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Rajeev A.R vs State Of Kerala
2021 Latest Caselaw 1754 Ker

Citation : 2021 Latest Caselaw 1754 Ker
Judgement Date : 18 January, 2021

Kerala High Court
Rajeev A.R vs State Of Kerala on 18 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     MONDAY, THE 18TH DAY OF JANUARY 2021 / 28TH POUSHA, 1942

                       WP(C).No.7868 OF 2019(G)

PETITIONERS:

      1        RAJEEV A.R.,
               AGED 50 YEARS, S/O ACHUTHAN NAIR,
               KIZHAKKE THOTTATHU CHENKAL VILLAGE,
               PLAMOOTTUKKDA P.O.,
               TRIVANDRUM DISTRICT-695122
               (P.S.C. REG. NO.100995-RANK NO.135).
      2        DINU P.,
               AGED 41 YEARS
               S/O PRABHAKARAN P.K., CHOLANKKARA HOUSE,
               KUZHIMANNA VILLAGE,
               KUZHIMANNA P.O.,
               MALAPPURAM DISTRICT-673641
               (P.S.C. REG. NO.106640-RANK NO.78).
      3        JAYA KRISHNAN T.,
               AGED 44 YEARS
               S/O PADMANABHA KURUP, PADMASREE, BALASSERY,
               PANANGODE VILLAGE, PANANGODE P.O.,
               KOZHIKODE DISTRICT-673612
               (P.S.C. REG. NO.107622-RANK NO.139).
      4        SACHIDANANDAN K.,
               AGED 43 YEARS
               S/O BALAKRISHNAN K.,
               KOORIKKADATH HOUSE, KARUVAMBRAM WEST, NARUKARA
               VILLAGE, MANJERI P.O., MALAPPURAM DISTRCIT-676123
               (P.S.C. REG. NO.106646-RANK NO.177).
      5        VISWANATHAN NAIR K.,
               AGED 45 YEARS, S/O S. KUNJURAMAN NAIR,
               VITHOOR KIZHAKKATHIL VEEDU, PANAYAN CHERRY,
               PANAYANCHERRY VILLAGE, ANCHAL P.O., KOLLAM DISTRICT-
               691306 (P.S.C. REG. NO.102552-RANK NO.144).

      6        SANTHOSH K. PAUL,
               AGED 43 YEARS, S/O K.P. PAULOSE,
               KANIYAMKUDY HOUSE, VENGOLA VILLAGE, VALAYANCHIRANGARA
               P.O., ERANAKULAM DISTRICT-683556 (P.S.C. REG.
               NO.105040-RANK NO.97).
      7        MATHAIKUTTY,
               AGED 49 YEARS, S/O GEORGE M.,
 WP(C).No.7868 OF 2019          2

             ABIN BHAVANAM, MUZHANGADI, THODIYOOR VILLAGE,
             THODIYOOR P.O., KOLLAM DISTRICT-690523, (P.S.C.
             REG. NO.102127-RANK NO.191).
      8      MURALEEDHARAN PILLAI,
             AGED 55 YEARS
             S/O THANKAPPAN PILLAI, LEKSHMI NILAYAM, PANMANA
             VILLAGE, PUTHNCHANTHA P.O. KOLLAM DISTRICT-691583,
             (P.S.C. REG. NO.102554-RANK NO.159).
      9      RAJESH K.P.,
             AGED 42 YEARS, S/O DAMODHARAN NAIR K.P.,
             KUTTINGAL HOUSE, NANMINDA VILLAGE, MANMINDA P.O.,
             KOZHIKODE DISTRICT-673613, (P.S.C. REG. NO.107482-
             RANK NO.237).
      10     ANIL KUMAR G.,
             AGED 42 YEARS, S/O R.G. PILLAI,
             GAURISANKARAM, CHERUKUNNAM, PALLICKAL VILLAGE,
             ANAYADI P.O., PATHANAMTHITTA DISTRICT-6905061
             (P.S.C. REG. NO.102598-RANK NO.114).
      11     UDAYAKUMAR S.,
             AGED 41 YEARS
             S/O G. SARASAN, S.V.
             SADANAM KARIYODE, CHENKAL VILLAGE, CHENKAL P.O.,
             THIRUVANANTHAPURAM DISTRICT-695132 (P.S.C. REG.
             NO.100496-RANK NO.181).
      12     SUDHEER A.,
             AGED 41 YEARS, S/O BALAN,
             MUTHUVANA HOUSE, NADUVANNUR VILLAGE, NADUVANNUR
             P.O., KOZHIKODE DISTRICT-673614 (P.S.C. REG.
             NO.107637-RANK NO.201).
      13     NEERAJ KUMAR V.,
             AGED 46 YEARS, A. VISWANATHAN NAIR,
             SREEVIHAR, MATTOM SOUTH, KUNNAMANGALAM VILLAGE,
             THATTARAMBALAM P.O., MAVELIKKAR, ALAPUZHA DISTRICT-
             690103 (P.S.C. REG. NO.103383-RANK NO.171).
      14     JAYAPRAKASH C.K.,
             AGED 43 YEARS, S/O KRISHNANKUTTY NAIR,
             CHUNDAYILKALAM HOUSE, KERALASSERY VILLAGE,
             KERALASSERY P.O., PALAKKAD DISTRICT-678641. (P.S.C.
             REG. NO.105815-RANK NO.245).
      15     MOHANAN P.N.,
             AGED 53 YEARS, S/O NARAYANAN NAIR,
             MANJALAMKAD, KINANOOR VILLAGE, KOLLAMPARA P.O.,
             NILESWAR (VIA) KASARGOD DISTRICT-671314 (P.S.C.
             REG. NO.108902-RANK NO.146).
 WP(C).No.7868 OF 2019          3

