Sindhu P.S vs State Of Kerala
2021 Latest Caselaw 1760 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                     WP(C).No.1254 OF 2021(F)

PETITIONERS:
       1     SINDHU P.S.
             AGED 41 YEARS
             UPST NEW HIGHER SECONDARY SCHOOL NELLIMOODU/AT
             KEERTHANA, ONAMCODE, THANNIMOODU P.O.
             THIRUVANANTHAPURAM 695 123.

      2      SUBHA BHASKER,
             UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU R/AT
             ROSE DALE, IRUMPIL ARUVIPURAM P.O. THIRUVANANTHAPURAM
             695 126.

      3      ANITHA SR,
             UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU R/AT
             AISHWARYA AMARAVILA, AMARAVILA P.O.
             THIRUVANANTHAPURAM 695 122.

      4      SUJITHA SS,
             UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU, R/AT
             SUNIL BHAVAN, KUZHIPARACHA, NELLIMOOD P.O.
             THIRUVANANTHAPURAM 695 524.

      5      BINDU TS,
             UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU R/AT
             ANJALI BHAVAN, VENNIYOOR, NELLIVILA P.O.
             THIRUVANANTHAPURAM 695 523.

      6      JULIE O N,
             UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU R/AT JOY
             BHAVAN, NELLIMOOD NELLIMOOD P.O. THIRUVANANTHAPURAM
             695 524.

      7      SREEJA VK,
             UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU R/AT
             PARVANENDHU, III-1-2A, MADICHEL P.O. KANYAKUMARI
             DISTRICT.

      8      SANDHYA AS,
             UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU R/AT
             AKSHAYA V R SADNAM, NELLIMOOD P.O. THIRUVANANTHAPURAM
             695 524.
 WP(C).No.1254 OF 2021(F)

                            2

      9    KRISHNA SS,
           UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU/ R
           /AT SIVADAM, MANGATTUKADAVU,PERUKAVU P.O.
           THIRUVANANTHAPURAM 695 573.

      10   ANCHU SJ,
           UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU
           R/AT SARALYAM, VENKULAM, NELLIMOOD P.O.
           THIRUVANANTHAPURAM 695 524.

      11   SHINE K WALTS,
           UPST, NEW HIGHER SECONDARY SCHOOL NELLIMOODU
           R/AT WATTS HOUSE, PLAVILA, THIRUMALA P.O.,
           THIRUVANANTHAPURAM 695 123.

           BY ADV. SHRI.SURESH KUMAR KODOTH

RESPONDENTS:

      1    STATE OF KERALA
           REPRESENTED BY ITS SECRETARY , GENERAL
           EDUCATION DEPARTMENT, THIRUVANANTHAPURAM 695
           001.

      2    DIRECTOR OF GENERAL EDUCATION,
           THIRUVANANTHAPURAM 695 001.

      3    DEPUTY DIRECTOR OF EDUCATION,
           THIRUVANANTHAPURAM 695 036.

      4    DISTRICT EDUCATIONAL OFFICER,
           NEYYATTINKARA,
           THIRUVANANTHAPURAM 695 121.

      5    MANAGER,
           NEW HIGHER SECONDARY SCHOOL, NELLIMOODU,
           THIRUVANANTHAPURAM 695 524.


OTHER PRESENT:

           T. RAJASEKHARAN NAIR SR GP

     THIS WRIT PETITION    (CIVIL) HAVING      COME UP    FOR
ADMISSION ON 18.01.2021,   THE COURT ON       THE SAME    DAY
DELIVERED THE FOLLOWING:
 WP(C).No.1254 OF 2021(F)

                               3



                        JUDGMENT

The petitioners are teachers appointed in the 5 th

respondent school in additional division vacancies. Their

appointments have been approved only with effect from

01.06.2011 and their earlier periods have not been

approved. It is submitted by the learned counsel for the

petitioner that Exts.P25 to P35 revision petitions have been

preferred by the petitioners before the Government against

the non approval of their appointments from the initial date

of appointment.

2. Having heard the learned Government Pleader

also, there will be a direction to the 1 st respondent to take

up, consider and pass orders on Exts.P25 to P35 revision

petitions preferred by the petitioners with notice to the

petitioners as well as the Manager and after hearing them

through any appropriate means including video conferencing

within a period of three months from the date of receipt of a

copy of this judgment. If the appointments are directed to be

approved, the monetary benefits shall also be calculated WP(C).No.1254 OF 2021(F)

and disbursed to the petitioners within a period of three

months thereafter.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE

Bng/18.01.2021 WP(C).No.1254 OF 2021(F)

APPENDIX PETITIONERS EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED 07.06.2006 OF 1ST PETITIONER.

