The Principal Commissioner Of ... vs Ms/.Appollo Tyres Ltd
2021 Latest Caselaw 1377 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE

                                   &

                THE HONOURABLE MR.JUSTICE N.ANIL KUMAR

   WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942

                  RP.No.110 OF 2020 IN ITA. 287/2010

 AGAINST THE    JUDGMENT IN ITA NO.287/2010 OF HIGH COURT OF KERALA
                           DATED 22.02.2019


REVIEW PETITIONER/APPELLANT IN ITA:

               THE PRINCIPAL COMMISSIONER OF INCOME TAX,
               KOCHI-1, KOCHI.

               BY ADVS.
               SRI.P.K.RAVINDRANATHA MENON (SR.)
               JOSE JOSEPH, SC, FOR INCOME TAX

RESPONDENT/RESPONDENT IN ITA:

               MS/.APPOLLO TYRES LTD
               6TH FLOOR, CHERUPUSHPAM BUILDINGS,
               SHANMUGHAM ROAD, KOCHI 31.


THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON 13.01.2021, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
 C.M.Appln.No.1 of 2020 in R.P No.110 of 2020


&


RP.No.110 OF 2020 IN ITA. 287/2010


                                                                     2




                                                                   ORDER

Shaffique, J

This review petition had been filed with a petition to

condone the delay of 179 days in filing the review

petition.

2. The learned counsel appearing for the Department submits

that similar review petitions have already been dismissed

in a batch of petitions as per order dated 18.03.2020 in

R.P.No.1161 of 2019 in ITA No.16/2013 and connected

cases. As far as the present review petition is also

concerned, it has to suffer the same fate.

3. In the result, the review petition and C.M.Application are

dismissed.

Sd/-

A.M.SHAFFIQUE, JUDGE

sd/-

N. ANIL KUMAR, JUDGE AMV/13.01.2021