      16     ANEESH KUMAR R.T.,
             AGED 40 YEARS, S/O SREEDHARAN NAIR,
             KOYILANDY, VIYYUR VILLAGE, KOLLAM P.O., KOZHIKODE
             DISTRICT-673307 (P.S.C. REG. NO.107954-RANK
             NO.231).
      17     PRABISH KUMAR E.,
             AGED 49 YEARS, S/O ACHUTHAN NAIR,
             MALAVIKA NILAYAM, ULLIYERI VILLAGE, KAKKANCHERY
             P.O., ULLIYERI VIA, KOZHIKODE DISTRICT-673323,
             (P.S.C. REG. NO.107862-RANK NO.197).
      18     SUBASH K.K.,
             AGED 43 YEARS, S/O KADUNGON,
             KAPPUMMAL HOUSE, PALERI TOWN VILLAGE, PALERI TOWN
             P.O., KUTTIYADY VIA., KOZHIKODE DISTRICT-673508
             (P.S.C. REG. NO.107629-RANK NO.112).
      19     AJAYA KUMAR S.,
             AGED 43 YEARS, S/O SASIDHARAN NAIR,
             ASWATHY VILASAM NENMANI, MUNDROTHURUTHU VILLAGE,
             MUNDROTHURUTHU P.O., KOLLAM DISTRICT-691502,
             (P.S.C. REG. NO.102045-RANK NO.99).
      20     JAYAPRAKASH B.,
             AGED 51 YEARS, S/O BHASKARAN NAIR
             SREYAS,MAVELIKKARA, CHENNITHALA VILLAGE,
             CHENNITHALA P.O., ALAPPUZHA DISTRICT-690105,
             (P.S.C. REG. NO.103309-RANK NO.106).
      21     SATHEESH KUMAR S.,
             AGED 56 YEARS
             S/O M.K. SIVAN,
             GIRIJA SADANAM, MYLOM VILLAGE, THAMARAKUDY P.O.,
             KOTTARAKKARA, KOLLAM DISTRICT-691560 (P.S.C. REG.
             NO.100257-RANK NO.192).
      22     PRAKASH V.S.,
             AGED 49 YEARS
             S/O UNNIKRISHNAN NAIR
             PERUVILAPADINJATETHIL PONGANADI,, PANDALAM
             THEKKEKKARA VILLAGE, PARENTHAL P.O., PANDALAM,
             PATHANAMTHITTA DISTRICT-689501 (P.S.C. REG.
             NO.102734-RANK NO.102).

      23     RAMA KRISHNAN M.,
             AGED 45 YEARS
             S/O RAMUNNI NAMBIAR,
             MALAYATTI HOUSE, MINHANIAM VILLAGE, MINHANIAM P.O.,
             PERAMBRA VIA., KOZHIKODE DISTRICT-673525, (P.S.C.
             REG. NO.107968-RANK NO.229).

      24     HAREESH C.,
             AGED 44 YEARS
 WP(C).No.7868 OF 2019          4

             S/O APPU,
             KUNNATHUKANDY HOUSE, BALUSSERY VILLAGE,
             THURUTHIYADI P.O., KOZHIKODE DISTRICT-673612
             (P.S.C. REG. NO.107832-RANK NO.198).

      25     P. SATYAVRATHAN,
             AGED 49 YEARS
             S/O P. KUTTY SANKARAN NAIR,
             PULLANDASSERY HOUSE, KADAMPAZHIPURAM 2 VILLAGE,
             OMMANAZHIN P.O., PALAKKAD DISTRICT-678632, (P.S.C.
             REG. NO.105813-RANK NO.252).

      26     SANTHOSH KUMAR S.,
             AGED 50 YEARS
             S/O SIVARAMAN NAIR
             SREELAYAM, KANJIKUZHI VILLAGE, SN PURAM P.O.,
             CHERTHALA, ALAPPUZHA DISTRICT-688582 (P.S.C. REG.
             NO.103051-RANK NO.81).

      27     SREESANTH S.R.,
             AGED 41 YEARS
             S/O RAGHAVAN NAIR,
             PRANAVAM HOUSE, VITTOOR VILLAGE, KOLLAM P.O.,
             KOYILANDY, KOZHIKODE DISTRICT-673307 (P.S.C. REG.
             NO.107931-RANK NO.142).

      28     JAYAKUMAR B.,
             AGED 49 YEARS
             S/O BHASKARAN PILLAI,
             KOCHUTHARAYIL, ADINADU VILLAGE, K.S. PURAM P.O.,
             PUNNAKULAM, KARUNAGAPALLY, KOLLAM DISTRICT-690544,
             (P.S.C. REG. NO.102239-RANK NO.123).

      29     VIJAYAKUMAR S.,
             AGED 49 YEARS
             S/O SREEDHARAN PILLAI,
             ASHOKA MANDHIRAM, ITTIVA VILLAGE, THUDAYANOOR P.O.,
             KADAKKAL, KOLLAM DISTRICT-691536, (P.S.C. REG.
             NO.102550-RANK NO.128).

      30     MANOJ K.,
             AGED 43 YEARS
             S/O KAMMARAN K.V.,
             KUNNUMAL HOUSE, KODAKKAD VILLAGE, POLLAPOIL P.O.,
             KASARGOD DISTRICT-671310,(P.S.C. REG. NO.108890-
             RANK NO.174).

      31     R. SHAJI,
             AGED 46 YEARS
             S/O N RAGHUVARAN,
             SHEEJA BHAVAN, VACHEKONAM ITTIVA AYOOR VIA., ITTIVA
 WP(C).No.7868 OF 2019          5

             VILLAGE, VAYYANAM P.O., KOLLAM DISTRICT-691533,
             (P.S.C. REG. NO.102411,RANK NO.141).

      32     PRAVEEN P.,
             AGED 42 YEARS, S/O PUSHPAN,
             PEENIVAS, ANAD VILLAGE, MAHADEVIKAD P.O.,
             KARTHIKAPALLY, ALAPPUZHA DISTRICT-690516. (P.S.C.
             REG. NO.103059-RANK NO.194).

      33     SHIVA KUMAR S.R.,
             AGED 45 YEARS, S/O SIVARAJ PILLAI,
             SIVALAYAM MANDAPAM VILLAGE, ANAD P.O., TRIVANDRUM
             DISTRICT-695544, (P.S.C. REG. NO.101081-RANK
             NO.219).

