed.
4. In reply, Shri.Lindons C.Davis,
learned counsel for the petitioners,
submitted that he has produced details of the
employees under the AHADS as Ext.P7 in
W.P(C)No.12319 of 2019, to point out that
some of the petitioners herein were appointed
on a permanent basis, while others were
appointed only on contract/daily wage basis.
He conceded that in the case of those
petitioners who have been appointed on
contract/daily wage basis, they are not
entitled to medical allowances or surrender
of leave benefits but that, as regards those
who are appointed permanently, they are
certainly entitled to such benefits, going by
Ext.P7. Shri.Lindons C.Davis, therefore,
prayed that respondents be directed to pay
such benefits to those petitioners who were
WP(C).No.12319/2019 & Con. Cases
appointed permanently.
5. When I consider the afore
submissions, it is without doubt that the
stand of the Government, as voiced by the
learned Government Pleader, Shri.Sunil Kumar
Kuriakose, is that none of the petitioners in
these cases were appointed permanently or to
sanctioned posts and therefore, that except
salary, they are not entitled either to
medical allowances or to leave surrender
benefits; while Shri.Lindons C.Davis -
learned counsel for the petitioners, contends
to the contrary with respect to some other
petitioners, however, without specifying who
among them are so permanently appointed.
6. It is, therefore, obvious that there
is dispute regarding the facts, which cannot
be resolved by this Court, while acting under
Article 226 of Constitution of India, going
by the well recognized constraints of
jurisdiction in dealing with disputes in the
WP(C).No.12319/2019 & Con. Cases
factual realm.
7. I am, therefore, of the firm view
that if any of the petitioners have a case
that they were appointed permanently and to
sanctioned posts, then they must approach the
competent Authority with a request for
disbursement of their medical allowances and
leave surrender benefits; and if this is done
within a period of two weeks from the date of
receipt of a copy of this judgment, then the
competent Authority will consider the same,
taking note of Ext.P7 in W.P(C)No.12319 of
2019 and after hearing each of them - either
physically or through video conferencing.
These writ petitions are ordered on the
afore lines.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
MC/22.1.2021
WP(C).No.12319/2019 & Con. Cases
APPENDIX OF WP(C) 12319/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE GO MS NO. 47/2014/LSGD
DATED 22.2.2014.
EXHIBIT P2 A TRUE COPY OF THE ABOVE G.O. MS. NO.
57/2014/LSGD DATED 16.3.2017.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 31.3.2012.
EXHIBIT P4 A COPY OF THE COVERING LETTER DATED
30.8.2013 OF PROJECT DIRECTOR AHADS.
EXHIBIT P5 A COPY OF THE LETTER 26.11.2013 ISSUED BY
THE PROJECT DIRECTOR.
EXHIBIT P6 TRUE COPY OF THE G.O. RT NO. 3817/2015/LSGD
DATED 19.12.2015.
EXHIBIT P7 THE SALARY STATEMENT SUBMITTED BY THE
PROJECT DIRECTOR TO THE 1ST RESPONDENT, AND
LEAVE SURRENDER TO BE PAID TO THE EMPLOEES
OF THE AHADS AS PER FILE
NO.3456895/2019/LSGD(OS) OF 1ST RESPONDENT
RESPONDENT'S/S EXHIBITS:
EXHIBIT R2(a): TRUE COPY OF THE G.O.(RT)NO.2463/2016/LSGD
DATED 17/08/2016 OF THE GOVT.
EXHIBIT R2(B): TRUE COPY OF THE G.O.(RT)NO.347/2017/LSGD
DATED 07/02/2017 OF THE GOVT.
EXHIBIT R2(c): TRUE COPY OF THE LETTER
NO.21150/IBI/12/LSGD DATED 31/03/2012 OF
THE PRINCIPAL SECRETARY TO GOVERNMENT.
ANNEXURE I TRUE COPY OF THE G.O.(RT) NO.2594/2019/LSGD
DATED 18.11.2019 OF THE GOVERNMENT
ANNEXURE II TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 22.11.2019 OF
THE DIRECTOR
ANNEXURE III TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 22.11.2019
OF THE DIRECTOR
WP(C).No.12319/2019 & Con. Cases
ANNEXURE IV TRUE COPY OF THE LETTER NO.7028/T&A1/18/CRD
DATED 26.11.2019 OF THE DIRECTOR
ANNEXURE V TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VI TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VII TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 29.11.2019
OF THE DIRECTOR
ANNEXURE VIII TRUE COPY OF THE ORDER
NO.KILA/2019/101/2921 DATED 9.12.2019 OF
THE DIRECTOR
ANNEXURE IX TRUE COPY OF THE DETAILS SHOWING THE
PAYMENT OF SALARY TO THE PETITIONER.
