Kripesh.C.K. vs State Of Kerala
2021 Latest Caselaw 174 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                  WP(C).No.4528 OF 2020(M)


PETITIONERS:

     1       KRIPESH.C.K., AGED 34 YEARS
             S/O.KUTTIKRISHNAN NAIR, ANASWARA, DREAM LAND
             VILLA, PUTHUPPANAM, VADAYAMPADI P.O.,
             PUTHENCRUZ, ERNAKULAM-682308.

     2       JOSE T.VARGHESE, AGED 47 YEARS
             S/O.T.U.VARGHESE, THOTTAPPILLIL HOUSE,
             VADAYAMPADI P.O., PUTHENCRUZ,
             ERNAKULAM-682308.

     3       T.P.VARGHESE, AGED 58 YEARS
             S/O.VARGHESE, THOTTAPPILLIL HOUSE,
             VADAYAMPADI P.O., PUTHENCRUZ,
             ERNAKULAM-682308.

     4       SHAINESH G.V, AGED 35 YEARS
             S/O.UNNI MADHAVAN, DREAM LAND VILLA,
             VADAYAMPADI P.O., PUTHENCRUZ,
             ERNAKULAM-682308.

             BY ADV. SRI.NANDAGOPAL S.KURUP

RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
             INDUSTRIES AND COMMERCE DEPARTMENT,
             GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM-695001.

     2       DIRECTOR OF MINING AND GEOLOGY,
             DIRECTORATE OF MINING AND GEOLOGY,
             THIRUVANANTHAPURAM-695004.

     3       THE GEOLOGIST,
             DEPARTMENT OF MINING AND GEOLOGY, DISTRICT
             OFFICE, ERNAKULAM-682030.
 Writ Petition (C) No.4528 of 2020

                                    ..2..



       4       VIJU M.ITTOOP,
               MYKULANGARA HOUSE, KINGINIMATTOM P.O.,
               KOLENCHERRY, ERNAKULAM DISTRICT-682311.

       5       POOTHRIKKA GRAMA PANCHAYAT,
               POOTHRIKKA P.O., ERNAKULAM-682308, REPRESENTED
               BY ITS SECRETARY.

       6       PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION,
               KENDRIYA BHAVAN, BLOCK-C2, THIRD FLOOR, CSEZ
               P.O., KAKKANAD, ERNAKULAM REPRESENTED BY THE
               DEPUTY CHIEF CONTROLLER OF EXPLOSIVES-682037.

               R1-3 BY GP SRI. PAUL ABRAHAM VAKKANAL
               R4 BY ADV. SRI.SANTHOSH MATHEW
               R4 BY ADV. SRI.ARUN THOMAS
               R4 BY ADV. SRI.JENNIS STEPHEN
               R4 BY ADV. SRI.VIJAY V. PAUL
               R4 BY ADV. SMT.KARTHIKA MARIA
               R4 BY ADV. SRI.ANIL SEBASTIAN PULICKEL
               R5 BY ADV. SRI.SAJEEV KUMAR K.GOPAL
               SRI. VIJAYAKUMAR, ASG

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Writ Petition (C) No.4528 of 2020

                                     ..3..




                 Writ Petition (C) No.4528 of 2020
                -----------------------------------------------


                             JUDGMENT

The writ petition is closed without prejudice to the

right of the petitioners to file a fresh writ petition, if so advised,

concerning the same subject matter.

Sd/-

P.B.SURESH KUMAR, JUDGE

ds 05.01.2021