Swaminathan C vs Kadavendevida Kummitta Veettil ...
2021 Latest Caselaw 1842 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR. JUSTICE SATHISH NINAN

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                       OP(C).No.178 OF 2021

  A.S.NO.71/2019 IN FDIA NO. 893/2016 IN OS NO. 170/2014 OF SUB
                          COURT, KANNUR

                          -------------


PETITIONERS/PETITIONERS/PLAINTIFFS:

      1      SWAMINATHAN C.
             AGED 52 YEARS
             S/O CHARLES, RESIDING AT T.T.N. 573,
             SAVAKANDY LINE, THAYATHERU,
             KANNUR-1 AMSOM DESOM, KANNUR TALUK.

      2      SUDHA.S,
             W/O SWAMIDASAN, RESIDING AT T.T.N. 573,
             SAVAKANDY LINE, THAYATHERU,
             KANNUR-1 AMSOM DESOM, KANNUR TALUK.

             BY ADV. SRI.CIBI THOMAS

RESPONDENT/RESPONDENT/DEFENDANT:

             KADAVENDEVIDA KUMMITTA VEETTIL NAZARI
             AGED 43 YEARS
             D/O RUKHIYABI, (OWNER OF BUILDING NO T.T.NO OLD 296,
             296 ROOMS, SAVAKANDY LINE, THAYATHERU, KANNUR 1 AMSOM
             DESOM, KANNUR TALUK-670 012.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 18.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
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                  O. P. (C) No.178 of 2021
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          Dated this the 18th day of January, 2021

                        JUDGMENT

Recording the submission of the learned counsel

for the petitioners, this original petition is dismissed as withdrawn.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy//

P.S. to Judge OP(C).No.178 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE FINAL ORDER PASSED IN FDIA NO 89/2016 IN OS 170/2014

EXHIBIT P2 TRUE COPY OF THE DECREE PASSED IN FDIA NO 893/2016

EXHIBIT P3 TRUE COPY OF THE APPEAL MEMORANDUM IN AS 71/2019

EXHIBIT P4 TRUE COPY OF THE AFFIDAVIT AND PETITION TO CONDONE THE DELAY IN IA 631/2019

EXHIBIT P5 TRUE COPY OF THE COUNTER FILED BY THE RESPONDENT IN IA 631/2019

EXHIBIT P6 TRUE COPY OF THE AFFIDAVIT AND STAY PETITION FILED BY THE PETITIONER IN AS NO 71/2019 BEFORE THE SUBORDINATE JUDGE, KANNUR

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