WP(C).No.12319/2019 & Con. Cases
APPENDIX OF WP(C) 18269/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A COPY OF THE G0(MS)NO.47/2014/LSGD DATED
22.02.2014.
EXHIBIT P2 A TRUE COPY OF THE ABOVE G.O.
(MS)NO.57/2014/LSGD DATED 16.3.2017
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 31.3.2012 OF
PROJECT OFFICER,AHADS.
EXHIBIT P4 A COPY OF THE COVERING LETTER DATED
30.08.2013 OF PROJECT DIRECTOR,AHADS
EXHIBIT P5 A COPY OF THE LETTER 26.11.2013 ISSUED BY
THE PROJECT DIRECTOR.
EXHIBIT P6 TRUE COPY OF GO(RT)NO.3817/2015/LSGD DATED
19.12.2015.
EXHIBIT P7 TRUE COPY OF THE LETTER NO.LSGD-
NO.IBI/69/2016/LSGD DATED 23.02.2019 DATED
23.2.2019 OF THE 1ST RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE LETTER DATED 29.04.2019 OF
DIRECTOR,KERALA INSTITUTE OF LOCAL
ADMINISTRATION.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R2(A) TRUE COPY OF THE G.O.(RT.)NO 2463/2016/LSGD
DATED 17.08.2016 OF THE GOVT.
EXHIBIT R2(B) TRUE COPY OF THE G.O.(RT) NO. 347/2017/LSGD
DATED 07-02-2017 OF THE GOVT.
EXHIBIT R2(C) TRUE COPY OF THE LETTER
NO.21150/IBI/12/LSGD DATED 30.03.2012 OF
THE PRINCIPAL SECRETARY TO GOVERNMENT
ANNEXURE I TRUE COPY OF THE G.O.(RT) NO.2594/2019/LSGD
DATED 18.11.2019 OF THE GOVERNMENT
ANNEXURE II TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 22.11.2019 OF
THE DIRECTOR
ANNEXURE III TRUE COPY OF THE LETTER
WP(C).No.12319/2019 & Con. Cases
NO.KILA/2019/101/2921/HQ DATED 22.11.2019
OF THE DIRECTOR
ANNEXURE IV TRUE COPY OF THE LETTER NO.7028/T&A1/18/CRD
DATED 26.11.2019 OF THE DIRECTOR
ANNEXURE V TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VI TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VII TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 29.11.2019
OF THE DIRECTOR
ANNEXURE VIII TRUE COPY OF THE ORDER
NO.KILA/2019/101/2921 DATED 9.12.2019 OF
THE DIRECTOR
ANNEXURE IX TRUE COPY OF THE DETAILS SHOWING THE
PAYMENT OF SALARY TO THE PETITIONERS.
WP(C).No.12319/2019 & Con. Cases
APPENDIX OF WP(C) 29150/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE GO(MS)NO. 47/2014/LSGD
DATED 22.2.2014
EXHIBIT P2 A TRUE COPY OF THE ABOVE GO(MS) NO
57/2014/LSGD DATED 16.3.2017
EXHIBIT P3 A TRUE COPY OF THE LETTER DATED 31.3.2012
OF PROJECT DIRECTOR, AHADS.
EXHIBIT P4 A TRUE COPY OF THE COVERING LETTER DATED
30.8.2013 OF PROJECT DIRECTOR, AHADS.
EXHIBIT P5 A TRUE COPY OF THE LETTER 26.11.2013 ISSUED
BY THE PROJECT DIRECTOR.
EXHIBIT P6 TRUE COPY OF GO(RT) NO 3817/2015/LSGD DATED
19.12.2015
EXHIBIT P7 TRUE COPY OF THE LETTER NO LSGD.NO
IBI/69/2016/LSGD DATED 23.2.2019 DATED
23.2.2019 OF THE 1ST RESPONDENT
EXHIBIT P8 TRUE COPY OF THE LETTER DATED 29.4.2019 OF
DIRECTOR KERALA INSTITUTE OF LOCAL
ADMINISTRATION.
RESPONDENT'S/S EXHIBITS:
ANNEXURE I TRUE COPY OF THE G.O.(RT) NO.2594/2019/LSGD
DATED 18.11.2019 OF THE GOVERNMENT
ANNEXURE II TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 22.11.2019 OF
THE DIRECTOR
ANNEXURE III TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 22.11.2019
OF THE DIRECTOR
ANNEXURE IV TRUE COPY OF THE LETTER NO.7028/T&A1/18/CRD
DATED 26.11.2019 OF THE DIRECTOR
ANNEXURE V TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
WP(C).No.12319/2019 & Con. Cases
ANNEXURE VI TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VII TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 29.11.2019
OF THE DIRECTOR
ANNEXURE VIII TRUE COPY OF THE ORDER
NO.KILA/2019/101/2921 DATED 9.12.2019 OF
THE DIRECTOR
ANNEXURE IX TRUE COPY OF THE DETAILS SHOWING THE
PAYMENT OF SALARY TO THE PETITIONERS.