      34     BINIL KUMAR D.,
             AGED 41 YEARS, S/O DASAN N.,
             VALLANINNAPUTHEN VEEDU, THIRUPURAM VILLAGE,
             THIRUPURAM P.O., TRIVANDRUM DISTRICT-695133,
             (P.S.C. REG. NO.101025-RANK NO.S, NADAR H-1).

      35     M. MADHU,
             AGED 45 YEARS
             S/O MADHAVAN PILLAI,
             KRISHNAJALI, RAJESH BHAVAN, THEKKAD VILLAGE,
             CHEERANIKKARA P.O., KUZHIVILA, VEMBAYAM, TRIVANDRUM
             DISTRICT-695615 (P.S.C. REG. NO.101032-RANK
             NO.207).

      36     SANDEEP R.S.,
             AGED 44 YEARS, S/O RAJASEKHARAN NAIR,
             INDEEVAROM, VALIYARATHALA, OORUTTAMBALAM VILLAGE,
             OORUTTAMBALAM P.O., TRIVANDRUM DISTRICT-695507,
             (P.S.C. REG. NO.101665-RANK NO.220).

      37     JOHNY THOMAS,
             AGED 52 YEARS
             S/O THOMAS,
             KARIKOOTTATHIL, ELACKEO VILLAGE, MARANGATTYPILLY
             P.O., KOTTAYAM DISTRICT-686635 (P.S.C. REG.
             NO.103690-RANK NO.165).

      38     HARI KUMAR M.R.,
             AGED 53 YEARS, S/O MADHAVAN NAIR,
             ANOOP, ANKIYARA, VILAVOORKKAL VILLAGE, PEYAD P.O.,
             TRIVANDRUM DISTRICT-695573 (P.S.C. REG. NO.101426-
             RANK NO.182).

      39     SUNIL KUMAR S.,
             AGED 40 YEARS, S/O SURENDRAN NAIR
             SREETHILAK TC10/1109(8) MELETHUMELE PEROORKKADA
 WP(C).No.7868 OF 2019          6

             VILLAGE, MANIKANTESWARAM P.O., TRIVANDRUM DISTRICT-
             695013 (P.S.C. REG. NO.100007-RANK NO.163).

      40     HARILAL T.S.,
             AGED 45 YEARS, S/O THANKAPPAN P.,
             KRISHNA KRIPA SISILIPURAM, VENGANOOR VILLAGE,
             VENGANNOOR P.O., TRIVANDRUM DISTRICT-695523 (P.S.C.
             REG. NO.100041-RANK NO.157).

      41     CHANDRAN PILLAI B.,
             AGED 47 YEARS, S/O BHASKARA PILLAI,
             ASWATHY BHAVAN, CNRA-71-B CHATHIYODU LANE,
             KUDAPPANAKUNNU VILLAGE, NALANCHIRA P.O., TRIVANDRUM
             DISTRICT-695015 (P.S.C. REG. NO.100105-RANK
             NO.149).

      42     MADHU KUMAR P.G.,
             AGED 50 YEARS, S/O P. GOPINATHAN NAIR,
             VISHAKAM KODUNGAVILA, ATHIYANNOOR VILLAGE,
             ATHIYANNOR P.O., TRIVANDRUM DISTRICT-695123,
             (P.S.C. REG. NO.101463-RANK NO.89).

      43     SANEESH U.R.,
             AGED 43 YEARS
             S/O UNNI KRISHNAN,
             KARTHIKA, POTTAYIL VILAVOORKKAL VILLAGE, MALAYINKIL
             P.O., TRIVANDRUM DISTRICT-695571, (P.S.C. REG.
             NO.100099-RANK NO.250).

      44     PRADEEP P.S.,
             AGED 41 YEARS
             S/O K. SOMAN NAIR,
             PRANAMAM, TC.19/2151(2) MUDAVANMUGHAL, THIRUMALA
             VILLAGE, POOJAPURA P.O., TRIVANDRUM DISTRICT-695012
             (P.S.C. REG. NO.100052-RANK NO.172).

      45     BHADRAN K.,
             AGED 52 YEARS
             S/O KUMARASWAMY,
             SUGANTHI BHAVAN ANKIYARA, VILAVOORKKAL VILLAGE,
             PEYAD P.O., TRIVANDRUM DISTRICT-695573 (P.S.C. REG.
             NO.101282-RANK NO.153).

      46     SHIBU B.S.,
             AGED 43 YEARS
             S/O BABU K.,
             TC 48/1053, THOPPIL VEEDU, AMBALATHARA, MUTTATHARA
             VILLAGE, POONTHURA P.O., TRIVANDRUM DISTRICT-695026
             (P.S.C. REG. NO.101681-RANK NO.185).

      47     MANOJ R.S.,
 WP(C).No.7868 OF 2019          7

             AGED 40 YEARS
             S/O RAMACHANDRAN NAIR,
             THIRUVATHIRA, VEVILA NAGAR, KALLIYOOR VILLAGE,
             OOKKODU P.O., NEMOM TRIVANDRUM DISTRICT-695020
             (P.S.C. REG. NO.100786-RANK NO.164).

      48     VINOD R.,
             AGED 40 YEARS
             S/O RAVINDRAN NAIR,
             C.S. VIHAR, THEKKEVEEDU LANE THOTTUMPARA,
             VEERANAKAVU VILLAGE, KATTAKKADA P.O., TRIVANDRUM
             DISTRICT-695572, (P.S.C. REG. NO.100624-RANK
             NO.100).

      49     BIJU KUMAR R.,
             AGED 41 YEARS, S/O RAMACHANDRAN NAIR,
             SOUPARNIKA, KALLIYOOR VILLAGE, KALLIYOOR P.O.,
             TRIVANDRUM DISTRICT-695042, (P.S.C. REG. NO.100740-
             RANK NO.130).

