Kerala High Court
P.P.Bava vs State Of Kerala on 14 January, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.848 OF 2020 IN WA. 1507/2018
AGAINST THE JUDGMENT IN WA 1507/2018 OF HIGH COURT OF KERALA DATED
20.05.2020
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS
S/O. P.K KUNHAHAMMED, NALAMKANDATHIL HOUSE, KOOTTAYI
P.O, TIRUR TALUK,
MALAPPURAM DISTRICT, PIN 676 562
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO THE EDUCATION
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE SECRETARY TO GOVERNMENT,
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
3 THE DIRECTOR OF PUBLIC INSTRUCTION,
JAGATHY, THIRUVANANTHAPURAM, PIN 695 014.
4 THE DISTRICT EDUCATIONAL OFFICER,
TIRUR, MALAPPURAM DISTRICT, PIN 676 101.
5 P.P MOHAMMED YASEEN,
S/O. C.M MOHAMMEDKUTTY, MOULANA HOUSE,
KOOTTAYI P.O, TIRUR TALUK,
MALAPPURAM DISTRICT, PIN 676 562.
SRI. A.J. VARGHESE- SR. G.P.
SRI.V.A.MUHAMMED
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.861/2020, RP.862/2020, RP.863/2020,
RP.867/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.740 OF 2020 IN WA. 1691/2018
AGAINST THE JUDGMENT IN WA 1691/2018 OF HIGH COURT OF KERALA
DATED 20.05.2020
REVIEW PETITIONER/APPELLANT:
MEENAKUMARI, AGED 54 YEARS
W/O. JAYASANKAR, HIGH SCHOOL ASSISTANT (MATHS),
MMM HIGHER SECONDARY SCHOOL, KUTTAYI, TIRUR,
MALAPPURAM DISTRICT.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS:
1 P.P.MUHAMMED YASEEN
MANAGER, MMM HIGHER SECONDARY SCHOOL, KUTTAYI,
TIRUR, MALAPPURAM DISTRICT - 676 562.
2 K.S. RAJENDRAN NAIR
HEAD MASTER, MMM HIGHER SECONDARY SCHOOL, KUTTAYI,
TIRUR, MALAPPURAM DISTRICT - 676562.
3 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
ANNEXE -II, THIRUVANANTHAPURAM - 695001.
4 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
JAGATHY, THIRUVANANTHAPURAM - 695014.
5 THE DEPUTY DIRECTOR OF EDUCATIONS,
DOWN HILL, MALAPPURAM - 676519.
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
6 THE DISTRICT EDUCATIONAL OFFICER,
TIRUR, MALAPPURAM DISTRICT, PIN - 676101.
SRI. A.J. VARGHESE-SR. G.P.
SRI.V.A.MUHAMMED
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.848/2020, RP.861/2020, RP.862/2020, RP.863/2020,
RP.867/2020, RP.877/2020, RP.948/2020, RP.1019/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.861 OF 2020 IN WA. 1688/2018
AGAINST THE JUDGMENT IN WA 1688/2018 DATED 20.05.2020
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS
S/O P K KUNHAMMED, NALAMAKANDATHIL HOUSE,
KOOTTAYI P O, TIRUR TALUK,
MALAPPURAM DISTRICT, PIN-676562.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS:
1 P.P.MUHAMMED YASEEN, S/O MOHAMMEDKUTY,
MANAGER, MMM HIGHER SECONDARY SCHOOL, KOOTTAYI,
TIRUR, MALAPPURAM DISTRICT, PIN-676 562.
2 STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, ANNEXE-II, THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF HIGHER SECONDARY EDUCATION
HOUSING BOARD BUILDING, SANTHI NAGAR,
THIRUVANANTHAPURAM, PIN-695 001.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION, MALAPPURAM-676 505.
5 THE DISTRICT EDUCATIONAL OFFICER
TIRUR, MALAPPURAM DISTRICT, PIN-676 101.
6 THE PRINCIPAL
MMM HIGHER SECONDARY SCHOOL, KOOTTAYI, TIRUR,
MALAPPURAM DISTRICT, PIN-676 562.
SRI. A.J. VARGHESE-SR. G.P.
SRI.V.A.MUHAMMED
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.862/2020, RP.863/2020,
RP.867/2020, RP.877/2020, RP.948/2020, RP.1019/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.862 OF 2020 IN WA. 1846/2018
AGAINST THE JUDGMENT IN WA 1846/2018 OF HIGH COURT OF KERALA
DATED 20.05.2020
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS
S/O P K N KUNHAHAMMED,
NALAMKANDATHIL HOUSE, KOOTTAYI P O,
TIRUR TALUK, MALAPPURAM DISTRICT.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS :
1 MR.JOSE N.J.,
HSA, MMMHSS KUTTAYI, KUTTAYI POST, TIRUR,
MALAPPURAM DISTRICT, IN-676 562.
