Rcop No.102/2014 On The File Of The ... vs By Advs
2021 Latest Caselaw 1885 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE A.HARIPRASAD

                                     &

              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                         OP (RC).No.144 OF 2020

 RCOP NO.102/2014 ON THE FILE OF THE RENT CONTROL COURT, THRISSUR


PETITIONER

               THOMAS
               AGED 45 YEARS
               S/O. OUSEPH, MALIYEKKAL HOUSE, NADUTHURUTH DESOM,
               MELUR VILLAGE, MUKUNDAPURAM TALUK, THRISSUR DISTRICT.

               BY ADVS.
               SRI.RAJIT
               SRI.C.DHEERAJ RAJAN

RESPONDENT:

               VISHALAKSHY
               AGED 66 YEARS
               W/O. RAVINDRAN, PALLIYIL HOUSE, VALARKKAVU DESOM,
               OLLUR VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT
               680 306.


     THIS OP(RENT CONTROL) HAVING BEEN FINALLY HEARD ON 18.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(RC)No. 144/2020                     2


                             JUDGMENT

Dated this the 18th day of January 2021 ...

We perused the report submitted by the 1st

Additional Munsiff/Rent Controller, Thrissur. The

prayer in the original petition is to direct the

Court to dispose of R.C.O.P. No.102 of 2014 on an

early date. Considering the fact that, the

eviction petition is pending for nearly 6 years

and on perusal of the records, we find no

justification for delaying the disposal of the

case. Hence, the Rent Control Court, Thrissur is

directed to dispose of R.C.O.P.No.102 of 2014

before 09.04.2021, the date on which civil courts

close for summer vacation.

Sd/-

A.HARIPRASAD

JUDGE

Sd/-

                                             P.V.KUNHIKRISHNAN

pkk                                                  JUDGE





                             APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF RCOP 102/2014 FILED BY THE PETITIONER.

EXHIBIT P2 THE TRUE COPY OF THE OBJECTION FILED BY THE RESPONDENT.

//TRUE COPY//

SD/-

P.S. TO JUDGE