      50     SATHEESH KUMAR A.,
             AGED 47 YEARS, S/O G. APPUKUTTAN NAIR,
             THIRUVAMBADI KALATHARA, ARUVIKKARA VILLAGE, MANCHA
             P.O., NEDUMANGADU TRIVANDRUM DISTRICT-695541
             (P.S.C. REG. NO.101283-RANK NO.188).

      51     SAJU KUMAR M.,
             AGED 44 YEARS
             S/O MANIKAN NAIR G.,
             JAYA BHAVAN, TC 42/1086, MUTTATHARA VILLAGE,
             VALLAKADAVU P.O., TRIVANDRUM DISTRICT-695008,
             (P.S.C. REG. NO.100775-RANK NO.241).

      52     RAJENDRAN B.,
             AGED 45 YEARS
             S/O BHANU,
             NANTHIMALA THOTTAVARAM, PERUMKADAVILA VILLAGE,
             PERMKADAVILA P.O., TRIVANDRUM DISTRICT-695124
             (P.S.C. REG. NO.101045-RANK NO.184).

      53     MOHANA KUMAR P.,
             AGED 53 YEARS
             S/O K. RAMACHANDRAN NAIR,
             TC 6/243(9) PANCHAJENNIYAM, NETAJI ROAD, NRRA-D-
             35/3, VATTIYOORKAVU VILLAGE, VATTIYOORKAVU P.O.,
             TRIVANDRUM DISTRICT-695013 (P.S.C. REG. NO.100775-
             RANK NO.241).

      54     RANJITH KUMAR S.,
             AGED 42 YEARS, S/O B.SADHASIVAN PILLAI,
             GOKULAM, KULATHUMMAL VILLAGE, AMACHAL P.O.,
 WP(C).No.7868 OF 2019               8

               KATTAKKADA TRIVANDRUM DISTRICT-695572 (P.S.C. REG.
               NO.101058-RANK NO.126).

      55       SAJEEV R.,
               AGED 49 YEARS, S/O K. RAMACHANDRAN,
               THUPPASSERIL AYANIVELIKULANGAR VILLAGE, S.V.
               MAREKET P.O., KARUNAGAPALLY, KOLLAM DISTRICT
               (P.S.C. REG. NO.102477-RANK NO.148).

      56       ANEESH KUMAR P.C.,
               AGED 44 YEARS, S/O CHOYIKUTTY P.C.,
               PILAVUNNICHALIL, UNNIKULAM VILLAGE, POONOOR P.O.,
               KOZHIKODE DISTRICT-673574, (P.S.C. REG. NO.107982-
               RANK NO.162).

      57       PURUSHOTHAMAN P.K.,
               AGED 50 YEARS, S/O KUNHIRAMAN,
               NARAYANEEYAM, NELLIKKAT, BALLA VILLAGE, BALA P.O.,
               KANHANGAD KASARGOD DISTRICT-671531 (P.S.C. REG.
               NO.108868-RANK NO.92).

      58       SURESH KUMAR S.,
               AGED 50 YEARS, S/O SUKUMARAN NAIR,
               VINESH NIVAS, VILAPPIL VILLAGE, PULIYARAKONAM P.O.,
               TRIVANDRUM DISTRICT-695574 (P.S.C. REG. NO.100736-
               RANK NO.196).

               BY ADVS.
               SRI.V.SETHUNATH
               SRI.V.R.MANORANJAN
               SRI.M.AYYOOBUKHAN

RESPONDENTS:

1 STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, STATE OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM-695001.

2 THE SECRETARY TO DEPARTMENT OF INDUSTRY, GOVT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM-695001.

3 THE SECRETARY TO DEPARTMENT OF LABOUR, GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM-695001.

4 THE SECRETARY TO DEPARTMENT OF FINANCE, GOVT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM-695001.

5 EMPLOYMENT DIRECTORATE (EMP II/III), DIRECTORATE GENERAL RESETTLEMENT, MINISTRY OF DEFENCE, WEST BLOCK-IV RK PURAM, NEW DELHI-110066.

6 KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY, PATTOM, THIRUVANANTHAPURAM-695004.

7 BEKAL RESORTS DEVELOPMENT CORPORATION LTD., THIRUVANANTHAPURAM, KVS HYPER MARKET BUILDING, PALLAKUNNU, BEKAL P.O., KASARAGOD-671318, REPRESENTED BY THE MANAGING DIRECTOR.

8 FOAM MATTINGS (INDIA) LTD., REPRESENTED BY THE MANAGING DIRECTOR POST BOX NO.4619, BEACH ROAD, ALAPPUZHA, KERALA-688001.

9 FOREST INDUSTRIES (TRAVANCORE) LTD., REPRESENTED BY THE MANAGING DIRECTOR, THAIKKATTUKARA P.O., ALUVA-683106.

10 HANDICRAFT DEVELOPMENT CORPORATION OF KERALA LTD.

REPRESENTED BY THE MANAGING DIRECTOR PB NO.171 SMSM INSTITUTE COMPOUND, PRESS ROAD, PUTHENCHANTHAI P.O., TRIVANDRUM-695001.

11 KERALA AGRO INDUSTRIES CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, KISSAN JYOTHI, FORT P.O., THIRUVANANTHAPURAM-695023.

12 KERALA AGRO MACHINERY CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, ATHANI P.O., ERNAKULAM-683585.

13 KERALA AUTOMOBILES LTD., REPRESENTED BY THE MANAGING DIRECTOR, ARALUMOODU P.O.-695123, NEYYATTINKARA, THIRUVANANTHAPURAM.

14 KERALA CERAMICS LTD., REPRESENTED BY THE MANAGING DIRECTOR, KUNDARA, KOLLAM-691501.

15 KERALA ELECTRICAL AND ALLIED ENGINEERING CO. LTD., REPRESENTED BY THE MANAGING DIRECTOR, KOCHI-682036.

16 KERALA FEEDS LTD., REPRESENTED BY THE MANAGING DIRECTOR, KALLETTUMKARA P.O., THRISSUR-680683.

17 KERALA FINANCIAL CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, THIRUVANANTHAPURAM-695033.

18 KERAL FOREST DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR KOTTAYAM-686003.

19 KITCO LTD., REPRESENTED BY THE MANAGING DIRECTOR, PB NO.1820, RAVIPURAM, M.G. ROAD, KOCHI-682016.

20 KERALA KHADI AND VILLAGE INDUSTRIES BOARD, REPRESENTED BY THE MANGING DIRECTOR, VANCHIYOOR, THIRUVANANTHAPURAM-695035.

