State Of Kerala vs State Of Kerala
2021 Latest Caselaw 1910 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                   &

              THE HONOURABLE MR. JUSTICE GOPINATH P.

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                        WA.No.1909 OF 2018

  AGAINST THE JUDGMENT DATED 9.11.2017 IN WP(C) 34249/2017(E) OF
                       HIGH COURT OF KERALA


APPELLANTS/RESPONDENTS 1 TO 4 IN WPC:

      1      STATE OF KERALA
             REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
             FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM 695001

      2      THE SECRETARY TO GOVERNMENT,
             EDUCATION DEPARTMENT,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN 695 001.

      3      THE DIRECTOR OF PUBLIC INSTRUCTIONS,
             THIRUVANANTHAPURAM PIN 695 001

      4      THE ACCOUNTANT GENERAL (A AND E) KERALA
             THIRUVANANTHAPURAM PIN 695 039.

             BY SRI. A.J. VARGHESE-SR. G.P.

RESPONDENT/PETITIONER IN WPC:

             SALAMMA JAMES, L.P.S.A., ST.GEORGE L.P.S
             KADUTHURUTHY, KOTTAYAM DISTRICT, RESIDING AT KALATHIL
             HOUSE, T.V PURAM, VAIKOM,
             KOTTAYAM DISTRICT , PIN 686606


             SRI. P.M. JOSEPH

     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 18.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.A.No.1909/2018
                                      2




                                 JUDGMENT

Dated this the 18th day of January 2021

Shaffique, J

The learned Government Pleader submits that the issue involved

in the present appeal has already been settled by a Division Bench of

this Court. Under such circumstances, we don't think it necessary to

consider the appeal on merits.

The writ appeal is dismissed.

Sd/-

A.M.SHAFFIQUE

JUDGE

Sd/-

GOPINATH P.

kp                 True copy                       JUDGE
                     P.A. To Judge