2 THE DISTRICT EDUCATIONAL OFFICER
TIRUR, MALAPPURAM DISTRICT, PIN-676 101.
3 MANAGER, MMMHSS KUTTAYI, KUTTAYI POST, TIRUR,
MALAPPURAM DISTRICT, PIN-676562.
4 RAJENDRAN NAIR K S,
HEAD MASTER, MMMHSS KUTTAYI,
KUTTAYI POST, TIRUR,
MALAPPURAM DISTRICT, PIN-676562.
OTHER PRESENT:
SRI. A.J. VARGHESE-SR. G.P.
SRI.V.A.MUHAMMED
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.861/2020, RP.863/2020,
RP.867/2020, RP.877/2020, RP.948/2020, RP.1019/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.863 OF 2020 IN WA. 1845/2018
AGAINST THE JUDGMENT IN WA 1845/2018 OF HIGH COURT OF KERALA
DATED 20.05.2020
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS
S/O P K N. KUNHAHAMMED, NALAMKANDATHIL HOUSE,
KOOTTAYI P O, TIRUR TALUK, MALAPPURAM DISTRICT.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS:
1 JOSE N.J., HSA, MMMHSS KUTTAYI,
KUTTAYI POST, TIRUR,
MALAPPURAM DISTRICT, PIN-676 562.
2 THE DISTRICT EDUCATIONAL OFFICER
TIRUR, MALAPPURAM DISTRICT, PIN-676 101.
3 DISTRICT EDUCATIONAL OFFICER
FUNCTIONING AS MANAGER, MMMHSS KUTTAYI,
KUTTAYI P O, TIRUR, MALAPPURAM DISTRICT-676 562.
4 THE MANAGER, MMMHSSS KUTTAYI,
KUTTAYI PO, TIRUR,
MALAPPURAM DISTRICT-676 562.
5 MEENA KUMARI,
HSA(MATHS), MMMHSS KUTTAYI, TIRUR,
MALAPPURAM DISTRICT-676562.
SRI. A.J. VARGHESE-SR. G.P.
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.861/2020, RP.862/2020,
RP.867/2020, RP.877/2020, RP.948/2020, RP.1019/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.867 OF 2020 IN WA. 1692/2018
AGAINST THE JUDGMENT IN WA 1692/2018 OF HIGH COURT OF KERALA
DATED 20.05.2020
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS
S/O.P.K.N.KUNHAMMED, NALAMKANDATHIL HOUSE,
POST KOOTTAYI, TIRUR TALUK, MALAPPURAM DISTRICT.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS :
1 THE DISTRICT EDUCATIONAL OFFICER
TIRUR, MALAPPURAM DISTRICT, PIN-676 101.
2 THE PRINCIPAL,
MMM HIGHER SECONDARY SCHOOL, KUTTAYI, TIRUR,
MALAPPURAM DISTRICT-676 562.
3 THE HEAD MASTER,
MMM HIGHER SECONDARY SCHOOL, KUTTAYI, TIRUR,
MALAPPURAM DISTRICT-676 562.
4 THE DIRECTOR,
VIGILANCE AND ANTI-CORRUPTION BUREAU,
THIRUVANANTHAPURAM-695 001.
5 P.P.MUHAMMED HYASEEN,
S/O.MOHAMMEDKUTTY, MOULANA HOUSE, POST KUTTAYI,
TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676 562.
SRI. A.J. VARGHESE-SR. G.P.
SRI.V.A.MUHAMMED
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.861/2020, RP.862/2020,
RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.877 OF 2020 IN WA. 1517/2018
AGAINST THE JUDGMENT IN WA 1517/2018 DATED 20.05.2020
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS, S/O P K KUNHAHAMMED,
NALAMKANDATHIL HOUSE, KOOTTAYI P O, TIRUR TALUK,
MALAPPURAM DISTRICT, PIN-676 562.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS :
1 P.P.MUHAMMED YASEEN, MANAGER, MMM HIGHER SECONDARY
SCHOOL, KOOTTAYI, TIRUR, MALAPPURAM DISTRICT, PIN-
676562 AND (SECRETARY, KOOTTAYI HIGH SCHOOL
COMMITTEE,, KOOTTAYI, TIRUR,
MALAPPURAM DISTRICT-676562.
2 C M AKTHAR, PRESIDENT, KOOTTAYI HIGH SCHOOL
COMMITTEE, KOOTTAYI, TIRUR,
MALAPPURAM DISTRICT-676 562.
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE-II,
THIRUVANANTHAPURAM-695001.
4 THE DIRECTOR OF PUBLIC INSTRUCTION
JAGATHY, THIRUVANANTHAPURAM, PIN-695 014.
