Kerala Cbse School Managements ... vs Mr.K.R Jyothilal I.A.S
2021 Latest Caselaw 1924 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

              THE HONOURABLE MR. JUSTICE GOPINATH P.

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

         Con.Case(C).No.1249 OF 2020 IN WP(C). 9785/2020

AGAINST THE JUDGMENT IN WP(C) 9785/2020(W) OF HIGH COURT OF KERALA


PETITIONER/1ST PETITIONER:

             KERALA CBSE SCHOOL MANAGEMENTS ASSOCIATION
             REPRESENTED BY ITS GENERAL SECRETARY P.S.RAMACHANDRAN
             PILLAI, AGED 55 YEARS, S/O. V.G.S. NAIR, 7TH FLOOR,
             PENTA TOWER, KALOOR, ERNAKULAM, KOCHI-682 017.

             BY ADVS.
             DR.K.P.SATHEESAN (SR.)
             SRI.P.MOHANDAS (ERNAKULAM)
             SRI.K.SUDHINKUMAR
             SRI.S.K.ADHITHYAN
             SRI.SABU PULLAN
             SRI.GOKUL D. SUDHAKARAN

RESPONDENT/1ST RESPONDENT:

             MR.K.R JYOTHILAL I.A.S
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             SECRETARY, TRANSPORT DEPARTMENT, GOVERNMENT
             SECRETARIAT, THIRUVANANTHAPURAM-695 001.




             SRI.P SANTHOSH KUMAR, SPL GP, MOTOR VEHICLES

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1249 OF 2020
IN WP(C) No. 9785/2020
                                    2




                                  JUDGMENT

Dated this the 18th day of January 2021

The learned Special Government Pleader submits that

Annexure - I order has been complied with and that a notification

has been issued on 27.08.2020 exempting educational institution

buses from the motor vehicles tax for two quarters commencing

from 1st day of April, 2020 and 1st day of July, 2020. A copy of

that notification has also been placed before me.

Accordingly, nothing survives for consideration in this

Contempt of Court Case and it is accordingly closed.

Sd/-

GOPINATH P.

JUDGE

DK Con.Case(C).No.1249 OF 2020 IN WP(C) No. 9785/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED 8.5.2020 IN WP(C) NO.9785/2020.

RESPONDENT'S EXHIBITS: NIL