Praveen K.B vs The Direoctor
2021 Latest Caselaw 1360 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

   WEDNESDAY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942

                       WP(C).No.1784 OF 2013(W)


PETITIONER:

               PRAVEEN K.B.
               AGED 29 YEARS
               PHARMACIST (UNDER SUSPENSION)
               COCHIN MEDICAL COLLEGE, ERNAKULAM,
               RESIDING AT KARIKKAL HOUSE, SOUTH AIRAPURAM P.O,
               ERNAKULAM DISTRICT - 683 541.

               BY ADVS.
               SRI.P.VIJAYAKUMAR
               SRI.M.V.ASHIM
               SRI.B.HARRYLAL
               SRI.C.R.REGHUNATHAN

RESPONDENTS:

      1        THE DIREOCTOR,
               CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION,
               COBANK TOWERS, VIKAS BHAVAN P.O, THIRUVANANTHAPURAM.

      2        VICE CHAIRMAN
               CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION,
               THIRUVANANTHAPURAM - 695 033.

      3        THE MEDICAL DIRECTOR
               COCHIN MEDICAL COLLEGE, ERNAKULAM.

      4        ADDL.R4 DIRECTOR OF HEALTH SERVICES
               THIRUVANANTHAPURAM
               KERALA.


               ADDL.R4 SUO-MOTU IMPLEADED AS PER ORDER DATED
               31.01.2013.

               SRI.SYAMJIRAM, GOVERNMENT PLEADER
               R1 BY SRI.M.SASINDRAN, SC, CAPE
               SRI.V.KRISHNA MENON, SC


     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD         ON
13.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1784 OF 2013(W)

                                   2

                                JUDGMENT

Dated this the 13th day of January 2021

The learned counsel for the petitioner submits that the

writ petition has become infructuous. In the light of the

submission made by the learned counsel for the petitioner, this

writ petition is dismissed as infructuous.

Sd/-

GOPINATH P.

JUDGE

DK