5 THE DEPUTY DIRECTOR OF EDUCATION
DOWN HILL, MALAPPURAM-676519.
6 THE DISTRICT EDUCATIONAL OFFICER
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
TIRUR, MALAPPURAM DISTRICT, PIN-676101.
7 THE ASSISTANT EDUCATIONAL OFFICER
TIRUR, MALAPPURAM DISTRICT, PIN-676101.
8 THE DISTRICT REGISTRAR
(GENERAL) AND REGISTRAR OF SOCIETY, CIVIL STATION,
MALAPPURAM DISTRICT-676519.
9 JOSE N.J., H S A ,
MMMHSS KUTTAYI, KUTTAYI P O, TIRUR, MALAPPURAM
DISTRICT, PIN-676562.
OTHER PRESENT:
SRI. A.J. VARGHESE-SR. G.P.
SRI.V.A.MUHAMMED
SRI.M.SAJJAD
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.861/2020, RP.862/2020,
RP.863/2020, RP.867/2020, RP.948/2020, RP.1019/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.948 OF 2020 IN WA. 1863/2018
AGAINST THE JUDGMENT IN WA 1863/2018 OF HIGH COURT OF KERALA
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS
S/O. P.K.N. KUNHAHAMMED, NALAMKANDATHIL HOUSE,
KOOTTAYI P.O, TIRUR TALUK, MALAPPURAM DISTRICT.
BY ADV. SRI.P.ABDUL NISHAD
RESPONDENTS/RESPONDENTS:
1 MR.K.S.RAJENDRAN NAIR
HEADMASTER, MMM HIGHER SECONDARY SCHOOL,
KUTTAYI, TIRUR, MALAPPURAM DISTRICT-676 562
2 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
ANNEXE II, THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF PUBLIC INSTRUCTIONS,
JAGATHY, THIRUVANANTHAPURAM-695 014.
4 THE DEPUTY DIRECTOR OF EDUCATIONS,
DOWN HILL, MALAPPURAM-676 519
5 THE DISTRICT EDUCATIONAL OFFICER,
TIRUR, MALAPPURAM DISTRICT, PIN-676 101
6 THE MANAGER,
MMM HIGHER SECONDARY SCHOOL, KUTTAYI, TIRUR,
MALAPPURAM DISTRICT-676 562.
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
7 MEENAKUMARI,
AGED 54 YRS, W/O. JAYASANKAR,
HIGH SCHOOL (MATHS), MMM HIGHER SECONDARY SCHOOL,
KUTTAYI, TIRUR, MALAPPURAM DISTRICT-676 101
OTHER PRESENT:
SRI. A.J. VARGHESE-SR.G.P.
SRI.V.A.MUHAMMED
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.861/2020, RP.862/2020,
RP.863/2020, RP.867/2020, RP.877/2020, RP.1019/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.1019 OF 2020 IN WA. 1690/2018
AGAINST THE JUDGMENT IN WA 1690/2018 OF HIGH COURT OF KERALA
DATED 20.05.2020
REVIEW PETITIONER/APPELLANT:
MEENAKUMARI, AGED 54 YEARS
W/O. JAYASANKAR, HIGH SCHOOL ASSISTANT(MATHS)
MMM HIGHER SECONDARY SCHOOL, KUTTAYI, TIRUR,
MALAPPURAM DISTRICT.
BY ADV. SRI.C.M.MOHAMMED IQUABAL
SRI.S.SREEKUMAR, SR.
RESPONDENTS/RESPONDENTS :
1 K.S.RAJENDRAN NAIR
HEAD MASTER, MMM HIGHER SECONDARY SCHOOL,
KUTTAYI, TIRUR, MALAPPURAM 676 562
2 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE-
II, THIRUVANANTHAPURAM 695 001
3 THE DIRECTOR OF GENERAL EDUCATION,
THE DIRECTOR OF PUBLIC INSTURCTIONS)
JAGATHY, THIRUVANANTHAPURAM 695 014
4 THE DEPUTY DIRECTOR OF EDUCATIONS
DOWN HILL, MALAPPURAM 676 519
5 THE DISTRICT EDUCATIONAL OFFICER,
TIRUR, MALAPPURAM DISTRICT, PIN 676 101.
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
6 THE MANAGER,
MMM HIGHER SECONDARY SCHOOL, KOOTTAYI, TIRUR,
MALAPPURAM DISTRICT, PIN 676 562
OTHER PRESENT:
SRI. A.J. VARGHESE-SR. G.P.