21 KERALA LAND DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, THYCAUD P.O., THIRUVANANTHAPURAM-695014.

22 KERALA LIVESTOCK DEVELOPMENT BOARD LTD., REPRESENTED BY THE MANAGING DIRECTOR, PATTOM, THIRUVANANTHAPURAM-695004.

23 KERALA MINERALS AND METALS LTD., REPRESENTED BY THE MANAGING DIRECTOR, CHAVARA, KOLLAM-691583.

24 KERALA STATE POWER AND INFRASTRUCTURE FINANCE CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, JAWAHAR NAGAR P.O., KOWDIAR, THIRUVANANTHAPURAM-695003.

25 KERALA SHIPPING AND INLAND NAVIGATION CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, UDAYA NAGAR ROAD, GANDHI NAGAR, KOCHI-682020.

26 KERALA STATE CIVIL SUPPLIES CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, GANDHI NAGAR, KOCHI-682020.

27 KERALA STATE BAMBOO CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR,

ANGAMALY SOUTH-683573.

28 KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, THIRUVANANTAPURAM-695033.

29 KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, KOLLAM-691001.

30 KERALA STATE CONSTRUCTION CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, BANERJI ROAD, KOCHI-682018.

31 KERALA STATE ELECTRICITY BOARD PATTOM, REPRESENTED BY THE SECRETARY, VAIDUDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM-695004.

32 KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, (KELTRON) THIRUVANANTHAPURAM-695010.

33 KERALA STATE FILM DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, VAZHUTHACAUD, THYCAD P.O.,-695014.

34 KERALA STATE FINANCIAL ENTERPRISES LTD., REPRESENTED BY THE MANAGING DIRECTOR, 'BHADRATHA', MUSEUM ROAD,P.B. NO.510, THRISSUR-680020.

35 KERAAL STATE HANDICAPPED PERSONS WELFARE CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, POOJAPPURA, THIRUVANANTHAPURAM-695012.

36 KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR (HANVEEV), NEMOM, THIRUVANANTHAPURAM, KERALA-695020.

37 KERALA STATE HOUSING BOARD, REPRESENTED BY THE MANAGING DIRECTOR, SANTHI NAGAR, THIRUVANANTHAPURAM-695002.

38 KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. T.C.XI/266, KESTON ROAD, KOWDIAR,

THIRUVANANTHAPURAM-695003.

39 KERALA STATE INDUSTRIAL ENTERPRISES LTD., REPRESENTED BY THE MANAGING DIRECTOR, EDAYAR ROAD, PATHALAM, ELOOR, ERNAKULAM-683501.

40 KERALA INFRASTRUCTURE AND TECHNOLOGY FOR EDUCATION (KITE), REPRESENTED BY THE MANAGING DIRECTOR, STATE PROJECT OFFICE, SCERT BUILDING POOJAPPURA, TRIVANDRUM-695012.

41 KERALA INFRASTRUCTURE INVESTMENT FUND BOARD (KIIFB) REPRESENTED BY THE MANAGING DIRECTOR, 2ND FLOOR, FELICITY SQUARE, MG ROAD, STATUE, THIRUVANANTHAPURAM-695001.

42 KERALA STATE POULTRY DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, TC 30/697, PETTAH, THIRUVANANTHAPURAM-695024.

43 KERALA STATE PALMYRAH PRODUCTS DEVELOPMENT AND WORKERS WELFARE CORPORATION LTD.,(KELPALM), REPRESENTED BY THE MANAGING DIRECTOR, KOTTAMOM, KERALA-695122.

44 KERALA STATE ROAD TRANSPORT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM-695023.

45 KERALA SMALL INDUSTRIAL DEVELOPMENT CORPORATION LTD(SIDCO), REPRESENTED BY THE MANAGING DIRECTOR, HOUSING BOARD BUILDING, 6TH FLOOR, SANTHI NAGAR, THIRUVANANTHAPURAM, P.B. NO.50, -695001.

46 KERALA STATE TEXTILE CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, ANNAPPORNA, T.C.9/2000-01, KOCHAR RD, SASTHAMANGALAM, THIRUVANANTHAPURAM-695010.

47 KERALA STATE WAREHOUSING CORPORATION, REPRESENTED BY THE MANAGING DIRECTOR, P.B. NO.1727, WAREHOUSING CORPORATION ROAD, KOCHI-682016.

48 KERALA TOURISM DEVELOPMENT CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, MASCOT SQUARE, POST BOX NO.5424 THIRUVANANTHAPURAM-695033.

49 KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION

LTD., REPRESENTED BY THE MANAGING DIRECTOR, LEVEL 8 (6TH FLOOR) TRANS TOWERS, VAZHUTHAKKAD, THIRUVANANTHAPURAM-14.

50 KERALA URBAN AND RURAL DEVELOPMENT FINANCE CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, 5TH FLOOR, TRANS TOWER, VAZHUTHAKKAD, THIRUVANANTHAPURAM- 695014.

51 MALABAR CEMENTS LTD., REPRESENTED BY THE MANAGING DIRECTOR, WALAYAR, PALAKKAD DIST.-678624.

52 MEAT PRODUCT OF INDIA, REPRESENTED BY THE MANAGING DIRECTOR, KOOTHATTUKULAM, EDAYAR, PIRAVOM ROAD, EDAYAR-686662.

53 OIL PALM INDIA LTD., REPRESENTED BY THE MANAGING DIRECTOR, XIV/130, KOTTAYAM SOUTH P.O., KODIMATHA KOTTAYAM-686013.

54 OVERSEAS DEVELOPMENT AND EMPLOYMENT PROMOTION CONSULTANTS LTD.,(ODEPC), REPRESENTED BY THE MANAGING DIRECTOR, FLOOR V, CARMEL TOWERS, OPP. TO COTTOM HILL SCHOOL, VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.

