Shobha Saju vs Saju Joseph
2021 Latest Caselaw 1674 Ker

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OP (FC).No.607 OF 2016(R)

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                  &

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    FRIDAY, THE 15TH DAY OF JANUARY 2021 / 25TH POUSHA, 1942

                      OP (FC).No.607 OF 2016(R)

 AGAINST THE ORDER/JUDGMENT DATED 19.10.2016 IN I.A.NO.1710/2016
IN I.A.4361/2015 IN OP 2143/2015 OF THE FAMILY COURT,ERNAKULAM


PETITIONER/S:

                SHOBHA SAJU
                AGED 35 YEARS
                D/O T.O JOSEPH, THERUVAMKUNNEL HOUSE,
                THATTARATHATTA P.O, KARIMKUNNAM, THODUPUZHA, IDUKKI
                685 586, PRESENTLY AT PAINUTHARA HOUSE, ST.
                JOSEPH'S CHURCH ROAD, K.P VALLON ROAD, KADAVANTHARA
                P.O, ERNAKULAM 682 020.

                BY ADV. SRI.V.K.PEERMOHAMED KHAN

RESPONDENT/S:

      1         SAJU JOSEPH
                S/O P.M. JOSEPH, PAINUTHARA HOUSE, ST. JOSEPH'S
                CHURCH ROAD, K.P VALLON ROAD, KADAVANTHARA P.O,
                ERNAKULAM 682 020.

      2         MARY JOSEPH
                W/O P.M. JOSEPH, PAINUTHARA HOUSE, ST. JOSEPH'S
                CHURCH ROAD, K.P VALLON ROAD, KADAVANTHARA P.O,
                ERNAKULAM 682 020.


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD             ON
15.1.2021, THE COURT ON 15-01-2021 DELIVERED THE FOLLOWING:
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OP (FC).No.607 OF 2016(R)




           A.MUHAMED MUSTAQUE & C.S.DIAS, JJ.
              ======================
                   OP(FC) No.607 of 2016
              ======================
           Dated this the 15th day of January, 2021.

                            JUDGMENT

MUHAMED MUSTAQUE, J.

The learned counsel appearing for the petitioner submits

that the original petition is not pressed. Accordingly, the original

petition is dismissed as not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

                                             C.S.DIAS

SKS/15.1.2021                                 JUDGE

OP (FC).No.607 OF 2016(R)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PETITION IN O.P NO 2143/2015 ON THE FILES OF THE HONOURABLE FAMILY COURT, ERNAKULAM.

EXHIBIT P2 TRUE COPY OF THE ORDER IN I.A NO 4361/2015 IN OP NO 2143/2015

EXHIBIT P3 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENTS HEREIN IN I.A NO 4361/2015 IN O.P NO 2143/2015 ON THE FILES OF THE FAMILY COURT, ERNAKULAM.

EXHIBIT P4 TRUE COPY OF THE PETITION IN I.A NO 1710/2016 IN I.A NO 4361/2015 IN O.P 2143/2015

EXHIBIT P5 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE PETITIONER.

EXHIBIT P6 TRUE COPY OF THE ORDER.

EXHIBIT P7 TRUE COPY OF THE PETITION.