SRI.V.A.MUHAMMED
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.861/2020, RP.862/2020,
RP.863/2020, RP.867/2020, RP.877/2020, RP.948/2020,
RP.1020/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
&
THE HONOURABLE MRS. JUSTICE MARY JOSEPH
THURSDAY, THE 14TH DAY OF JANUARY 2021 / 24TH POUSHA, 1942
RP.No.1020 OF 2020 IN WA. 1862/2018
AGAINST THE JUDGMENT IN WA 1862/2018 OF HIGH COURT OF KERALA
REVIEW PETITIONER/APPELLANT:
P.P.BAVA, AGED 70 YEARS
S/O.P.K.N.KUNHAHAMMED,NALAMKANDATHIL HOUSE,
KOOTTAYI.P.O, TIRUR TALUK, MALAPPURAM DISTRICT.
BY ADV. SRI.P.ABDUL NISHAD
RESPONDENTS/RESPONDENTS :
1 P.P.MUHAMMED YASEEN,MANAGER,
MMM HIGHER SECONDARY SCHOOL,
KUTTAYI, TIRUR, MALAPPURAM DISTRICT,
PIN-676562.
2 K.S.RAJENDRAN NAIR,
HEAD MASTER, MMM HIGHER SECONDARY SCHOOL,
KUTTAYI,TIRUR,MALAPPURAM DISTRICT-676 562.
3 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,SECRETARIAT,
ANNEXE-II,THIRUVANANTHAPURAM-695001.
4 THE DIRECTOR OF GENERAL EDUCATION,
(THE DIRECTOR OF PUBLIC INSTRUCTIONS),
JAGATHY,THIRUVANANTHAPURAM-695 014.
5 THE DEPUTY DIRECTOR OF EDUCATION,
DOWN HILL, MALAPPURAM-676 101.
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
6 THE DISTRICT EDUCATIONAL OFFICER,
TIRUR,MALAPPURAM DISTRICT,
PIN-676 101.
7 MEENAKUMARI,
AGED 54 YEARS
W/O.JAYASANKAR,HIGH SCHOOL ASSISTANT(MATHS),MMM
HIGHER SECONDARY SCHOOL, KUTTAYI,
TIRUR, MALAPPURAM DISRTRICT-676 101.
OTHER PRESENT:
SRI. A.J. VARGHESE-SR.G.P.
SRI.V.A.MUHAMMED
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON 14.01.2021,
ALONG WITH RP.740/2020, RP.848/2020, RP.861/2020, RP.862/2020,
RP.863/2020, RP.867/2020, RP.877/2020, RP.948/2020,
RP.1019/2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
ORDER
Shaffique, J
These review petitions have been filed, inter alia , stating
that there is an error apparent on the face of the record.
Primarily, the contention urged is that the decision of the
Managing committee had been approved by the general
body. First of all no such materials had been produced
before this Court, earlier. Secondly, we have confirmed the
judgment of the learned single Judge by relegating the
parties to the Civil Court.
2. The learned Senior counsel would submit that the Civil
Court had already decided the matter. In fact the issue
projected in the present lis was not a matter, which came
up for consideration before the Civil Court and, therefore,
we do not think that the said judgment will have any
relevance to the factual aspects involved in the matter.
Hence, we do not find any error apparent on the face of the
record warranting review of the judgment. Therefore, these
review petitions are dismissed.
Sd/-
A.M.SHAFFIQUE, JUDGE
sd/-
MARY JOSEPH, JUDGE
AMV/14.01.2021
R.P.NOS.740/2020, RP.848/2020, RP.861/2020, RP.862/2020, RP.867/2020, RP.863/2020, RP.877/2020, RP.948/2020, RP.1019/2020, RP.1020/2020
APPENDIX OF RP 848/2020
PETITIONER'S/S EXHIBITS:
ANNEXURE A1 THE TRUE COPY OF THE MINUTES OF THE
ANNUAL GENERAL BODY MEETING OF THE
KUTTAYI HIGH SCHOOL COMMITTEE DATED
27-06-2017
ANNEXURE A2 THE TRUE COPY OF THE LIST OF MANAGING
COMMITTEE OF THE YEAR 2017-18 OF THE
KUTTAYI HIGH SCHOOL COMMITTEE
SUBMITTED BEFORE THE REGISTRAR OF
SOCIETIES
ANNEXURE A3 THE TRUE COPY OF THE JUDGMENT IN
W.P(C) NO. 22713/2017 AND CONNECTED
WRIT PETITIONS OF THIS HON'BLE COURT
DATED 13-11-2018
ANNEXURE A4 THE TRUE COPY OF THE NOTICE ISSUED BY
THE REGISTRAR OF SOCIETIES,
MALAPPURAM DATED 17-1-2018
ANNEXURE A5 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PETITIONER DATED
30-10-2018 ALONG WITH THE ENDORSEMENT
OF THE OFFICE OF THE REGISTRAR OF
SOCIETIES
RESPONDENTS EXHIBITS : NIL
TRUE COPY P.A.TO JUDGE