55 THE PHARMACEUTICAL CORPORATION (IM) KERALA LTD., (OUSHADHI), REPRESENTED BY THE MANAGING DIRECTOR, TKV NAGAR, PARUVANKULAMGARA, KUTTANELLUR, THRISSUR-680014.

56 PLANTATION CORPORTION OF KERALA LTD., FLOOR V, CARMEL TOWERS OPP. TO COTTON HILL SCHOOL, VAZHUTHACAUD, THIRUVANANTHAPURAM-695014.

57 ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA LTD., REPRESENTED BY THE MANAGING DIRECTOR, 2ND FLOOR, PREETHI BUILDING, M.V. ROAD, PALARIVATTOM, KOCHI-682025.

58 STATE FARMING CORPORATION OF KERALA LTD., REPRESENTED BY THE MANAGING DIRECTOR, FARM HOUSE, VETTITHITTA P.O., ALIMUKKU, PUNALUR,-689696.

59 STATE MEDICINAL PLANT BOARD, REPRESENTED BY THE CHIEF EXECUTIVE OFFICER, STATE MEDICINAL PLANTS BOARD (SMPB), SHORNUR ROAD, THRISSUR-680022.

60 STEEL COMPLEX LTD., REPRESENTED BY THE MANAGING DIRECTOR, POST BOX NO.42, STEEL NAGAR KOLATHARA P.O., KOZHIKODE-673655.

61 STEEL AND INDUSTRIAL FORGING LTD., REPRESENTED BY THE MANAGING DIRECTOR, ATHANI, THRISSUR-680581.

62 KERALA TOURISM INFRASTRUCTURE LTD, 4TH FLOOR, VIPANCHIKA TOWERS, TC 24/588(6), GOVERNMENT GUEST HOUSE, JUNCTION, THYCAUD P.O., THIRUVANANTHAPURAM-695014, REPRESENTED BY THE MANAGING DIRECTOR, THIRUVANANTHAPURAM.

63 TRACO CABLE COMPANY LTD., REPRESENTED BY THE MANAGING DIRECTOR, 4TH FLOOR, KSHB OFFICE COMPLEX, PANAMPILLY NAGAR, P.B.2404, KOCHI-682036.

64 TRANSFORMERS AND ELECTRICALS KERALA LTD., REPRESENTED BY THE MANAGING DIRECTOR, ANGAMALY SOUTH, ERNAKULAM DISTRICT COCHIN, KERALA-683573.

65 TRAVANCORE CEMENTS LTD., REPRESENTED BY THE MANAGING DIRECTOR, NATTAKOM, KOTTAYAM-686013.

66 TRAVANCORE COCHIN CHEMICALS LTD., REPRESENTED BY THE MANAGING DIRECTOR, UDYOGAMANDAL P.O., KOCHI-683501. 67 TRAVANCORE TITANIUM PRODUCTS LTD., REPRESENTED BY THE MANAGING DIRECTOR, KOCHUVELI, THIRUVANANTHAPURAM-695021. 68 UNITED ELECTRICALS INDUSTRIES LTD., REPRESENTED BY THE MANAGING DIRECTOR, VADAKKEVILA P.O., PALLIMUKKU-691010, KOLLAM. 69 KERALA STATE DRUGS AND PHARMACEUTICALS LTD., KALVOOR, ALAPPUZHA-688522.

70 KERALA STATE COASTAL AREA DEVELOPMENT CORPORATION, REPRESENTED BY THE MANAGING DIRECTOR,

I FLOOR, CHALACHITRA KALABHAVAN BUILDING, VAZHUTHA VAUD, THIRUVANANTHAPURAM-695014. 71 KERALA IRRIGATION INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED,(KIIDC), REPRESENTED BY THE MANAGING DIRECTOR, VASANTH VIHAR GARDENS, KUMARAPURAM, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM-695011. 72 KERALA STATE IT INFRASTRUCTURE LTD., REPRESENTED BY THE MANAGING DIRECTOR, TC NO.14/196/2, 3RD FLOOR, CHANDRASEKHARAN NAIR STADIUM, PALAYAM, TRIVANDRUM-695033. 73 KERALA POLICE HOUSING AND CONSTRUCTION CORPORATION LIMITED, REPRESENTED BY THE MANAGING DIRECTOR, CHANDARASEKARAN NAIR STADIUM, PALAYAM, VIKAS BHAVAN P.O., TRIVANDRUM-695033. 74 KERALA STATE POWER AND INFRASTRUCTURE FINANCE CORPORATION LIMITED,(KSPIFC), REPRESENTED BY THE MANAGING DIRECTOR, KPFC BHAVANAM, VELLAYAMBALAM, SASTHAMANGALAM P.O., THIRUVANANTHAPURAM-695010. 75 KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (KINFRA), REPRESENTED BY THE MANAGING DIRECTOR, KINFRA HOUSE, TC 31/2312, SASTHAMANGALAM, THIRUVANANTHAPURAM-695010. 76 KERALA URBAN AND RURAL DEVELOPMENT FINANCE CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, 5TH FLOOR, TRANS TOWER, VAZHUTHACAUD, THIRUVANANTHAPURAM-695014. 77 GREATER COCHIN DEVELOPMENT AUTHORITY (GCDA), REPRESENTED BY ITS SECRETARY, P.B. NO.2012, KADAVANTHARA, KOCHI-682020. 78 THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY (TRIDA), REPRESENTED BY THE SECRETARY, JAYA MANSION, VAZHUTHACAUD, SASTHAMANGALAM P.O., THIRUVANANTHAPURAM-695010. R7 BY ADV. SRI.K.JAJU BABU (SR.) R7 BY SMT.M.U.VIJAYALAKSHMI, SC, BEKAL RESORTS R8, R15, R61, R64 BY ADV. SRI.SAJI VARGHESE R8, R15, R61, R64 BY ADV. SMT.MARIAM MATHAI R9 BY ADV. SRI.DINESH MATHEW J.MURICKEN R10, R23, R27, R67 BY ADV. SMT.LATHA ANAND