EXHIBIT P2 TRUE COPY OF THE APPOINTMENT ORDER DATED 05.09.2007 OF 2ND PETITIONER.

EXHIBIT P3 TRUE COPY OF THE APPOINTMENT ORDER DATED 02.06.2008 OF 3RD PETITIONER.

EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER DATED 04.06.2008 OF 4TH PETITIONER.

EXHIBIT P5 TRUE COPY OF THE APPOINTMENT ORDER DATED 06.06.2008 OF 5TH PETITIONER.

EXHIBIT P6 TRUE COPY OF THE APPOINTMENT ORDER DATED 12.06.2009 OF 6TH PETITIONER.

EXHIBIT P7 TRUE COPY OF THE APPOINTMENT ORDER DATED 02.06.2009 OF 7TH PETITIONER.

EXHIBIT P8 TRUE COPY OF THE APPOINTMENT ORDER DATED 02.06.2009 OF 8TH PETITIONER.

EXHIBIT P9 TRUE COPY OF THE APPOINTMENT ORDER DATED 15.07.2009 OF 9TH PETITIONER.

EXHIBIT P10 TRUE COPY OF THE APPOINTMENT ORDER DATED 01.06.2010 OF 10TH PETITIONER.

EXHIBIT P11 TRUE COPY OF THE APPOINTMENT ORDER DATED 03.06.2010 OF 11TH PETITIONER.

EXHIBIT P12 TRUE COPY OF ORDER DATED 12.02.2007 REJECTING APPROVAL OF APPOINTMENT OF 1ST PETITIONER.

EXHIBIT P13 TRUE COPY OF ORDER DATED 12.02.2007 REJECTING APPROVAL OF APPOINTMENT OF 2ND PETITIONER.

WP(C).No.1254 OF 2021(F)

EXHIBIT P14 TRUE COPY OF ORDER DATED 12.02.2007 REJECTING APPROVAL OF APPOINTMENT OF 3RD PETITIONER.

EXHIBIT P15 TRUE COPY OF ORDER DATED 31.07.2008 REJECTING APPROVAL OF APPOINTMENT OF 5TH PETITIONER.

EXHIBIT P16 TRUE COPY OF ORDER DATED 10.01.2010 REJECTING APPROVAL OF APPOINTMENT OF 6TH PETITIONER.

EXHIBIT P17 TRUE COPY OF ORDER DATED 16.01.2010 REJECTING APPROVAL OF APPOINTMENT OF 7TH PETITIONER.

EXHIBIT P18 TRUE COPY OF ORDER DATED 23.01.2010 REJECTING APPROVAL OF APPOINTMENT OF 8TH PETITIONER.

EXHIBIT P19 TRUE COPY OF ORDER DATED 23.01.2010 REJECTING APPROVAL OF APPOINTMENT OF 9TH PETITIONER.

EXHIBIT P20 TRUE COPY OF ORDER DATED 2.06.2007 REJECTING APPEAL OF FIRST PETITIONER.

EXHIBIT P21 TRUE COPY OF ORDER DATED 2.06.2007 REJECTING APPEAL OF SECOND PETITIONER.

EXHIBIT P22 TRUE COPY OF ORDER DATED 2.06.2007 REJECTING APPEAL OF THIRD PETITIONER.

EXHIBIT P23 TRUE COPY OF REPRESENTATION DATED 02.03.2014.

EXHIBIT P24 TRUE COPY OF REPRESENTATION DATED 02.01.2015.

EXHIBIT P25 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 1ST PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P26 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 2ND PETITIONER BEFORE FIRST RESPONDENT.

WP(C).No.1254 OF 2021(F)

EXHIBIT P27 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 3RD PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P28 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 4TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P29 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 5TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P30 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 6TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P31 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 7TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P32 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 8TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P33 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 9TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P34 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 10TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P35 TRUE COPY OF REPRESENTATION DATED 18.11.2020 SUBMITTED BY 11TH PETITIONER BEFORE FIRST RESPONDENT.

EXHIBIT P36 TRUE COPY OF G.O. (P) NO. 10/10 G EDN DATED 12/01/2020.

EXHIBIT P37 TRUE COPY OF G.O. (P) NO. 199/2011 G EDN DATED 01/10/2011