Juby Jacob vs Anu
2021 Latest Caselaw 1834 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR.JUSTICE SATHISH NINAN

       MONDAY, THE 18TH DAY OF JANUARY 2021/28TH POUSHA, 1942

                       O.P.(C)No.1967 OF 2019

   (AGAINST THE ORDER IN I.A.No.2745/2019 IN O.S.No.449/2019
                 OF MUNSIFF COURT, ALAPPUZHA)

PETITIONERS 1 & 2/ defendants 1 & 2:

   1        JUBY JACOB, AGED 35 YEARS,
            W/O.BIJOY ALEX, RESIDING AT KOPPARA PARAMBIL HOIUSE,
            NEERETTUPURAM KARA,
            NEERETTUPURAM.P.O, THALAVADY VILLAGE,
            KUTTANADU TALUK, ALAPPUZHA DISTRICT.

   2        K.M.JACOB, AGED 70 YEARS,
            S/O. LATE MATHEW,RESIDING AT KOPPARA PARAMBIL HOUSE,
            NEERETTUPURAM KARA,
            NEERETTUPURAM.P.O, THALAVADY VILLAGE,
            KUTTANADU TALUK, ALAPPUZHA DISTRICT.

            BY ADVS.
            SRI.CHERIAN GEE VARGHESE
            SRI.P.HARIDAS
            SRI.BIJU HARIHARAN
            SRI.R.B.BALACHANDRAN
            SRI.RENJI GEORGE CHERIAN
            SRI.P.C.SHIJIN
            SRI.RISHIKESH HARIDAS

RESPONDENTS/PLAINTIFFS 1 & 2:

   1        ANU, AGED 36 YEARS, W/O.SHAJI,
            RESIDING AT KEECHIYIL HOUSE,
            NEERETTUPURAM KARA, NEERETTUPURAM.P.O,
            THALAVADY VILLAGE, KUTTANADU TALUK,
            ALAPPUZHA DISTRICT-689 571.

   2        KURUVILA ABRAHAM, AGED 56 YEARS, S/O.ABRAHAM,
            RESIDING AT AMPRAYIL ANCHIL SAJO BHAVAN,
            NEERETTUPURAM KARA, NEERETTUPURAM.P.O,
            THALAVADY VILLAGE, KUTTANADU TALUK,
            ALAPPUZHA DISTRICT-689 571.

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 18.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C)No.1967 OF 2019


                            2




                         JUDGMENT

Recording the submission of the learned counsel for

the petitioners, the original petition is dismissed as

not pressed.

Sd/-

SATHISH NINAN

JUDGE

ss O.P.(C)No.1967 OF 2019

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LETTER OF INTENT DATED 26.3.2019

EXHIBIT P2 TRUE COPY OF THE APPLICATION FOR NO OBJECTION CERTIFICATE DATED 9.4.2019

EXHIBIT P3 TRUE COPY OF THE PLAINT IN O.S.NO.449/2019 BEFORE MUNSIFF COURT, ALAPPUZHA DATED 1.6.2019

EXHIBIT P4 TRUE COPY OF THE APPLICATION FOR INTERIM INJUNCTION IN I.A.NO.2168/2019 IN O.S.NO.4449/2019 BEFORE MUNSIFF COURT, ALAPPUZHA DATED 1.6.2019

EXHIBIT P5 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE PETITIONERS IN I.A.NO.2168/2019 IN OS NO.449/2019 BEFORE MUNSIFF COURT, ALAPPUZHA DATED 8.6.2019

EXHIBIT P6 TRUE COPY OF THE COMMISSION REPORT AND MAHAZAR PREPARED BY ADV.SMT.VINITHA.V. DATED 4.7.2019

EXHIBIT P7 TRUE COPY OF THE JUDGMENT IN OP(C)NO.1694/2019 DATED 26.6.2019 OF THIS HON'BLE COURT.

EXHIBIT P8 TRUE COPY OF THE COMMISSION APPLICATION IN I.A.

NO.2745/2019 DATED 10.7.2019 BY THE RESPONDENTS

EXHIBIT P9 TRUE COPY OF THE OBJECTION DATED 12.7.19 FILED BY THE PETITIONER.