R14 BY ADV. SMT.ANN MARIA FRANCIS R14, R34, R66 BY ADV. SRI.M.GOPIKRISHNAN NAMBIAR R14, R34, R66 BY ADV. SRI.K.JOHN MATHAI R14, R34, R66 BY ADV. SRI.JOSON MANAVALAN R14, R34, R66 BY ADV. SRI.KURYAN THOMAS R14, R34, R66 BY ADV. SRI.PAULOSE C. ABRAHAM R16 BY ADV. SRI.P.BENNY THOMAS R16 BY ADV. SRI.D.PREM KAMATH R17 BY ADV. SRI.M.R.VENUGOPAL R17 BY ADV. SMT.DHANYA P.ASHOKAN R18 BY SMT.KABANI DINESH, SC, KFDC R20 BY ADV. SRI.N.RAJAGOPALAN NAIR R21 BY SRI.BAIJURAJ G., SC, KLDC LTD. R22 BY ADV. SRI.MILLU DANDAPANI R26 BY ADV. SRI.R.LAKSHMI NARAYAN R29 BY ADV. SRI.VIPIN P.VARGHESE R29 BY ADV. SHRI.SANJEEV G.

R30 BY ADV. SRI.M.RAJAGOPALAN NAIR R30 BY ADV. SRI.G.BIJU R31 BY SRI.M.K.THANKAPPAN, SC, KERALA STATE ELECTRICITY BOARD LIMITED R32 BY ADV. SMT.M.A.ZOHRA R33 BY ADV. SRI.A.SUDHI VASUDEVAN (SR.) R33 BY SRI.JOSE JONES JOSEPH, SC, KERALA STATE FILM DEVELOPMENT CORPN. LTD.

R37 BY ADV. SRI.MANOJ RAMASWAMY R38 BY SRI.P.U.SHAILAJAN, SC, KSIDC R42 BY ADV. SRI.M.SREEKUMAR R43 BY ADV. SRI.P.NARAYANAN R43 BY ADV. SMT.P.SHEEBA R43 BY ADV. SRI.VISHAK.K.JOHNSON R45 BY ADV. MR.BIJU G., SC, SIDCO R46 BY SRI.P.U.SHAILAJAN, SC, KERALA STATE TEXTILE CORPORATION LTD R47 BY SRI.MAJNU KOMATH, SC, K.S.W.C. R51 BY SMT.LATHA ANAND, SC, MALABAR CEMENTS LIMITED R58 BY ADV. SRI.DENIZEN KOMATH R66 BY ADV. SRI.RAJA KANNAN R70 BY ADV. SRI.A.K.ALEX R70 BY ADV. SMT.SHEELA R. CHANDRAN R73 BY ADV. SRI.M.DINESH R75 BY ADV. SRI.P.U.SHAILAJAN R77 BY ADV. SMT.MINI.V.A.

R78 BY ADV. SRI.K.A.JALEEL

BY SRI. P.C.SASIDHARAN - SC, SRI.SUNIL KUMAR KURIAKOSE - GP THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

JUDGMENT The petitioners are stated to be the

persons included in Ext.P2 - which is a Rank

List to the post of Security Guard/Security

Guard Gr.II/Watcher Gr.II prepared by the

Kerala State Public Service Commission (PSC

for short) - pursuant to Ext.P1 Notification

issued by the said Authority.

2. The petitioners assert that even

though Ext.P2 Rank List came into force on

31/01/2018 and is due to expire on

31/01/2021, various Government Owned

Companies/Corporations/Boards - who are

respondents 7 to 78 in this case - have not

yet notified the PSC of the available

vacancies and therefore, that only 124 among

the persons in Ext.P2 have been able to

secure employment until now.

3. They allege that in spite of Ext.P1

Notification and Ext.P2 Rank List,

respondents 7 to 78 are still engaging

persons on contract basis or on daily wage

basis and that this is an affront on their

constitutional guarantees under Article 19(1)

(g).

4. The petitioners, therefore, pray

that respondents 7 to 78 be directed to

terminate all temporary employees in the

cadre of the posts mentioned in Exts.P1 and

P2 and to direct them to report all the

vacancies in such cadre to the PSC within a

time frame to be fixed by this Court.

5. In response to the submissions of

the petitioners as made by their learned

counsel, Shri.V.Sethunath, the learned

Government Pleader, Shri.Sunil Kumar

Kuriakose submitted that Ext.P1 Notification

applies only to those Government Owned

Companies/ Corporations/Boards which are

governed by the Kerala Public Service

Commission (Consultation by Corporations and

Companies) Rules, 1971. He submitted that

these Rules have been incorporated in view of

the powers vested under Section 4 of the

Kerala Public Service Commission (Additional

Functions as Respects Certain Corporations

and Companies) Act, 1970 and that the

Corporations, Boards and Companies, governed

by these Rules, are enumerated in Rule 2

thereof. He submitted that as regards the

entities mentioned in this Rules, they will

certainly have to comply with Ext.P1 and can

fill up the vacancies in the sanctioned posts

mentioned therein only under the advice of

the PSC. He added that, however, many of the

respondents in the party array are not

governed by the Rules and therefore, that the

petitioners may not be given an omnibus order

as prayed for by them.

6. Shri.Sunil Kumar Kuriakose, however,

conceded that as regards those

Companies/Corporations/Boards which are

wholly owned by the Government and

enumerated in Rule 2 of the afore Rules, they

are bound to report all the vacancies in the

sanctioned posts to the PSC and that they can

be filled up only under their advise, as long

as the specified mode of appointment to such

posts is direct recruitment.

7. The learned Government Pleader

concluded his submissions by saying that even

though, in Ext.P2, only 29 vacancies have

been mentioned, in fact, 139 vacancies have

been reported by the various

persons from Ext.P2 Rank List have already

been advised. He, therefore, prayed that this

writ petition be closed.

