Shajan P.X vs Rani P Eldo
2021 Latest Caselaw 1375 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

   WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942

         Con.Case(C).No.1790 OF 2020 IN WP(C). 20962/2020

AGAINST THE JUDGMENT DATED 7-10-2020 IN WP(C) NO.20962/2020(U) OF
                      HIGH COURT OF KERALA


PETITIONER:

               SHAJAN P.X.
               AGED 47 YEARS
               S/O.XAVIER, PURAKKAT HOUSE, KATRIKADAVU DESOM, KALOOR
               P.O., ELAMKULAM VILLAGE, KANAYANNOOR TALUK, PIN-682
               017.

               BY ADV. SRI.T.K.AJITHKUMAR (VALATH)

RESPONDENT:

               RANI P ELDO
               AGED 54 YEARS
               D/O NOT KNOWN TO THE PETITIONER
               TAHSILDAR (LR), KANAYANNOOR TALUK OFFICE,
               PIN-682 011.

               R1 BY GOVERNMENT PLEADER


               SRI.PAUL ABRAHAM VAKKANAL - GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.1790 OF 2020 IN WP(C). 20962/2020

                                  2




               Cont.Case(C) No.1790 of 2020
            -----------------------------------------------


                         JUDGMENT

The learned counsel for the petitioner submits that

the direction contained in the judgment has been complied with.

In the light of the submission made by the learned counsel for

the petitioner, the Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Con.Case(C).No.1790 OF 2020 IN WP(C). 20962/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE I TRUE COPY OF THE JUDGMENT DATED 27.10.2020 IN WPC NO.20962/2020.

ANNEXURE 2 TRUE COPY OF THE RECEIPT DATED 13.10.2020 ISSUED FROM THE OFFICE OF THE RESPONDENT.

ANNEXURE 3 TRUE COPY OF THE PROVISIONAL NOTICE OF DEMAND DATED 21.10.2020 ISSUED BY THE RESPONDENT.

ANNEXURE 4 TRUE COPY OF THE OBJECTION DATED 28.10.2020 SUBMITTED BY THE PETITIONER.

ANNEXURE 5 TUE COPY OF THE RECEIPT DATED 28.10.2020 ISSUED FROM THE OFFICE OF THE RESPONDENT.