Jose Joseph vs The Registrar Of Co Operative ...
2021 Latest Caselaw 1805 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE AMIT RAWAL

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                      WP(C).No.27445 OF 2015(E)


PETITIONER:

               JOSE JOSEPH,
               RAMAPURAM BAZAR P.O., KOTTAYAM DISTRICT,
               PIN- 686 576, WORKING AS JUNIOR MARKETING OFFICER,
               THE KERALA STATE CO-OPERATIVE RUBBER MARKETING
               FEDERATION LTD., P.B.NO.15, GANDHI NAGAR,
               COCHIN- 682 020.

               BY ADVS.
               SRI.GEORGE MATHEW
               SRI.M.D.SASIKUMARAN
               SHRI.SUNIL KUMAR A.G
               SRI.DIPU JAMES
               SMT.BHANU THILAK
               SMT.ELSA DENNY PINDIS

RESPONDENTS:

      1        THE REGISTRAR OF CO OPERATIVE SOCIETIES,
               OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
               P.B.NO.185, THIRUVANANTHAPURAM PIN- 695 001.

      2        THE KERALA STATE CO-OPERATIVE RUBBER MARKETING
               FEDERATION LTD. P.B.NO.15, GANDHI NAGAR,
               COCHIN- 682 020,
               REPRESENTED BY ITS MANAGING DIRECTOR.

               R1-2 BY ADV. SMT.K.J.GISHA
               R1 BY ADV. SRI.P.JAYABAL MENON
               R1 BY ADV. SRI.JAGAN GEORGE
               BY SRI.B.HARISH KUMAR, GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.27445 OF 2015             -2-




                               JUDGMENT

Dated this the 18th day of January 2021

Recording the memo dated 06.01.2021 filed by the

petitioner this writ petition is dismissed as not pressed.

Sd/-

AMIT RAWAL

JUDGE vv

APPENDIX OF WP(C) 27445/2015 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 EXT P1- TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT DATED 14/06/07.

EXHIBIT P2 EXT P2- TRUE COPY OF THE RESOLUTION BEARING NO.23(A) DATED 12/09/13 OF THE DIRECTOR BOARD OF 2ND RESPONDENT.

EXHIBIT P3 EXT P3- TRUE COPY OF THE APPLICATION DATED 11/11/2013 SUBMITTED BY THE 2ND RESPONDENT BEFORE THE 1ST RESPONDENT.

EXHIBIT P4 EXT P4- TRUE COPY OF THE REPRESENTATION DATED 11/12/2013 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P5 EXT P5- TRUE COPY OF THE REPRESENTATION DATED 22/09/2014 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.

EXHIBIT P6 EXT P6- TRUE COPY OF THE SENIORITY LIST OF THE JUNIOR MARKETING OFFICERS OF THE 2ND RESPONDENT AS ON 1/11/14.

EXHIBIT P7 EXT P7- TRUE COPY OF THE REPRESENTATION DATED 09/01/2015 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.