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M/S.Ardeshir B.Cusetjee & Sons ... vs Board Of Trustees Of The Cochin ...
2021 Latest Caselaw 1560 Ker

Citation : 2021 Latest Caselaw 1560 Ker
Judgement Date : 14 January, 2021

Kerala High Court
M/S.Ardeshir B.Cusetjee & Sons ... vs Board Of Trustees Of The Cochin ... on 14 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR.JUSTICE N.NAGARESH

     THURSDAY, THE 14TH DAY OF JANUARY 2021/24TH POUSHA, 1942

                    WP(C).No.18790 OF 2013(W)


PETITIONER:

               M/S.ARDESHIR B.CUSETJEE & SONS PVT.LTD,
               MACKINON MACKENZIE BUILDING, 4, SHOORJI
               VALLABHDAS BUILDING, BALLARD ESTATE,
               MUMBAI 400 001,
               REP. BY ITS BRANCH MANAGER
               SRI.S.A.BALASUBRAMANIAN.

               BY ADVS.
               SRI.V.M.SYAM KUMAR
               SRI.V.N.HARIDAS
               SMT.KRIPA ELIZABETH MATHEWS
               SMT.C.B.SUMA DEVI

RESPONDENTS:

         1     BOARD OF TRUSTEES OF THE COCHIN PORT,
               COCHIN PORT TRUST, PORT TRUST OFFICE,
               WILLINGDON ISLAND, KOCHI - 682 003.

         2     THE CHAIRMAN COCHIN PORT TRUST,
               PORT TRUST OFFICE,
               WILLINGDON ISLAND, KOCHI - 682 003.

               R1-2 BY ADV. SRI.K.ANAND (SR.)
               R1 BY ADV. SRI.B.S.KRISHNAN SR.
               R1-2 BY ADV. SMT.LATHA ANAND
               R1-2 BY ADV M. GOPIKRISHNAN NAMBIAR
               BY ADV. P. GOPINATH MENON
               BY ADV. BENNY P THOMAS
               BY ADV. JOHN MATHAI K

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 14.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
SR
 WP(C) No.18790/2013
                                :2 :




                        JUDGMENT

~~~~~~~~~

Dated this the 14th day of January, 2021

When the matter is taken up for consideration, the

learned counsel for the petitioner submitted that the petitioner

does not want to prosecute the writ petition. Accordingly, this

writ petition is dismissed as withdrawn.

Sd/-

N. NAGARESH, JUDGE

aks/14.01.2021

 
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