WP(C).No.12319/2019 & Con. Cases
APPENDIX OF WP(C) 29209/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE GO(MS) NO 47/2014/LSGD
DATED 22.2.2014
EXHIBIT P2 A TRUE COPY OF THE ABOVE GO(MS) NO
57/2014/LSGD DATED 163.2017
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 31.3.2012 OF
PROJECT DIRECTOR, AHADS.
EXHIBIT P4 A COPY OF THE COVERING LETTER DATED
30.8.2013 OF PROJECT DIRECTOR, AHADS.
EXHIBIT P5 A TRUE COPY OF THE LETTER 26.11.2013 ISSUED
BY THE PROJECT DIRECTOR
EXHIBIT P6 TRUE COPY OF GO(RT) NO 3817/2015/LSGD DATED
19.12.2015
EXHIBIT P7 TRUE COPY OF THE NO LSGD NO
1B1/69/2016/LSGD DATED 23.2.2019 OF THE 1ST
RESPONDENT
EXHIBIT P8 TRUE COPY OF THE LETTER DATED 29.4.2019 OF
DIRECTOR KERALA INSTITUTE OF LOCAL
ADMINISTRATION.
RESPONDENT'S/S EXHIBITS:
ANNEXURE I TRUE COPY OF THE G.O.(RT) NO.2594/2019/LSGD
DATED 18.11.2019 OF THE GOVERNMENT
ANNEXURE II TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 22.11.2019 OF
THE DIRECTOR
ANNEXURE III TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 22.11.2019
OF THE DIRECTOR
ANNEXURE IV TRUE COPY OF THE LETTER NO.7028/T&A1/18/CRD
DATED 26.11.2019 OF THE DIRECTOR
ANNEXURE V TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VI TRUE COPY OF THE LETTER
WP(C).No.12319/2019 & Con. Cases
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VII TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 29.11.2019
OF THE DIRECTOR
ANNEXURE VIII TRUE COPY OF THE ORDER
NO.KILA/2019/101/2921 DATED 9.12.2019 OF
THE DIRECTOR
ANNEXURE IX TRUE COPY OF THE DETAILS SHOWING THE
PAYMENT OF SALARY TO THE PETITIONERS.
WP(C).No.12319/2019 & Con. Cases
APPENDIX OF WP(C) 29826/2019
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A COPY OF THE GO(MS)NO.47/2014/LSGD DATED
22.02.2014.
EXHIBIT P2 A TRUE COPY OF THE G.O(MS)NO.57/2014/LSGD
DATED 16.03.2017.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 31.03.2012 OF
PROJECT DIRECTOR, AHADS.
EXHIBIT P4 A COPY OF THE COVERING LETTER DATED
30.08.2013 OF PROJECT DIRECTOR, AHADS.
EXHIBIT P5 A COPY OF THE LETTER 26.11.2013 ISSUED BY
THE PROJECT DIRECTOR.
EXHIBIT P6 TRUE COPY OF GO(RT)NO.3817/2015/LSGD DATED
19.12.2015.
EXHIBIT P7 TRUE COPY OF THE LETTER NO.LSGD-
NO.IBI/69/2016/LSGD DATED 23.02.2019 OF THE
1ST RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE LETTER DATED 29.04.2019 OF
DIRECTOR, KERALA INSTITUTE OF LOCAL
ADMINISTRATION.
RESPONDENT'S/S EXHIBITS:
ANNEXURE I TRUE COPY OF THE G.O.(RT) NO.2594/2019/LSGD
DATED 18.11.2019 OF THE GOVERNMENT
ANNEXURE II TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 22.11.2019 OF
THE DIRECTOR
ANNEXURE III TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 22.11.2019
OF THE DIRECTOR
ANNEXURE IV TRUE COPY OF THE LETTER NO.7028/T&A1/18/CRD
DATED 26.11.2019 OF THE DIRECTOR
ANNEXURE V TRUE COPY OF THE LETTER
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VI TRUE COPY OF THE LETTER
WP(C).No.12319/2019 & Con. Cases
NO.KILA/2016/101/2444 DATED 28.11.2019 OF
THE DIRECTOR
ANNEXURE VII TRUE COPY OF THE LETTER
NO.KILA/2019/101/2921/HQ DATED 29.11.2019
OF THE DIRECTOR
ANNEXURE VIII TRUE COPY OF THE ORDER
NO.KILA/2019/101/2921 DATED 9.12.2019 OF
THE DIRECTOR
ANNEXURE IX TRUE COPY OF THE DETAILS SHOWING THE
PAYMENT OF SALARY TO THE PETITIONERS.
