Salamath.P vs Biju Prabhakar
2021 Latest Caselaw 1554 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

            THE HONOURABLE MR. JUSTICE SATHISH NINAN

   THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

        Con.Case(C).No.1859 OF 2020 IN WP(C). 9021/2020

 JUDGMENT DT.27.05.2020 IN WP(C) 9021/2020(C) OF HIGH COURT OF
                            KERALA

                           ----------


PETITIONER/PETITIONER:

             SALAMATH.P,
             AGED 42 YEARS
             S/O.AHAMMEDKUTTY, POTTAMAL HOUSE, KARANTHOOR P.O.,
             KUNNAMANGALAM, KOZHIKODE DISTRICT, PIN-673573,
             (ASST.DEPOT ENGINEER, KERALA STATE ROAD TRANSPORT
             CORPORATION, KALPETTA DEPOT).

             BY ADV. SRI.C.V.MILTON

RESPONDENT/RESPONDENT NO. 1 IN WP(C):

             BIJU PRABHAKAR, I.A.S
             MANAGING DIRECTOR, KERALA STATE ROAD
             TRANSPORT CORPORATION, TRANSPORT BHAVAN, FORT P.O.,
             THIRUVANANTHAPURAM-695023.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 14.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                        SATHISH NINAN, J.
              ==================
                    C. O. C. No.1859 of 2020
              ==================
             Dated this the 14th day of January, 2021

                              JUDGMENT

It is reported by the respondent that the

directions in the judgment have been complied with. Submission is recorded. Contempt petition is

closed.

Sd/-

SATHISH NINAN JUDGE

kns/-

//True Copy//

P.S. to Judge Con.Case(C).No.1859 OF 2020

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN W.P.

(C)NO.9021 OF 2020 DATED 27.05.2020.

ANNEXURE A2 TRUE COPY OF THE NOTICE DATED 20.08.2020 SENT TO THE 1ST RESPONDENT.

-----------