Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bijoy Syriac vs The Board Of Public Examinations
2021 Latest Caselaw 1537 Ker

Citation : 2021 Latest Caselaw 1537 Ker
Judgement Date : 14 January, 2021

Kerala High Court
Bijoy Syriac vs The Board Of Public Examinations on 14 January, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

                        WP(C).No.486 OF 2021(I)


PETITIONER:
      1        BIJOY SYRIAC
               AGED 54 YEARS
               NJAVALLIL, PARATHODE P.O., PODIMATTOM,
               KOTTAYAM DISTRICT-686512,
               NOW RESIDING AT NJAVALLIL HOUSE,
               KOCHAPPALLY ROAD, CHILAVANNUR, KADAVANTHARA,
               ERNAKULAM DISTRICT-682020

               BY ADVS.
               SRI.N.RAGHURAJ
               SHRI.SREEKUMAR S

RESPONDENTS:

      1        THE BOARD OF PUBLIC EXAMINATIONS,
               PAREEKSHA BHAVAN, POOJAPURA,
               THIRUVANANTHAPURAM-12
               REPRESENTED BY ITS SECRETARY

      2        THE SECRETARY,
               THE BOARD OF PUBLIC EXAMINATIONS,
               PAREEKSHA BHAVAN, POOJAPURA,
               THIRUVANANTHAPURAM-12

               T. RAJASEKHARAN NAIR, SR GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.486 OF 2021

                                      2




                               JUDGMENT

It is submitted by the learned counsel for the petitioner that the

duplicate of the SSLC book has been received by the petitioner.

This writ petition is , accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C).No.486 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE NOTICE IN MADHYAMAM DAILY DATED 17.7.2020 PUBLISHED BY THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE CHALAN RECEIPT DATED 11.7.2020.

EXHIBIT P3 A TRUE PHOTOCOPY OF THE APPLICATION DATED NIL SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

EXHIBIT P4 A TRUE PHOTOCOPY OF THE AFFIDAVIT ATTESTED BY THE JUDICIAL FIRST-CLASS MAGISTRATE-VIII, ERNAKULAM DATED 5.8.2020.

EXHIBIT P5 TRUE COPY OF THE COVERING LETTER DATED 20.8.2020.

EXHIBIT P5(A) TRUE COPY OF THE POSTAL RECEIPT DATED NIL.

RESPONDENT'S/S EXHIBITS: NIL

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter