Salim M vs Harikumar V
2021 Latest Caselaw 1689 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

       FRIDAY, THE 15TH DAY OF JANUARY 2021 / 25TH POUSHA, 1942

           Con.Case(C).No.149 OF 2018(S) IN WP(C). 7953/2017

 AGAINST THE ORDER/JUDGMENT IN WPC 7953/2017 DATED 04-04-2017 OF HIGH
                           COURT OF KERALA


PETITIONERS:

       1       SALIM M.
               CHAKKECHIL HOUSE, MANNAR P.O.,
               KURITTISSERY,
               ALAPPUZHA DISTRICT

       2       SHEEJA
               CHAKKECHIL HOUSE, MANNAR P.O.,
               KURITTISSERY,
               ALAPPUZHA DISTRICT.

               BY ADV. SRI.UNNI. K.K. (EZHUMATTOOR)

RESPONDENT:

               HARIKUMAR V.
               AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER,
               REVENUE DIVISIONAL OFFICER,
               OFFICE OF RDO, CHENGANOOR,
               ALAPPUZHA DISTRICT 689174.

               R1 BY GOVERNMENT PLEADER SRI.A RAVIKRISHNAN

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON
15.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case C).No.149 of 2018           2




                              JUDGMENT

It is submitted by the learned counsel for the petitioners that the

directions in the judgment dated 04.04.2017 in W.P.(C).No.7953 of 2017

have been complied with. This submission of the learned counsel for the

petitioner is recorded and the contempt of court case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns/15.01.2021

APPENDIX

RESPONDENT'S/S EXHIBITS:

ANNEXURE A TRUE COPY OF THE JUDGMENT DATED 4.4.2017 IN WP(C).NO.7953 OF 2017 ON THE FILES OF THE HON'BLE HIGH COURT

RESPONDENTS EXHIBITS:

ANNEXURE R1(A) TRUE COPY OF THE ORDER IN PROCEEDINGS NO.B-

2938/17 DATED 03.01.2018

ANNEXURE R1(B) TRUE COPY OF THE REPORT OF LLMC DATED 07.02.2O018

ANNEXURE R1(C) TRUE COPY KSREC REPORT DATED 15.07.2019

ANNEXURE R1(D) TRUE COPY OF THE REPORT OF THE AGRICULTURAL OFFICER DATED NIL

ANNEXURE R1(E) TRUE COPY OF THE LETTER DATED 28.2.2020 OF THE AGRICULTURAL OFFICER

ANNEXURE R1(F) TRUE COPY OF THE PRINTOUT OF G-MAIL DATED 05.03.2020

ANNEXURE R1(G) TRUE COPY OF ORDER DATED 27.01.2020

//TRUE COPY//

P.A TO JUDGE