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Fr. Paul George Karedan (Aged 56 ... vs Rajan Cobragade Ias
2021 Latest Caselaw 1555 Ker

Citation : 2021 Latest Caselaw 1555 Ker
Judgement Date : 14 January, 2021

Kerala High Court
Fr. Paul George Karedan (Aged 56 ... vs Rajan Cobragade Ias on 14 January, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

  THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

        Con.Case(C).No.57 OF 2021 IN WP(C). 10239/2020

   JUDGMENT IN WP(C) 10239/2020(D) OF HIGH COURT OF KERALA
                       DATED 25.5.2020
                       --------------

PETITIONER/PETITIONER :-

            FR. PAUL GEORGE KAREDAN (AGED 56 YEARS,
            S/O. GEORGE), CHIEF EXECUTIVE TRUSTEE,
            LISSIE MEDICAL AND EDUCATIONAL INSTITUTIONS,
            LISSIE HOSPITAL COMPLEX, COCHIN - 682 018.

            BY ADVS.
            SRI.KURIAN GEORGE KANNANTHANAM (SR.)
            SRI.TONY GEORGE KANNANTHANAM


RESPONDENT/1ST RESPONDENT :-

            RAJAN COBRAGADE IAS
            (AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER), THE SECRETARY TO GOVERNMENT,
            HEALTH AND FAMILY WELFARE DEPARTMENT,
            GOVERNMENT SECRETARIAT, TRIVANDRUM - 695 001.

            BY SMT.NISHA BOSE, SR GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.01.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C).No.57 OF 2021

                                    -: 2 :-


                                 JUDGMENT

Dated this the 14th day of January 2021

The learned Government Pleader has placed on record a copy of

an order dated 13.1.2021, whereby the request of the petitioner has

been rejected.

The Contempt of Court Case is, accordingly, closed without

prejudice to the contentions of the parties in the right to challenge

the order.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/14.1.2021 Con.Case(C).No.57 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE I CERTIFIED COPY OF THE JUDGMENT DATED 25.05.2020 IN W.P.(C) NO.10239/2020 OF THIS HON. COURT.

ANNEXURE II TRUE COPY OF THE NOTIFICATION DATED 21.12.2020 ISSUED BY THE DIRECTOR OF MEDICAL EDUCATION.

 
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