Jose Joseph vs The Registrar Of Co-Operative ...
2021 Latest Caselaw 1706 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     FRIDAY, THE 15TH DAY OF JANUARY 2021 / 25TH POUSHA, 1942

                      WP(C).No.40858 OF 2016(F)


PETITIONER:

               JOSE JOSEPH, PULICKEEL HOUSE, RAMAPURAM BAZAR P.O,
               KOTTAYAM DISTRICT,PIN-686576., WORKING AS JUNIOR
               MARKETING OFFICER, THE KERALA STATE CO-OPERATIVE
               RUBBER MARKETING FEDERATION LTD, P.B.NO.15,
               GANDHI NAGAR, COCHIN-682 020.

               BY ADVS.
               SRI.GEORGEKUTTY MATHEW
               SRI.M.D.SASIKUMARAN

RESPONDENTS:

      1        THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
               OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
               P.B.NO.185, THIRUVANANTHAPURAM, PIN-695 001.

      2        THE KERALA STATE CO-OPERATIVE RUBBER MARKETING
               FEDERATION LTD., NO.15, GANDHI NAGAR, COCHIN-682020,
               REPRESENTED BY ITS MANAGING DIRECTOR.

      3        K.S.UDAYAKUMAR, JUNIOR MARKETING OFFICER,
               THE KERALA STATE CO-OPERATIVE RUBBER MARKETING
               FEDERATION LTD., NO.15, GANDHI NAGAR,
               COCHIN-682 020.

               BY ADV. SRI. B. HAREESH KUMAR - SR.GP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD           ON
15.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.40858 OF 2016

                               -2-

                         JUDGMENT

Dated this the 15th day of January 2021

The learned counsel for the petitioner submits

that he has been instructed not to press this writ

petition. Consequently, this writ petition is

dismissed as being not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv