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Prasad N.S. vs The Kerala State Electricity ...
2021 Latest Caselaw 1469 Ker

Citation : 2021 Latest Caselaw 1469 Ker
Judgement Date : 14 January, 2021

Kerala High Court
Prasad N.S. vs The Kerala State Electricity ... on 14 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                   &

                THE HONOURABLE MRS. JUSTICE MARY JOSEPH

    THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942

                  RP.No.704 OF 2020 IN WA. 2251/2019

  AGAINST THE    JUDGMENT IN WA 2251/2019 OF HIGH COURT OF KERALA
                          DATED 28.02.2020


REVIEW PETITIONERS/APPELLANTS 1 & 4/PETITIONERS 1&4:

      1      PRASAD N.S., AGED 47 YEARS
             S/O SIVARAMAN N.S, ASSISTANT ENGINEER,
             KERALA STATE ELECTRICITY BOARD LTD,
             TRANSMISSION CONSTRUCTION SECTION,
             ERUMELY, 110 KV SUB STATION, KANAKAPPALAM,
             KOTTAYAM DISTRICT 686509,
             RESIDING AT NIVARATHIL HOUSE,
             KARIKATTOOR CENTRE.P.O, KOTTAYAM.

      2      SHAJU.M.V, AGED 48 YEARS
             S/O.M.A.VARGHESE, ASSISTANT ENGINEER,
             KERALA STATE ELECTRICITY BOARD LTD.,
             220 KV SUB STATION, KALLIPPADAM.P.O, SHORANUR,
             PALAKKAD-679 122, RESIDING AT MUKRAPPILLY HOUSE,
             P.O.KORATTY SOUTH, THRISSUR DISTRICT-680 308.

             BY ADVS.
             SRI.K.M.SATHYANATHA MENON
             SMT.KAVERY S THAMPI

RESPONDENTS/RESPONDENTS/RESPONDENTS :

      1      THE KERALA STATE ELECTRICITY BOARD LTD.,
             REPRESENTED BY ITS SECRETARY,
             VYDYUTHI BHAVANAM, PATTOM,
             THIRUVANANTHAPURAM DISTRICT-695 004.

      2      THE CHAIRMAN,
             KERALA STATE ELECTRICITY BOARD LTD,
             REPRESENTED BY ITS SECRETARY,
             VYDYUTHI BHAVANAM, PATTOM,
             THIRUVANANTHAPURAM-695 004.
 RP.No.704 OF 2020 IN WA. 2251/2019


                                                2



              3              THE CHIEF ENGINEER(HRM),
                             KERALA STATE ELECTRICITY BOARD LTD,
                             VYDYUTHI BHAVANAM, PATTOM,
                             THIRUVANANTHAPURAM DISTRICT-695 004.

              4              JOSHI N.ISAC,
                             ASSISTANT ENGINEER,
                             KERALA STATE ELECTRICITY BOARD LTD.,
                             ELECTRICAL SECTION NO.1, THODUPUZHA,
                             IDUKKI DISTRICT - 686 584.

              5              SHEEBA KARIM,
                             ASSISTANT EXECUTIVE ENGINEER,
                             ELECTRICAL SUB DIVISION,
                             KERALA STATE ELECTRICITY BOARD LTD.,
                             UPHILL, MALAPPURAM-676 505.


THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RP.No.704 OF 2020 IN WA. 2251/2019


                                                     3




                                                 ORDER

Shaffique, J

The review petition has been filed, inter alia , stating

that there is an error apparent on the face of the record.

The learned counsel specifically refers to grounds D, F

and G. On going through the grounds raised, virtually

what the petitioner seeks is for a re-hearing of the

appeal, which is not warranted. Hence, this review

petition is dismissed.

Sd/-

A.M.SHAFFIQUE, JUDGE

sd/-

MARY JOSEPH, JUDGE AMV/14.01.2021 RP.No.704 OF 2020 IN WA. 2251/2019

APPENDIX

PETITIONER'S/S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE COMMUNICATION NO.EB2/RE/04-05 OF THE EXECUTIVE ENGINEER,ELECTRICAL DIVISION,ERNAKULAM TO THE DEPUTY CHIEF ENGINEER,ELECTRICAL CIRCLE,ERNAKULAM DATED 4.4.2004.


          RESPONDENTS EXHIBITS :           NIL


                                           TRUE COPY        P.A.TO JUDGE
 

 
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