8. There are various counsel appearing

for respondents 7 to 78 in this matter. All

of them conceded that if their respective

clients are governed by the Rules and if the

posts are sanctioned and earmarked for direct

recruitment, they are bound to report

vacancies in such to the PSC and to

thereafter fill them up as per the mandate of

the afore Rules. They submitted that,

however, many of the vacancies that are being

now eyed by the petitioners are not

sanctioned ones and that they are engaging

persons on daily wages or contract basis for

less than 180 days or in such other manner,

in exigencies of administrative conveniences.

They say that since these posts are not

sanctioned, their clients are not in a

position to report the same to the PSC as per

the mandate of the Rules. They, therefore,

prayed that this Court may confine

consideration of reliefs to the petitioners

to the extent of the vacancies which are

sanctioned and earmarked for direct

recruitment and also only with respect to

those respondents among 7 to 78 who come

within the ambit of the Rules.

9. Shri. P.C.Sasidharan, learned

Standing Counsel for the Public Service

Commission affirms that 124 candidates have

already been advised from Ext.P2 list as of

now and that, pending this lis, the 69th

respondent - Kerala State Drugs and

Pharmaceuticals Ltd. has reported a further 8

vacancies and five candidates have already

thus advised. He submitted that as soon as

other Corporations report their vacancies,

the PSC will take action as per law to advise

candidates against it.

10. I have considered the afore

submissions very carefully.

11. There is no doubt that the reliefs

sought for in this writ petition are not

specific and no details are provided by the

petitioners. Their omnibus allegation is that

many of respondents 7 to 78 or all of them

are still engaging persons on temporary

basis, even though they are bound in law to

appoint persons from Ext.P2 Rank List on the

advice of the PSC to such vacancies.

12. However, going by the Rules, it is

only those entities enumerated in Rule 2

thereof who would come within the confines of

the exercise as ordered through Ext.P1 and

that too when the vacancies are earmarked for

direct recruitment. There can be no doubt

about this from Ext.P1, since it specifically

provides so.

13. The adscititious question is whether

all the vacancies now seemingly available in

the respondents Corporations/Companies/

Boards would be required to be reported to

the PSC, even when they are not sanctioned.

This is because the learned counsel for these

entities say that even without sanctioned

posts being available, persons are being

engaged on contract/daily wage basis for

administrative exigencies but that unless

they are formally sanctioned by the

Government, it would not be possible for them

to report it to the PSC.

14. I find substantial force in the

afore submission since, merely because some

persons are engaged by the respondents -

entities on contract or daily wage basis, it

would not inure to the benefit of the persons

in Ext.P2, unless those posts are sanctioned.

Obviously, therefore, it is only those posts

are so sanctioned, which can be directed to

be reported to the PSC.

15. In the conspectus of the above, I

dispose of this writ petition with the

following directions:-

(a) Those among respondents 7 to 78,

governed by the Rules, will report all the

vacancies in their existing and sanctioned

posts - to which the mode of appointment as

per their Special Rules, if any, is direct

recruitment - on or before 5.00 p.m. on

28/01/2021 to the PSC, as per the usual

procedure.

(b) On the vacancies being so reported,

the PSC will initiate action to advise

candidates from Ext.P2 as per the applicable

Regulations and Rules and shall complete the

same as expeditiously as is possible.

Sd/-

DEVAN RAMACHANDRAN

JUDGE MC/19.1.2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE NOTIFICATION PUBLISHED IN GAZETTE DATED 15.11.2013 AS CATEGORY NO.410/2013 BY THE 6TH RESPONDENT

EXHIBIT P2 THE TRUE COPY OF THE NOTIFICATION DATED 31.1.2018 VIDE NOTIFICATION BEARING NO.76/2018/ROQ BY THE 6TH RESPONDENT

EXHIBIT P3 THE TRUE COPY OF THE ORDER DATED 26/02/2016 ISSUED BY THE GOVERNMENT OF KERALA, FINANCE DEPARTMENT.

RESPONDENT'S/S EXHIBITS:

EXHIBIT R14(A) A TRUE COPY OF THE COMMUNICATION DATED 25.02.2019.

EXHIBIT R31(A) TRUE COPY OF THE GOVERNMENT ORDER NO.(MS) NO.47/2013/HOME DATED 22.02.2013.

EXHIBIT R 38 A TRUE COPY OF THE GOVERNMENT ORDER GO MS NO 409/00/GAD DATED 23.6.2000

EXHIBIT R 38 B TRUE COPY OF THE CIRCULAR NO.71307/1`2/GAD DATED 1/10/2012 ISSUED BY THE GOVERNMENT OF KERALA

EXHIBIT R29(A) THE TRUE COPY OF THE GOVERNMENT ORDER NO.

22437/BPE/85/PLG DATED 04/01/1986.

EXHIBIT R29(B) THE TRUE COPY OF THE SALARY STATEMENT OF WATCHMAN.

EXHIBIT R29(C) THE TRUE COPY OF THE GOVERNMENT CIRCULAR NO. 25941/G2/2013/LBR DATED 05/02/2014.

EXHIBIT R29(D) THE TRUE COPY OF THE GOVERNMENT CIRCULAR NO. 39483/G2/87/LBR DATED 05/01/1988.

EXHIBIT R33(A) A TRUE COPY OF THE APPOINTMENT ORDER DATED 30/12/2017 ISSUED BY THE 33RD RESPONDENT TO SRI. SUMESH K.V.

EXHIBIT R33(B) A TRUE COPY OF LETTER DATED 15/07/2019 ISSUED BY THE MANAGING DIRECTOR OF THE 33RD RESPONDENT TO THE SECRETARY OF THE 6TH RESPONDENT ALONG WITH PROFORMA FOR REPORTING VACANCY.

EXHIBIT R26(1) PHOTOCOPY OF THE ANNEXURE II OF THE GO(MS) NO.13/2017/F AND CSD DATED 19/06/2017.

EXHIBIT R31(A) TRUE COPY OF THE GOVERNMENT ORDER NO.(MS) NO.47/2013/HOME DATED 22/02/2013.

MC

                     (TRUE COPY)                  PA TO JUDGE
 

 
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