Shaji Kuriakose vs The Authorized Officer
2021 Latest Caselaw 1825 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                        WP(C).No.1314 OF 2021(L)


PETITIONER/S:

                SHAJI KURIAKOSE, AGED 55 YEARS
                S/O. KURIAKOSE, CHERKOMANNIL HOUSE, KANHANGAD P.O.,
                PIN-671315.

                BY ADV. SMT.LIZA P.CHERIAN

RESPONDENT/S:

                THE AUTHORIZED OFFICER, CANARA BANK
                CANARA BANK, KASARAGOD-671121.




                SRI. K.T.SYAMKUMAR, STANDING COUNSEL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1314 OF 2021              2



                               JUDGMENT

Dated this the 18th day of January 2021

Learned counsel appearing for the petitioner seeks

permission to withdraw the instant petition as learned Standing

Counsel submits that in pursuant to Ext.P1 sale notice, there are

no bidders for purchase of the property.

2. Accepting the request of the learned counsel appearing

for the petitioner, the writ petition is disposed of as withdrawn.

The petitioner may avail alternate remedy, if any available, in

accordance with law.

Sd/-

                                                  A.M.BADAR
ajt                                                JUDGE





                            APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1              THE TRUE COPY OF THE SALE NOTICE 8/12/2020
                        ISSUED BY THE RESPONDENT.

EXHIBIT P2              THE TRUE COPY OF THE ORDER DATED 3/08/2020

IN WPC NO. 9400/2020 BY THE HIGH COURT OF ERALA

EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 07/09/2020 IN WPC NO.9400/2020 BY THE HIGH COURT OF KERALA

EXHIBIT P4 TRUE COPY OF THE JUDGMENT OF HONOURABLE SUPREMEN COURT IN SLP 13636/2020 IN CIVIL APPEAL NO.4085/2020 .

EXHIBIT P5 THE TRUE COPY OF THE ORDER OF HONOURABLE SUPREME COURT DATED 17/12/2020 IN WPC 476/2020 AND OTHER ASSOCIATED CASES.

EXHIBIT P6 THE TRUE COPY OF THE INTERIM ORDER DATED 25/03/2020 IN WPC 9400/2020 BY THE HIGH COURT OF KERALA