Jumaila vs State Police Chief
2021 Latest Caselaw 1906 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE P.SOMARAJAN

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                       WP(C).No.7879 OF 2020(H)


PETITIONER:

               JUMAILA, AGED 55 YEARS,
               W/o LATE PAREETH,
               PUTHUKKULAM ARAKKA VEETTIL,
               THALIKULAM, THRISSUR-680 659.

               BY ADVS.SRI.MANSOOR.B.H.
                       SMT.JANET JOB
                       SRI.S.RAJEEV

RESPONDENTS:

      1        STATE POLICE CHIEF,
               POLICE HEAD QUARTERS,
               THIRUVANANTHAPURAM-695 001.

      2        DISTRICT POLICE CHIEF,
               OFFICE OF THE COMMISSIONER OF POLICE,
               THRISSUR CITY, THRISUSR-680 022.

      3        STATION HOUSE OFFICER,
               CHAVAKKAD POLICE STATION,
               THRISSUR DISTRICT-680 506.


               BY PUBLIC PROSECUTOR SRI. M.R.DHANIL



     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.7879 of 2020      2




                          JUDGMENT

Writ petition is not pressed into service and a

memo is filed in that behalf. Hence, the writ petition

is dismissed as not pressed.

Sd/-

                                     P.SOMARAJAN

DMR/-                                   JUDGE




                                 APPENDIX

PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE FIR IN CRIME NO.87/2020 OF CHAVAKKAD POLICE STATION.

EXHIBIT P2 TRUE COPY OF THE POSTMORTEM REPORT CERTIFICATE BEARING P.M.NO.2II/2020 ISSUED BY DR.P.A.SHEEJU, ASSISTANT PROFESSOR OF FORENSIC MEDICINE AND ASSISTANT POLICE SURGEON, GOVERNMENT MEDICAL COLLEGE, THRISSUR.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER DATED 10.02.2020.

RESPONDENTS' EXHIBIT: NIL

// TRUE COPY //

P.A. TO JUDGE