N.M.Rafeeq vs Union Of India
2021 Latest Caselaw 1703 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

          THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR

                                  &

             THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

     FRIDAY, THE 15TH DAY OF JANUARY 2021 / 25TH POUSHA, 1942

               RP.No.680 OF 2017 IN WP(C). 8807/2017

  AGAINST THE JUDGMENT IN WPC 8807/2017 DATED 16-03-2017 OF HIGH
                         COURT OF KERALA


REVIEW PETITIONER/PETITIONER IN WPC:

             N.M.RAFEEQ,
             NJARECKATTIL HOUSE, KUZHIVELIPADI,
             EDATHALA P.O., ALUVA,
             ERNAKULAM DISTRICT - 683 561.

             BY ADVS.
             SRI.P.CHANDRASEKHAR
             SRI.K.ARJUN VENUGOPAL
             SMT.V.A.HARITHA
             SMT.MARY RESHMA GEORGE
             SMT.P.M.MAZNA MANSOOR
             SRI.C.R.SYAMKUMAR
             SMT.SANDHYA R.NAIR


RESPONDENTS/RESPONDENTS IN WPC:

      1      UNION OF INDIA
             REPRESENTED BY SECRETARY,
             MINISTRY OF DEFENCE, GO,
             SOUTH BLOCK, NEW DELHI - 110 001.

      2      THE DIRECTOR
             NATIONAL SECURITY AGENCY,
             NEW DELHI - 110 001.

      3      THE DIRECTOR
             CENTRAL BUREAU OF INVESTIGATION,
             NEW DELHI - 110 001.
 R.P.No.680 of 2017
                                2


       4       THE CHIEF ENGINEER (NW),
               MILITARY ENGINEERING SERVICES (MES)
               INDIAN NAVY, KATARIBAGH, NAVAL (NW) P.O.,
               KOCHI - 681 004.

       5       M.K.ABU,
               MAROTTICKAL HOUSE, MALLIYEKAPADI,
               EDATHALA P.O., ALUVA,
               PIN - 683 561, ERNAKULAM.

               SRI.P.VIJAYAKUMAR, ASGI
               SRI SASTHAMANGALAM S AJITHKUMAR, SC FOR R3,
               ADV.SRI.P.M.BINOY KRISHNA FOR R5
               ADV. SRI.P.K.MADHUSOODANAN

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
15.01.2021, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
 R.P.No.680 of 2017
                                       3




                                     ORDER

Dated this the 15th day of January, 2021

S.Manikumar, C.J.

Mr.P.Chandrasekhar, learned counsel for the review petitioner

submitted that he is not pursuing the review petition. The review

petition is, therefore, dismissed.

Pending interlocutory applications, if any, shall stand closed.

Sd/-

S.Manikumar Chief Justice

Sd/-

Shaji P.Chaly Judge vpv

/TRUE COPY/

P.A. TO JUDGE