Baby Girija V.N vs Dhanya Oppath
2021 Latest Caselaw 1833 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SATHISH NINAN

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                        OP(C).No.1958 OF 2020

     OS 1226/2017 OF II ADDITIONAL MUNSIFF'S COURT, ERNAKULAM

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PETITIONERS:


      1        BABY GIRIJA V.N.
               AGED 68 YEARS
               W/O. LATE BALAKRISHNAN NAIR, VALLAYATH VEEDU,
               KOCHU KADAVU, ERAVATHOOR P.O.,
               KUZHUR VIA, THRISSUR-680734.

      2        MINOR HARI VARAD
               AGED 13 YEARS
               S/O. LATE RAJESH, RESIDING AT POORNASREE, CHAITHANYA
               NAGAR, LANE-5, EROOR(W), TRIPUNITHURA.

      3        MINOR VEDASREE,
               S/O.LATE RAJESH, RESIDING AT POORNASREE,
               CHAITHANYA NAGAR, LANE-5, ERROR (W), TRIPUNITHURA.

               ( MINOR PETITIONERS 2 AND 3 ARE REPRESENTED BY THEIR
               MATERNAL GRANDMOTHER SMT. USHA P.R., W/O.
               GOPALAKRISHNAN NAIR, AGED 61, POORNASREE, CHAITHANYA
               NAGAR, LANE-5, ERROR WEST, TRIPUNITHURA)

               BY ADVS.
               SRI.T.B.THANKAPPAN
               SRI.T.T.HARIKUMAR
               SRI.ASHISH VIDYADHARAN
               SMT.K.S.SREEJA
 OP(C).No.1958 OF 2020

                                 -2-
RESPONDENT:

               DHANYA OPPATH,
               W/O. LATE RAJESH, AGED 33 YEARS, FLAT NO.7A, ROYAL
               ENCLAVE EAST, ELAMANA JETTY, AMBILI NAGAR,
               TRIPUNITHURA-682301.

               R1 BY ADV. SRI.P.S.NARAYANA RAJA

     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 18.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     SATHISH NINAN, J.
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                O. P. (C) No.1958 of 2020
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          Dated this the 18th day of January, 2021

                        JUDGMENT

Petitioners seek for an expeditious disposal of

their suit for partition which is of the year 2017.

2. On perusal of the report called for through

the Registry, I dispose of this original petition

directing the trial court to make every endeavour

to have the suit tried and disposed of before the

court closes for Christmas vacation 2021.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy// P.S. to Judge OP(C).No.1958 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO.1226/2017 ON THE FILE OF 2ND ADDITIONAL MUNSIFF'S COURT, ERNAKULAM.

EXHIBIT P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE DEFENDANT IN OS NO.1226/2017 SON OF THE FILE OF 2ND ADDITIONAL MUNSIFF'S COURT, ERAKULAM.

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